Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(iii) in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

(iii)the names of two persons as references, who know him in private life and are not his near relatives;