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State of Tamilnadu - Section

Section 34 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

34. Effect of declaration of prohibited or regulated area.

- No person other than an Archaeological Officer shall undertake any mining operation or any construction,-
(a)in a prohibited area, or
(b)in a regulated area except under, and in accordance with, the terms and conditions of a licence granted by the Director.