Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(iv) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(iv)When appointments are made on the basis of interviews only names of the selected candidates shall be arranged in the order, of preference determined by the Selection Committee and appointments shall be made in that order and their seniority will be determined accordingly.