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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(d) in Bihar Private Universities Rules, 2013

(d)"Land" means land to be used for the establishment of the main campus of the University but shall not include land on which "off-campus centre" and "study centre" are located or which is not used for the exclusive purpose of running of the University,