Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Bombay High Court

Navodaya Gramin Nagari Vikas ... vs The State Of Maharashtra And Others on 27 June, 2016

Author: S.S. Shinde

Bench: S.S. Shinde

                                                                   11237.15WP
                                           1




                                                                       
                                
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                               
                                                   
                           BENCH AT AURANGABAD

                            WRIT PETITION NO.11237 OF 2015 




                                              
              1.       Shobhana Sikshan Sanstha,  
                       N-2, Mukundwadi, Aurangabad 
                       Through its Secretary 




                                      
                       Ramesh s/o. Shahadu Sartpate 

              2.
                             
                       Tirupati Bahu-Udeshiya 
                       Sikshan Prasarak Mandal, Bedga 
                       Tq.Nilanga, Dist-Latur 
                            
                       Through its Secretary 
                       Shrimant s/o Shrirangrao Dhumal  

              3.       Magasvargiya Samaj Sudharak 
                       Shishan Prasarak Mandal, Kini Thot 
      


                       Tq.Ausa, Dist-Latur 
                       Through its President 
   



                       Shriram Kshirsagar Shinde 

              4.       Rukmai Bahu-Udeshiya Mahila 
                       Mandal, Kokanga, Tq.Ahmedpur 





                       Dist-Latur, Through its Secretary 
                       Savita Prakash Waghmare 

              5.       Rangrao Deshmukh Sikshan 
                       Prasarak Mandal, Shivni 





                       Tq.Ausa, Dist-Latur 
                       Through its President 
                       Subhash Rangrao Deshmukh 

              6.       Maher Bahu-Udeshiya Mahila 
                       Mandal, Vasant Nagar, Latur 
                       Tq. & Dist-Latur 
                       Through its President 
                       Smt. Usha Pandurang Ade.  




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        2




                                                                     
              7.       Dawaneshwar Sikshan Prasarak 
                       Mandal, Dawangaon, Tq.Renapur 




                                             
                       Dist-Latur through its 
                       President Mahananda Ramrao Ghule 

              8.       Sarvangin Manav Vikas Sanstha 
                       Tuljabhavani Nagar, New Railway Station 




                                            
                       Latur, Tq.& Dist.Latur through 
                       The Managing Director 
                       Shivaji s/o Wamanrao Joshi 
                       Age-49 Years, Occ-pensioner 




                                    
                       R/o. as above.  

              9.
                             
                       Lok Kalyan Samajik Sanstha 
                       Vimukta Nagar Latur,  
                       Tq. & Dist-Latur 
                            
                       Through its President 
                       Haribhau Gulabrao Gaikwad.  

              10. Saraswati Mahila Pratisthan 
                  Renapur, Tq.Renapur Dist-Latur 
      


                  Through its Secretary 
                  Rekha Ramchandra Sukute 
   



              11. Baliraja Seva Bhavi Sanstha 
                  Devni, Tq.Devni, Dist-Latur 
                  Through its Secretary 





                  Baburao s/o Zatingrao Ingole  PETITIONERS

                          VERSUS

              1.       The State of Maharashtra,  





                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       School Education Department,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       In Finance Department,  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        3




                                                                     
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  




                                             
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  




                                            
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 
                                       WITH 




                                    
                          WRIT PETITION NO.11240 OF 2015 
                             
              Shramjivi Udyojak Seva Bhavi 
              Pratistan, Lohara, Tq. Udgir,  
              Dist-Latur through its Secretary 
                            
              Balaji s/o Bhaurao Bobade,  
              Age-46, r/o. Achola, Tq.Devni,  
              Dist-Latur.                       PETITIONER

                          VERSUS
      


              1.       The State of Maharashtra,  
   



                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  





                       School Education Department,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   





                       In Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                         4




                                                                     
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 




                                             
                                       WITH 
                          WRIT PETITION NO.11803 OF 2015 

              Late Yashwant Baliram Patil 
              Shikshan Prasarak Mandal, Talai,  




                                            
              Tq. Erandol, Dist. Jalgaon.  
              Run by Padmabai Mulinche Balgruha,  
              Tq.Erandol, Dist. Jalgaon 
              Through its Chairman 




                                    
              Prabhakar Yashwant Patil,  
              Age - 52 Years, Occu. : Social Worker,  
                             
              R/o. 119, Om Nagar, Dharangaon Road,  
              Erandol, Tq. Erandol,  
              Dist. Jalgaon.                  PETITIONER
                            
                          VERSUS

              1.       The State of Maharashtra,  
                       Through its Secretary, 
      


                       Women & Child Development 
                       Department, Mantralaya, 
   



                       Mumbai.  

              2.       The Principal Secretary,
                       Finance Department,  





                       State of Maharashtra, 
                       Mantralaya, Mumbai.  

