Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(c) in The Bombay Secondary School Certificate Examination Act, 1948 (c)"examiner" shall include a paper-setter [and moderator] [These words were inserted by Bombay 56 of 1953, section 2(i).];
