Madhya Pradesh High Court
Nitesh vs The State Of Madhya Pradesh on 17 December, 2021
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-58070-2021 The High Court Of Madhya Pradesh MCRC No. 58070 of 2021 (NITESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 17-12-2021 Case is adjourned.
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(SUBODH ABHYANKAR) JUDGE gp Signature Not Verified SAN Digitally signed by GEETA PRAMOD Date: 2021.12.17 04:40:53 PST