Section 161 in Himachal Pradesh Goods and Services Tax Rules, 2017
161. Continuation of certain recovery proceedings.
- The order for the reduction or enhancement of any demand under section 84 shall be issued in FORM GST DRC- 25.[Chapter - XIX] [Inserted by Notification No. EXN-F(10)-17/2017, dated 24.7.2017 (w.e.f. 27.6.2017).] Offences and Penalties
