(2)The Committee shall consist of the following members :-(a)The Vice-Chancellor;(b)The Pro-Vice-Chancellor;(c)One person to be nominated by the State Government;(d)Three Deans of Faculties to be appointed in the manner as prescribed by the Statutes,(e)Two members of the Syndicate to be nominated by it;(f)Two members of the Academic Council to be nominated by it;(g)Three heads of Departments to be nominated by the Vice-Chancellor every year, by rotation;(h)Two such members representing academic interests and professions as may be co-opted by the Committee either by rotation every year or according to subject or subjects as may be required,
