Section 200 in Rajasthan Panchayati Raj Rules, 1996
200. Non-budgeted expenditure to be incurred with permission.
(1)No Panchayati Raj Institution shall incur any item of expenditure not included in the sanctioned budget or in excess of the budget allotment without the prior permission of the sanctioning authority, Supplementary/revised budget may be prepared for such expenditure.(2)Care shall be taken to see that budget limits are not exceeded.