              3.       The Commissioner,  
                       (Women and Child Development) 





                       Maharashtra State, Pune 

              4.       The District Women and Child 
                       Development Officer, Jalgaon,  
                       Tq. & Dist. Jalgaon.          RESPONDENTS 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                    11237.15WP
                                           5




                                                                       
                                         WITH 
                            WRIT PETITION NO.11815 OF 2015 




                                               
              1.       Mahatma Jyotiba Phule Sevabhavi 
                       Sanstha, Bhatangali, Tq. & Dist.Latur,  
                       Through its Secretary,  
                       Sandeep s/o. Panditrao Deshmukh. 




                                              
              2.       Mother Teresa Bahuuddeshiya 
                       Sevabhavi Sanstha, Babhalgaon,  
                       Taluke & District Latur 




                                      
                       Through its President,  
                       Balasaheb Shriram Deshmukh    PETITIONERS
                             
                          VERSUS
                            
              1.       The State of Maharashtra  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
      


                       School Education Department,  
                       Mantralaya, Mumbai - 32.  
   



              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       In Finance Department,  





                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 





                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                    11237.15WP
                                           6




                                                                       
                                         WITH 
                            WRIT PETITION NO.12022 OF 2015 




                                               
              Ishwar Shikshan Prasarak Mandal 
              Ganjpur, Tq.Dharur, Dist. Beed,  
              Through its President 
              Shri Ishwar s/o Anandrao Munde 




                                              
              Age: 40 Years, Occu: Service 
              R/o. Ganjpur, Tq. Dharur,  
              Dist. Beed. 




                                      
              i)       Ishwar Shikshan Prasarak Mandal's 
                       Jeevan Shikshan Balaksharam (Balgraha) 
                             
                       At Kaij, Tq. Kaij, Dist. Beed.  

              ii) Ishwar Shikshan Prasarak Mandal's 
                            
                  Jeevan Shikshan Balaksharam (Balgraha) 
                  at Ganjpur, Tq.Kaij, Dist.Beed. 
                                               PETITIONERS
                     VERSUS
      


              1.       The State of Maharashtra,  
                       Through its Principal Secretary, 
   



                       Women and Child Development 
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary,





                       Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  





                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development 
                       Aurangabad Division, 
                       Aurangabad.

              5.       District Women and Child Development 
                       Officer, Beed, Dist. Beed.   RESPONDENTS 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                    11237.15WP
                                           7




                                                                       
                                         WITH 




                                               
                            WRIT PETITION NO.12091 OF 2015 

              1.       Yogeshwar Bahu Uddeshiya Seva 
                       Bhavi Sanstha, Beed 
                       Through : Its Secretary - Shri.  




                                              
                       Lalaji Tukaram Jadhav,  
                       Age 45 Years, Occu : Agriculture,  
                       Service and Social Work,  
                       Ankushnagar, Beed, Tq. and 




                                      
                       District Beed.  

              2.
                             
                       Yashwant Gram Pratishthan, Belkhandi,  
                       Beed, Through its President - Rameshwar 
                       Pandurang Jadhav, Age 37 Years, 
                            
                       Occu: Business & Social Work,  
                       R/o. Navjivan Shikshak Colony,  
                       Shahunagar, Beed, Dist. Beed  

              3.       Swami Samarth Shikshan Va Pra-Shikshan 
      


                       Sanstha, Beed,  
                       Through its Secretary - Mohan 
   



                       Nivruttirao Begwade, Age 52 Years, 
                       Occu: Service, R/o. Samarth Nivas,  
                       Palwan Road, Beed, Dist. Beed.  





              4.       Jai-Malhar Seva Bhavi Sanstha,  
                       Daskhed, Tq.Patoda, District 
                       Beed,  
                       Through : Its President Angadrao 
                       Appasaheb Mhaske, Age 50 Years,Occu.Agri





                       Social Work, R/o. Daskhed,  
                       Tq. Patoda, District Beed.  

              5.       Jijamata Mahila Seva Bhavi Sanstha 
                       Maryadeet, Wangi, Tq. & Dist. Beed,  
                       Through its Secretary - 
                       Sau Mudruka Rajendra Shelke,  
                       Age 40 Years, Occu: Agri. & Social 
                       Work, R/o. Wangi, Tq. and District 
                       Beed.  




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        8




                                                                     
              6.       Harichandra Vyayam Shala and Krida 




                                             
                       Mandal, Charhata, Tq. and District 
                       Beed, Through: Its President - 
                       Anjali Sahebrao Karanjkar,  
                       Age 33 Years, Occu: Agri. & Household,  
                       R/o. Charhata, Tq. and Dist. Beed.  




                                            
              7.       Mastygandha Bahu Uddeshiya Seva 
                       Bhavi Sanstha, Dhanora Road, Beed,  
                       Tq. and District Beed.  




                                    
                       Through : Its Secretary - Santosh 
                       Subhashrao Pable, Age 34 Years, 
                             
                       Occu: Business, R/o. Dhanora Road,  
                       Beed, Tq. and District Beed.  
                            
              8.       Maharashtra Seva Bhavi Sanstha 
                       Beed, 
                       Through : Its Secretary - Ranjana 
                       Ghodke, Age 40 Years, Occu: Agri.
                       and Household, Social Work,  
      


                       R/o. Beed, Tq. and Dist. Beed.  
   



