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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5) in The Small Industries Development Bank Of India (General Regulations), 2000*

(5)The register of beneficial owners maintained by a depository under section 11 of the Depositories Act, 1996 (22 of 1996) shall be deemed to be the register of shareholders for the purpose of this regulation.