Section 438 in Rajasthan Land Revenue (Land Records) Rules, 1957
438. New estates formed by diluvian action.
- When lands are thrown up. that by law or custom, having the force of law. do not belong to any particular estate, they may be constituted into a new estate and settled, application being made to the Government for permission to bring such estates upon the district revenue roll, or they may be reckoned as Government waste lands.