              9.       Chondeshwari Seva Bhavi Sanstha,  
                       Wadvani, Tq. Wadvani, Dist. Beed,  
                       Through : Its President 
                       Navnath Namdeo Mahetre,  





                       Age 51 Years, Occu. Agri. & social 
                       Work, R/o. Wadvani, Tq. and Dist. 
                       Beed.  

              10. Bandhubhav Shikshan Prasarak 





                  Mangal, Nanded, Through its 
                  Secretary, Prashant Shivajirao Veer,  
                  Age 40 Years, Occu : Business and 
                  Social Work, R/o. Mitranagar,  
                  Beed, Tq. & District Beed.  

              11. Priyanka Bahu Uddeshiya Seva 
                  Bhavi Sanstha, Beed 
                  Through : Its President 
                  Pravin s/o. Shrikrishna Kharsade 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        9




                                                                     
                       Age 44 Years, Occu. Agri.  
                       R/o. Pachegaon, Tq. Georai,  




                                             
                       District Beed.  

              12. Samaj Prabodhan Pratishthan 
                  Parali, Tq. Parali, Dist. Beed,  
                  Thro : Its Vice President 




                                            
                  Nanda Jivanrao Daithankar 
                  Age 53 , Occu : Household and 
                  Social Work,  
                  R/o. Seva Agency, before new 




                                    
                  Bus Stop Majalgaon, Tq.Majalgaon,  
                  District Beed.  
                             
              13. Jagdamba Shikshan Prasarak Mandal,  
                  Majalgaon, Tq. Majalgaon, Dist. Beed 
                            
                  Thro : Its President - 
                  Manik Shankarrao Shete 
                  Age 65 Years, Occu:Agri 
                  R/o. Indira Balakashram 
                  Manjrat Road, Majalgaon,  
      


                  Tq. Majalgaon, Dist. Beed.  
   



              14. Saraswati Mahila Seva Bhavi 
                  Sanstha, Beed,  
                  Thro : Its Secretary - Savita 
                  Ashok Jadhav, Age 43 Years, 





                  Occ: Household and Social Work,  
                  R/o. Canal Road, Beed.  

              15. Mavli Shikshan Prasarak Mandal,  
                  Shirur, Tq. Shirur, Dist.Beed 





                  Thro : Its Secretary 
                  Keshav Baburao Gighe,  
                  Age 43 years, Occu: Agri. & Social Work,
                  R/o. Songaon, Post Pargaon (Shiras),  
                  Tq. and Dist. Beed.  

              16. Yugantar Pratishthan Beed,  
                  Dist. Beed, through : Its President,  
                  Sanjay Rajendra Bharati,  
                  Age 36 Years, Occu: Social Work,  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        10




                                                                     
                       R/o. Tintarvani, Tq. Shirur,  
                       Dist. Beed.  




                                             
              17. Kai Vanchalabai Ghumre Shikshan 
                  Prasarak Mandal, Pargaon, Tq.Patoda,  
                  District Beed, Thro: Its Secretary,  
                  Deepak Dattatraya Ghumare,  




                                            
                  Age 41 Years, Occu.Agri, Service and 
                  Social Work, r/o. Mitra Colony,  
                  Beed, Tq. and Dist. Beed.  




                                    
              18. Ahilyabai Holkar Mahila Pratishthan 
                  Beed, Thro : Its Secretary - Manjusha 
                             
                  Ashok Mundhe, Age 35 Years, Occu: 
                  Advocate and Social Work,  
                  R/o. Vidya Nagar, East, Beed.  
                            
              19. Shri Jagdamba Mahila Bal & 
                  Apanga Kalyan Mandal, Beed,  
                  Thro : Its Secetary - Sau. Sulochana 
                  Gangabhishan Ware, Age 65 Years, 
      


                  Occu: Social Work,  
                  R/o. Beed, District Beed. 
   



              20. Utkarsha Sevabhavi Sanstha, Tagadgaon 
                  Tq.Shirur, Dist. Beed.  
                  Thro : Its Secretary - Ashok Baburao 





                  Sanap, Age 55 Years, Occ: Agri.  
                  R/o. Tagadgaon Tq.Shirur,  
                  Dist. Beed.                  PETITIONERS

                          VERSUS





              1.       The State of Maharashtra,  
                       Through : Principal Secretary
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, M.S., Mantralaya, 
                       Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra,  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        11




                                                                     
                       in Finance Department,  
                       Maharashtra State, 




                                             
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                            
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development 
                       Aurangabad Division, 




                                    
                       Aurangabad.                 RESPONDENTS 
                              ig       WITH 
                          WRIT PETITION NO.12194 OF 2015 

              Trimurti Bahuddshiya Sarwangin 
                            
              Vikas Sanstha, Kalab,  
              Tq. Kalab, Dist. Osmanabad 
              Through its President 
              Shri Dr. Ram Abarao Shingare 
              Age: 42 Years, Occu: Service 
      


              R/o. 7-130, Pratibha Nagar, Dharur
              Tq. Dharur, Dist. Beed.  
   



