Supreme Court - Daily Orders
Suraj Bali Singh vs The Registrar General High Court Of ... on 4 August, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.41 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19057/2017
(Arising out of impugned final judgment and order dated 08-05-2017
in WA No. 20708/2012 passed by the High Court Of Judicature at
Allahabad)
SURAJ BALI SINGH Petitioner(s)
VERSUS
THE REGISTRAR GENERAL HIGH COURT OF JUDICATURE
AT ALLAHABAD & ORS. Respondent(s)
Date : 04-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. S.R. Singh, Sr. Adv.
Mr. Ankur Yadav, AOR
Mr. Mangal Prasad, Adv.
Mr. Dhruv Paliwal, Adv.
Ms. Shweta Yadav, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel for the petitioner, after arguing the case for some time, seeks permission to withdraw the special leave petition so that he may file an application in Malik Mazhar Sultan case. Permission is granted. The special leave petition is accordingly dismissed as withdrawn.
(DEEPAK MANSUKHANI) (RENU DIWAN)
AR CUM PS ASST.REGISTRAR
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.08.08
16:14:49 IST
Reason: