Section 120 in The Dadra and Nagar Haveli Panchayat Regulation, 2012
120. Honorarium and allowances to President, Vice-President, Sarpanch, Upa-Sarpanch and members.
- The honorarium and other perks and perquisites of Sarpanch and Upa-Sarpanch of a Gram Panchayat and of a President and Vice-President of District Panchayat and allowances of every member of Gram Panchayat and District Panchayat shall be such as the Administrator may specify by rules made in this behalf.