              i)       Trimurti Bahuddshiya Sarwangin 
                       Vikas Sanstha's Shree Vittu Mauli 
                       Balasadan (Balgraha) At Kalab,  





                       Tq. Kalab, Dist. Osmanabad.  

              ii) Trimurti Bahuddshiya Sarwangin 
                  Vikas Sanstha's Shree Vittu Mauli 
                  Balakshram (Balgraha) at Borgaon,  





                  Tq. Kaij, Dist. Beed.        PETITIONERS

                          VERSUS

              1.       The State of Maharashtra,  
                       Through its Principal Secretary,
                       Women & Child Development 
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        12




                                                                     
              2.       The Principal Secretary,
                       Finance Department,  




                                             
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 




                                            
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development 




                                    
                       Aurangabad Division, 
                       Aurangabad.
                             
              5.       District Women and Child Development 
                       Officer, Beed, Dist. Beed.  
                            
              6.   District Women and Child Development 
                   Officer, Osmanabad, Dist. Osmanabad.  
                                                RESPONDENTS 
                                   WITH 
      


                      WRIT PETITION NO.12298 OF 2015 
   



              Shivshankar Mahila Seva Bhavi Sanstha,  
              Tembhurni, Tq. Shirur, Kasar, Dist. Beed 
              Through its President 
              Sau. Sunita Vinayak Avhad 





              Age: 38 years, occ: Household,  
              R/o. Tembhurni, Tq. Shirur Kasar,  
              Dist. Beed.                       PETITIONER

                          VERSUS





              1.       The State of Maharashtra,  
                       Through Principal Secretary
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State, 
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra,  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                    11237.15WP
                                          13




                                                                       
                       in Finance Department,  
                       Maharashtra State, 




                                               
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                              
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development 




                                      
                       Nashik Division, Nashik.  

              5.
                             
                       The Divisional Deputy Commissioner,  
                       Women and Child Development,  
                       Aurangabad Division, Aurangabad 
                            
              6.       The District Women & Child Development 
                       Officer, Ahmednagar and Beed.  

              7.       The District Women & Child Development 
      


                       Officer, Beed.               RESPONDENTS 
   



                                         WITH 
                            WRIT PETITION NO.12304 OF 2015 





              Shankar Maharaj Vanjari Sevabhavi Sanstha 
              Tembhurni, Tq. Shirur (Kasar), Dist.Beed 
              through it's Secretary 
              Vaibhav s/o. Ravindra Nagargoje,  
              Age: 36 Years, Occ: Agri.,  





              R/o. Tembhurni, Tq. Shirur Kasar,  
              Dist. Beed.                       PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal Secretary
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                    11237.15WP
                                          14




                                                                       
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.  




                                               
              2.       The Principal Secretary
                       to the Government of Maharashtra  
                       in Finance Department,  
                       Maharashtra State, 




                                              
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development, 




                                      
                       Maharashtra State, Pune 

              4.
                             
                       The Divisional Deputy Commissioner,  
                       Women and Child Development 
                       Nashik Division, Nashik
                            
              5.       The District Women & Child Development 
                       Officer, Ahmednagar.         RESPONDENTS 

                                         WITH 
      


                            WRIT PETITION NO.12314 OF 2015 
   



              Adarsh Gramin Mahila Mandal,  
              Takali Dhokeshwar,  
              Tq. Parner, Dist. Ahmednagar 
              Through its Secretary 





              Sau. Mangal Raosaheb Zaware,  
              Age: 46 Years, Occ: Social Worker,  
              R/o. Takali Dhokeshwar, Tq. Parner,  
              Dist. Ahmednagar.                 PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal Secretary
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State, 
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                    11237.15WP
                                          15




                                                                       
              2.       The Principal Secretary
                       to the Government of Maharashtra  




                                               
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  




                                              
                       Women and Child Development, 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  




                                      
                       Women and Child Development, 
                       Nashik Division, Nashik 
                             
              5.       The District Women & Child Development 
                       Officer, Ahmednagar          RESPONDENTS 
                            
                                         WITH 
                            WRIT PETITION NO.12368 OF 2015 

              Shivshakti Bahuddeshiya Gram Vikas 
      


              Mandal, Ingoda, Tq. Paranda,  
              District-Osmanabad,  
   



              Through: Its President,  
              Subhash s/o. Vasantrao Jagtap.    PETITIONER

                          VERSUS





              1.       The State of Maharashtra,  
                       Through its Principal Secretary 
                       Women & Child Development 
                       Department, Maharashtra State,  





                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary,
                       Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:55:59 :::
                                                                  11237.15WP
                                        16




                                                                     
                       Maharashtra State, Pune 




                                             
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 
                                       WITH 




                                            
                          WRIT PETITION NO.12369 OF 2015 

              Yashodeep Gramin Vikas & Shikshan 
              Prasarak Mandal, Lokhangaon,  




                                    
              Tq. Washi, District-Osmanabad,  
              Through: its President
                             
              Kumar s/o. Digambar Lakhe         PETITIONER

                          VERSUS
                            
              1.       The State of Maharashtra  
                       Through its Principal Secretary 
                       Women & Child Development 
                       Department, Maharashtra State,  
      


                       Mantralaya, Mumbai-32.  
   



