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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2)(viii) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(viii)the licensee shall render necessary co-operation and assistance to the market committee in the matter of carrying out the provisions of the Act in respect of the storage/hat/bazar/meta, particularly in the matter of provision of facilities as required by sub-section (1A) of section 20 and shall not cause any obstruction to or interference with the provision of such facilities and shall allow use of necessary land for that purpose,