Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2)(b) in The Gujarat Panchayats Act, 1993

(b)
(i)On third of the total number of offices of President of Taluka Panchayats in the State reserved under clause (a) [* * * *] [The word 'and' deleted by Gujarat 5 of 1998 (w.r.e.f. 20-12-1997).]