Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 863] [Entire Act] State of Rajasthan - Subsection Section 863(c) in Rules of the High Court of Judicature for Rajasthan, 1952 (c)inspection by an officer or other nominee of the Reserve Bank of India inspecting a record under sub-rule (3) of rule 861.
