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State of Uttar Pradesh - Section

Section 036 in The Almora Honorary Assistant Collector's Decrees and Orders Validating Act, 1938

036.

[16th September, 1938]Received the assent of the Governor on Spetmeber 16, 1938 and was published under section 75 of the Government of India Act, 1935 on September 24, 19382An Act to validate certaim decrees and orders passed by Lata Thakur Das Sah Honorary Assistant Collector, Almora.Preamble. - Whereas it is expedient to validate certain decrees and orders passed by Lala Thakur Das Sah, Honorary Assistant Collector of the 2nd class, Almora, between July 12, 1932 and July 4, 1935 in ignorance of the change in his jurisdiction;It is hereby enacted as follows: