Bombay High Court
Sulzer Pumps India Pvt Ltd vs The Security Guards Board on 9 August, 2023
Author: Sandeep V. Marne
Bench: Nitin Jamdar, Sandeep V. Marne
Trupti 1 2-wp-9591-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.9591 OF 2023
Sulzer Pumps India Private Limited ... Petitioner
versus
The Security Guards Board for Brihan
Mumbai and Thane Dist. and Others ... Respondents
......
Ms. Bharti Bhat with Ms.Shweta R. Rathod i/b. Elixir Legal Services
for the Petitioner.
Mr. Amardev J. Uniyal with Mr. B.L.Mangal for Respondent Nos. 1
to 3.
......
CORAM : NITIN JAMDAR &
SANDEEP V. MARNE, JJ.
DATE : 9 AUGUST 2023 P.C.:
The learned Counsel for Respondent Nos. 1 to 3 seeks time. Stand over to 29 August 2023.
( SANDEEP V. MARNE, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 01:36:00 :::