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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(vi) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(vi)the contribution of a pension or provident fund and the establishment of an insurance scheme for the benefit of the officers, teachers, and other employees of the Vishwa Vidyalaya;