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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(3)(a) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(a)the payment of honorarium, fees and allowances to the Chairman, Treasurer and other members of the Committee;