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Bombay High Court

Sulzer Pumps India Pvt Ltd vs The Security Guards Board on 9 August, 2023

Author: Sandeep V. Marne

Bench: Nitin Jamdar, Sandeep V. Marne

Trupti                                  1                2-wp-9591-2023.doc



         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                     WRIT PETITION NO.9591 OF 2023

Sulzer Pumps India Private Limited                 ...        Petitioner
         versus
The Security Guards Board for Brihan
Mumbai and Thane Dist. and Others                  ...        Respondents
                              ......
Ms. Bharti Bhat with Ms.Shweta R. Rathod i/b. Elixir Legal Services
for the Petitioner.
Mr. Amardev J. Uniyal with Mr. B.L.Mangal for Respondent Nos. 1
to 3.
                              ......
                                    CORAM : NITIN JAMDAR &
                                            SANDEEP V. MARNE, JJ.

DATE : 9 AUGUST 2023 P.C.:

The learned Counsel for Respondent Nos. 1 to 3 seeks time. Stand over to 29 August 2023.
( SANDEEP V. MARNE, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 01:36:00 :::