Section 9(8)(e) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

(e)A quota of 15 residential units may be earmarked for allotment on priority basis to the key officials working in the Vice President Secretariat.

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