              2.       The Principal Secretary,
                       Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12370 OF 2015 

              1.       Vasantrao Naik Bahuddeshiya Shikshan 
                       Prasarak Mandal Naiknagar,  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        17




                                                                     
                       Taluka Omerga, Dist. Osmanabad 
                       Through its President,  




                                             
                       Dhondiram s/o. Harising Pawar 

              2.       Priyadarshani Yuva Mandal, Turori,  
                       Taluka & Dist. Osmanabad,  
                       Through its Secretary,  




                                            
                       Ranjit s/o. Shankar Jadhav    PETITIONERS

                          VERSUS




                                    
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                             
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                            
                       School Education Department,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
      


                       In Finance Department,  
                       Maharashtra State, 
   



                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 





                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 





                       Aurangabad.                  RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12371 OF 2015 

              1.       Ramkrushna Sevabhavi Sanstha,  
                       Pangari (Gosavi), Tq.Mantha,  
                       District-Jalna 
                       Through: its President,  
                       Babulal s/o Dhena Pawar.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        18




                                                                     
              2.       Mahatma Phule Bahuddeshiya Shikshan 
                       Prasarak Mandal, Udgir,  




                                             
                       District-Latur.  
                       Through: its Secretary,  
                       Ashok s/o. Madhavrao Birajdar.  

              3.       Jaykranti Bahuuddeshiya Shikshan 




                                            
                       Prasarak Sevabhavi Pratishthan Mandal,  
                       Rampur Tanda (Gutti), Tq.Jalkot,  
                       Dist. Osmanabad.             PETITIONERS
                          VERSUS




                                    
              1.       The State of Maharashtra  
                             
                       Through its Principal Secretary 
                       Women & Child Development 
                       Department, Maharashtra State,  
                            
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary,
                       Finance Department,  
                       Maharashtra State, 
      


                       Mantralaya, Mumbai-32.  
   



              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 
                                       WITH 





                          WRIT PETITION NO.12372 OF 2015 

              Youth Child and Culture 
              Organization, Dhoki,  
              Dist. Osmanabad,  
              Through its President,  
              Pranita Giridhar Kolhe,  
              Aged: 35 Years, Occ:Social Work,  
              R/o. Vishal Nagar, Latur
               




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                     11237.15WP
                                        19




                                                                        
              Being runs:  




                                                
                       Sant Tukaram Balgruha,
                       Palam, Tq.Palam,  
                       Dist. Parbhani.  

                       Mangalabai Balgruha,  




                                               
                       Palam, Tq. Palam,  
                       Dist. Parbhani.                     PETITIONER

                          VERSUS




                                    
              1.       The State of Maharashtra,  
                             
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                            
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
      


                       In Finance Department,  
                       Maharashtra State, 
   



                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 





                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 





                       Aurangabad.                  RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12373 OF 2015 

              1.       Laxmibai Latpate Shikshan Prasarak 
                       Mandal, Yogeshwari Nagar, Parbhani,  
                       Through its Secretary,  
                       Uttam s/o Panditrao Latpate,  
                       Aged: 57 Years, Occ: Agril.  
                       R/o. Yogeshwari Nagar, Parbhani.  




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        20




                                                                     
              2.       Swami Ramanand Teertha Shikshan 




                                             
                       Prasarak Mandal & Bahuddeshiya 
                       Sevabhavi Sanstha, Ambajogai,  
                       District Beed,  
                       Through its Secretary,  
                       Balasaheb s/o. Bhimrao Karad,  




                                            
                       Aged: 42 Years, Occ: Agriculture,  
                       R/o. Sonpeth, Dist. Parbhani.  

              3.       Jai Malhar Sevabhavi Sanstha,  




                                    
                       Daskhed, Tq. Patoda, Dist. Beed,  
                       Through its Authorized Person,  
                             
                       Namdeo s/o. Ramrao Lengule,  
                       Aged: 36 Years, Occ: Service,  
                       R/o. Manwat, Tq. Manwat,  
                            
                       Dist. Parbhani.              PETITIONERS

                          VERSUS

              1.       The State of Maharashtra,  
      


                       Through Principal its Secretary 
                       to the Government of Maharashtra 
   



                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       In Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        21




                                                                     
              5.       The District Women & Child 
                       Development Officer, Parbhani




                                             
                                                     RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12374 OF 2015 

              Ramrao Patil Memorial Education 




                                            
              Society, Nanded, Dist. Nanded 
              Through its President,  
              Govindrao s/o Shankarrao Methe,  
              Aged: Major, Occ: Service 




                                    
              and Social Work,  
              R/o. Nanded, Tq. & Dist. Nanded.  
                             
              i.       Ramrao Patil Memorial Education 
                       Society's Rukmini Balgruha,  
                            
