Himachal Pradesh High Court
Surjit Singh Matharu vs . State Of H.P. on 10 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Surjit Singh Matharu vs. State of H.P. CWP No. 8542/2022 .
10.4.2023 Present: Mr. Ajay Sharma, Sr. Advocate with Ms. Kavita Kajal, Advocate, for the petitioner. Mr. Virbahadur Verma, Advocate, for the respondents.
As jointly prayed for, list on 17.4.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.4.2023 (pankaj) ::: Downloaded on - 11/04/2023 20:38:56 :::CIS