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Supreme Court - Daily Orders

Binu Abraham vs The State Of Kerala Rep By The Chief ... on 2 July, 2018

      ITEM NO.10           REGISTRAR COURT. 2              SECTION X

                     S U P R E M E  C O U R T  O F  I N D I A
                             RECORD OF PROCEEDINGS


                           BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

      WRIT PETITION (CIVIL) Diary No(s). 14082/2018

      BINU ABRAHAM & ORS.                                Petitioner(s)

                                      VERSUS

      THE STATE OF KERALA REP BY THE CHIEF SECRETARY & ORS.Respondent(s)

(FOR ADMISSION and IA No.80510/2018­APPLICATION FOR INTERIM RELIEF  and IA No.80415/2018­CONDONATION OF DELAY IN REFILING)   Date : 02­07­2018 This petition was called on for hearing today.

For Petitioner(s)                     Mr. A. Raghunath, AOR                     For Respondent(s)                                UPON hearing the counsel the Court made the following                              O R D E R Delay in re­filing the petition is condoned.

Registry to proceed further.

                                             RAJESH KUMAR GOEL                                                      Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.07.03 15:51:29 IST Reason: