Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(b) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(b)trade of notified agricultural produce of particular specification;