Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 7 in The Jammu And Kashmir Commission Of Inquiry Act, 1962 7. Secret process not to be disclosed Nothing in this Act shall make it compulsory for any person giving evidence before the Commission to disclose any secret process of manufacture.