                       Chudawa, Tq.Purna,  
                       Dist. Parbhani.              PETITIONER
                          VERSUS

              1.       The State of Maharashtra,  
      


                       Through Principal its Secretary 
                       to the Government of Maharashtra 
   



                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       In Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                 RESPONDENTS 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                    11237.15WP
                                          22




                                                                       
                                         WITH 




                                               
                            WRIT PETITION NO.12375 OF 2015 

              Magas Samaj Seva Mandal,  
              Devtala, Tq.Ausa, Dist. Latur,  
              Through its President, 




                                              
              Ramdas s/o Jaisingrao Chavan, 
              Aged: 62 Years, Occ : Agriculture,  
              R/o Devtala, Tq. Ausa, Dist. Latur  




                                      
              Magas Samaj Seva Mandal's 

              i.
                             
                       Vasantrao Naik Balakashram 
                       (Balgruha), Shingoli,  
                       Tq. & Dist. Osmanabad.       PETITIONER
                            
                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
      


                       to the Government of Maharashtra 
                       in Women & Child Development 
   



                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary





                       to the Government of Maharashtra   
                       In Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                    11237.15WP
                                          23




                                                                       
              5.       The District Women & Child Development 
                       Officer, Osmanabad.           RESPONDENTS 




                                               
                                          WITH 
                            WRIT PETITION NO.12376 OF 2015 




                                              
              Sevadas Bahuddeshiya Samajik 
              Sanstha, Devsinga (Nal),  
              Tq.Tuljapur, Dist. Osmanabad,  
              Through its President,  
              Subhash s/o Kishan Rathod,  




                                      
              Aged: 41 years, Occ: Agriculture,  
              R/o. Ramegaon, Dist. Osmanabad.  
                             
              Sevadas Bahuddeshiya Samajik 
              Sanstha's 
                            
              i)       Babuji Balakashram (Balgruha),  
                       Andur, Tq. Tuljapur,  
                       Dist. Osmanabad.              PETITIONER
      


                          VERSUS
   



              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 





                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   





                       In Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        24




                                                                     
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                             
                       Aurangabad Division, 
                       Aurangabad.

              5.       The District Women & Child 
                       Development Officer, Osmanabad. 




                                            
                                                   RESPONDENTS
                                         WITH 
                          WRIT PETITION NO.12377 OF 2015 




                                    
              Shree Gurudatta Bahuddeshiya 
              Sanstha, Kasbe Tadwale,  
                             
              Tq. & Dist. Osmanabad,  
              Through its Secretary,  
              Atmaram s/o Ambadas Pawar,  
                            
              Aged: 46 Years, Occ: Agriculture,  
              R/o. Kasbe Tadwale, Tq. & 
              Dist.Osmanabad 

              Shree Gurudatta Bahuddeshiya 
      


              Sanstha's 
   



              i.       Jivan Vikas Balgruha,  
                       Tadwala, Tq. & Dist. Osmanabad.  

              ii. Mauli Balakashram,  





                  Yedshi, Tq. & Dist. Osmanabad. PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  





                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        25




                                                                     
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  




                                             
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                            
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.




                                    
              5.       The District Women & Child Development 
                             
                       Officer, Osmanabad.           RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12378 OF 2015 
                            
              Kai. Ramdas Patil Bahuddeshiya 
              Shikshan Prasarak Mandal,  
              Golegaon (Navalgaon),  
              Tq.Bhoom, Dist. Osmanabad, 
      


              Through its Secretary,  
              Pravin s/o Vishnudas Bhagat Patil,  
   



              Aged: 38 years, Occ: Agriculture,  
              R/o. Golegaon (Navalgaon),  
              Tq.Bhoom, Dist. Osmanabad.  





              Kai. Ramdas Patil Bahuddeshiya 
              Shikshan Prasarak Mandal's

              i.       Saraswati Balakashram (Balgruha),  
                       Bhoom, Tq. Bhoom,  





                       Dist. Osmanabad.              PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        26




                                                                     
              2.       The Principal Secretary




                                             
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  




                                            
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                    
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                             
                       Aurangabad Division, Aurangabad.
              5.       The District Women & Child 
                       Development Officer, 
                            
                       Osmanabad.                   RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12379 OF 2015 

              Rajashri Shahu Bahuddeshiya 
      


              Gramin Vikas Sanstha,  
              Kalegaon, Tq. Ahmedpur,  
   



              Dist. Latur 
              Through its Secretary, 
              Parmeshwar s/o Shrirangrao Jadhav,  
              Aged: 44 Years, Occ: Agriculture,  





              R/o. Kalegaon, Tq. Ahmedpur,  
              Dist. Latur. 

              i.       Rajashri Shahu Bahuddeshiya 
                       Gramin Vikas Sanstha's 





                       Rokdoba Balsadan, Ahmedpur,  
                       Tq.Ahmedpur, Dist.Latur       PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        27




                                                                     
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                             
              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 




                                            
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 




                                    
                       Maharashtra State, Pune 

              4.
                             
