Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Bihar - Subsection

Section 92(2)(a) in The Bihar Panchayat Raj Act, 2006

(a)before the expiration of its duration specified in sub-section (1);