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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(4)(b) in The Maharashtra Public Trusts Act, 1950

(b)State Government may, by general or special order, exempt any public trust or class of public trusts from the provisions of sub-section (2), subject to such conditions as may be specified in the order.