                   The Divisional Deputy Commissioner,  
                   Women and Child Development, 
                   Aurangabad Division, 
                            
                   Aurangabad.                  RESPONDENTS 
                                   WITH 
                      WRIT PETITION NO.12380 OF 2015 
              Veer Hanuman Bahuddeshiya 
              Gramvikas Pratishthan,  
      


              Ramegaon, Dist. Osmanabad,  
              Through its President,  
   



              Subhash s/o. Kishan Rathod,  
              Aged: 41 Years, Occ: Agriculture,  
              R/o. Ramegaon, Dist. Osmanabad.  





              Veer Hanuman Bahuddeshiya 
              Gramvikas Pratishthan's 

              i.       Tirupati Balgruha (Balakashram),  
                       Naldurga, Tq. Tuljapur, 





                       Dist. Osmanabad.             PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        28




                                                                     
              2.       The Principal Secretary




                                             
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  




                                            
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                    
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                             
                       Aurangabad Division, Aurangabad.
              5.       The District Women & Child 
                       Development Officer, Osmanabad 
                            
                                                   RESPONDENTS  
                                       WITH 
                          WRIT PETITION NO.12381 OF 2015 

              Godavari Bahuddeshiya Shikshan 
      


              Sanstha, Moha, Dist. Osmanabad, 
              Through its Secretary,  
   



              Shivaji s/o Vikram Tambe,  
              Aged: 59 Years, Occ: Agriculture,  
              R/o Devlali, Tq. Bhoom,  
              Dist. Osmanabad.  





              Godavari Bahuddeshiya Shikshan 
              Sanstha's 

              i.       Shree Swami Samartha 





                       Balgruha, Devlali, Tq.Bhoom,  
                       Dist. Osmanabad.              PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                     11237.15WP
                                          29




                                                                        
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                
              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 




                                               
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 




                                      
                       Maharashtra State, Pune 

              4.
                             
                       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                            
                       Aurangabad.

              5.       The District Women & Child Development 
                       Officer, Osmanabad.           RESPONDENTS 
      


                                         WITH 
                            WRIT PETITION NO.12382 OF 2015 
   



              Tuljai Pratishthan Bahuddeshiya 
              Sanstha, Pangaon, Tq. Kallam,  
              Dist. Osmanabad,  





              Through its Secretary,  
              Shahji s/o Narayan Chavan,  
              Aged: 42 Years, Occ: Agriculture,  
              R/o Pangaon, Tq. Kallam,  
              Dist. Osmanabad.  





              Tuljai Pratishthan Bahuddeshiya 
              Sanstha's  

              i.       Sahara H.I.V. Badhit 
                       Boys-Girls Balgruha,  
                       Kallam, Tq. Kallam,  
                       Dist. Osmanabad.                   PETITIONER

                          VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                    11237.15WP
                                          30




                                                                       
              1.       The State of Maharashtra,  




                                               
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                              
              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  




                                      
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  
                             
              3.       The Commissioner,  
                            
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
      


                       Aurangabad Division, 
                       Aurangabad.
   



              5.       The District Women & Child Development 
                       Officer, Osmanabad.           RESPONDENTS 





                                         WITH 
                            WRIT PETITION NO.12383 OF 2015 

              Shree Sant Shiromani Ramrao 
              Maharaja Bahuddeshiya Sanstha,  





              Achari Tanda (Ambarnagar),  
              Tq. Omerga, Dist. Osmanabad,  
              Through its President 
              Gopal s/o Thapru Chavan,  
              Aged: 47 years, Occ: Agriculture,  
              R/o. Kantekur, Tq.Omerga,  
              Dist. Osmanabad.  

              Shree Sant Shiromani Ramrao 
              Maharaja Bahuddeshiya Sanstha's 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                    11237.15WP
                                          31




                                                                       
              i.       Shree Sevalal Maharaj 




                                               
                       Balsadan (Balgruha),  
                       Kantekur, Tq. Omerga,  
                       Dist. Osmanabad.                  PETITIONER

                          VERSUS




                                              
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 




                                      
                       in Women & Child Development 
                       Department, Maharashtra State,  
                             
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                            
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  
      


              3.       The Commissioner,  
                       Women and Child Development 
   



                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 





                       Aurangabad Division, 
                       Aurangabad.

              5.       The District Women & Child Development 
                       Officer, Osmanabad.           RESPONDENTS 





                                         WITH 
                            WRIT PETITION NO.12384 OF 2015 

              Shamkimata Magaswargiya 
              Mahila Bahuddeshiya Gramvikas,  
              Sanstha, Patil Tanda,  
              Tq. Tuljapur, Dist. Osmanabad,  
              Through its Secretary,  




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                  11237.15WP
                                        32




                                                                     
              Sow. Usha w/o Sanjay Rathod,  
              Aged: 30 Years, Occ: Household,  




                                             
              R/o. Patil Tanda, Tq. Tuljapur,  
              Dist. Osmanabad.  

