Section 297 in The Rajasthan Revenue Courts Manual, 1956
297. Duties of Librarian.
- It shall be duty of the Librarian :-(1)to stamp the seal of the Court on the title page: the tenth page and the last page of each book: and enter in it the number assigned to the book:(2)to check the Catalogue at the commencement of each year:(3)to issue books from the library in accordance with the rules following, and to see that no books are issued otherwise:(4)to report the loss of any book from the library as soon as discovered.
