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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(b) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(b)from any place in the border area to any other place in that area; except under and in accordance with a permit issued in this behalf by the State Government or the Regional Food Controller or the District Magistrate of the border area concerned: