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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in The Rajasthan Weights and Measures (Enforcement) Act, 1958

(2)For the purpose of verifying the correctness of any weight or measure used in any transaction, an Inspector or Assistant Inspector may also verify the weight or measure of any article sold or delivered in the course of the transaction.