Madhya Pradesh High Court
Shankar Kanjar vs The State Of Madhya Pradesh on 29 May, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 21755 of 2023 (SHANKAR KANJAR Vs THE STATE OF MADHYA PRADESH) Dated : 29-05-2023 Parties through their counsel.
Counsel for the applicant prays for time to argue the matter. As prayed, list this case after Summer Vacation, 2023.
(ROHIT ARYA) V. JUDGE Avi Signature Not Verified Signed by: AVINASH BHARGAV Signing time: 30-05-2023 12:22:27 PM