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State of Chattisgarh - Section

Section 11 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

11. Officers of University.

- The following shall be the officers of the University, namely :-
(1)The Chancellor;
(2)The Vice-Chancellor;
(3)The Registrar;
(4)The Comptroller;
(5)The Deans;
(6)The Directors; and
(7)such other officers in the service of the University as may be declared by the Statutes to be officers of the University.