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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1)(e) in The Assam Assessment of Revenue Free Waste Land Grants Act, 1948

(e)45 years' Lease Rules of 1838 or 99 years' Leave Rules of 1854, the land revenue of which has been subsequently redeemed under free-simple grants rules.