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Supreme Court - Daily Orders

Nagar Palika Parishad vs M/S Chhotey Lal Rajendra Kumar Jain on 2 September, 2015

     ITEM NO.84                            REGISTRAR COURT. 1              SECTION IIIA

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                                  BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Civil Appeal                 No(s).    9486/2013

     NAGAR PALIKA PARISHAD                                             Appellant(s)

                                                        VERSUS

     M/S CHHOTE LAL & ORS.                                             Respondent(s)

     Date : 02/09/2015 This appeal was called on for hearing today.

     For Appellant(s)
                                           Mr. Shankar Divate,Adv.

     For Respondent(s)
                                           Mr. Suraj Singh, Adv.
                                           Mr. Pradeep Misra,Adv.
                                           Mr. P. V. Yogeswaran,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Among 38 respondents herein, respondent Nos.4, 5, 14, 15, 20, 25, 29, 30, 32, 35, 36 and 38 have failed to appear, despite being duly served where respondent Nos.15 and 36 have refused to accept the service.

Remaining all respondents are well represented. None of the parties have filed the statement of case. Since it is no more a mandate after the amendment in the Supreme Court Rules, 2013 and in that circumstance, the List of dates already submitted is presumed to have been accepted by the parties.

The appeal stands complete, in the given circumstances. Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.09.07 Registry to process to list the same before the Hon'ble 17:20:13 IST Reason: Court, as per rules.

(RACHNA GUPTA) Registrar