Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 114 in The Orissa Port Trust Act, 1962 114. Saving of power of Customs Collector under existing law. - Nothing in this Act shall affect any power vested in the Chief Officer of Customs under any law for the time being in force.
