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State of Jharkhand - Section

Section 1 in The Chota Nagpur Tenures Act, 1869

1. Construction.

- In the construction of this Act, the words and expressions following shall have the meaning hereinafter in this section attributed to them respectively, unless a contrary sense be apparent from the context;the word shall include the tenures mentioned in the preamble as bhetkheta, dalikatari, pahnaiand mahtoai;