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State of Madhya Pradesh - Section

Section 26 in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

26. Scale of pay of Registrar.

(1)The scale of pay of the post of the Registrar shall be Rs. 275-275-300-15-405-EB-20-425-25-475.
(2)The dearness and other allowances admissible in the case of similar posts under the State Government shall be applicable for this post also.
(3)The benefit of dearness and other allowance granted, from time to time, by the State Government to its employees shall be admissible to the employees of the Board.