              Shamkimata Magaswariya 
              Mahila Bahuddeshiya Gramvikas 




                                            
              Sanstha's

              i.       Jijamata Balgruha,  
                       Patil Tanda, Tq. Tuljapur,  




                                    
                       Dist. Osmanabad.            PETITIONER
                             
                          VERSUS
                            
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
      


                       Mantralaya, Mumbai - 32.  
   



              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 





                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.

              5.       The District Women & Child Development 
                       Officer, Osmanabad.           RESPONDENTS 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:00 :::
                                                                    11237.15WP
                                          33




                                                                       
                                         WITH 
                            WRIT PETITION NO.12385 OF 2015 




                                               
              Sant Ramrao Maharaj Bahuddeshiya 
              Adarsh Shikshan Prasarak Mandal, 
              Ghatangri, Tq. & Dist. Osmanabad,  
              Through its President 




                                              
              Vikas s/o Topaji Jadhav,  
              Aged: 47 Years, Occ: Agril.  
              R/o. Ghatangri, Tq. & 
              Dist. Osmanabad.  




                                      
              i.       Sant Ramrao Maharaj Bahuddeshiya 
                             
                       Adarsh Shikshan Prasarak Mandal's 
                       Balakashram, Kamegaon,  
                       Tq. and Dist. Osmanabad.  
                            
              ii. Sant Ramrao Maharaj Bahuddeshiya 
                  Adarsh Shikshan Prasarak Mandal's 
                  Shree Samatha Balakashram,  
                  Umbare Kotha,  
      


                  Tq. and Dist. Osmanabad.      PETITIONER
   



                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                    11237.15WP
                                          34




                                                                       
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                               
                       Aurangabad Division, 
                       Aurangabad.                 RESPONDENTS 

                                         WITH 
                            WRIT PETITION NO.12386 OF 2015 




                                              
              Shree Kulswamini Bahuddeshiya 
              Adarsh Shikshan Prasarak Mandal, 
              Deepaknagar, Kamtha,  




                                      
              Tq. Tuljapur, Dist. Osmanabad,  
              Through its Secretary,  
                             
              Shivaji s/o Chatru Rathod,  
              Aged: 49 Years, Occ:Agril. 
              R/o.Kamtha, Tq. Tuljapur, 
                            
              Dist. Osmanabad. 

              i.       Shree Kulswamini Bahuddeshiya 
                       Adarsh Shikshan Prasarak Mandal's 
                       Balakashram, Apsinga,  
      


                       Tq. Tuljapur, Dist. Osmanabad.  
   



              ii. Shree Kulswamini Bahuddeshiya 
                  Adarsh Shikshan Prasarak Mandal's 
                  Balakashram, Kamtha Tanda,  
                  Tq. Tuljapur, Dist. Osmanabad





                                              PETITIONER
                     VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                    11237.15WP
                                          35




                                                                       
              3.       The Commissioner,  




                                               
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                              
                       Aurangabad Division, 
                       Aurangabad.                 RESPONDENTS 

                                         WITH 




                                      
                            WRIT PETITION NO.12387 OF 2015 
                             
              New Siddheshwar Bahuddeshiya 
              Samajik Sanstha,  
              Wadgaon Siddheshwar,  
                            
              Tq. & Dist. Osmanabad,  
              Through its Secretary,  
              Rajendra s/o Dadasaheb More,  
              Aged: 37 Years, Occ: Agriculture,  
              R/o. Wadgaon (Siddheshwar),  
      


              Tq. & Dist. Osmanabad.  
              New Siddheshwar Bahuddeshiya 
   



              Samajik Sanstha's 

              i.       Tuljai Balsadan (Balgruha),  
                       Tuljapur, Dist. Osmanabad.  





              ii. Kai. Dadasaheb More 
                  Balgruhas (Balsadans),  
                  Wadgaon (Siddeshwar),  
                  Tq. & Dist. Osmanabad.                 PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                    11237.15WP
                                          36




                                                                       
              2.       The Principal Secretary




                                               
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  




                                              
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                      
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                             
                       Aurangabad Division, 
                       Aurangabad.
                            
              5.       The District Women & Child Development 
                       Officer, Osmanabad.           RESPONDENTS 

                                         WITH 
      


                            WRIT PETITION NO.12388 OF 2015 
   



              Kalikadevi Bahuddeshiya Shikshan,  
              Krida & Sanskritik Mandal,  
              Anala, Tq. Paranda, Dist. Osmanabad,  
              Through its President,  





              Shivaji s/o Vithalrao Kshirsagar,  
              Aged: 50 Years, Occ: Agriculture,  
              R/o. Anala, Tq. Paranda,  
              Dist. Osmanabad.  





              Kalikadevi Bahuddeshiya Shikshak,  
              Krida & Sanskritik Mandal's 

              i.       Sow. Gayabai Balgruha 
                       (Balkashram), Anala,  
                       Tq.Paranda, Dist.Osmanabad  PETITIONER

                          VERSUS




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                    11237.15WP
                                          37




                                                                       
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




                                               
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                              
              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 




                                      
                       Mantralaya, Mumbai-32.  

              3.
                             
                       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 
                            
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
      


                       Aurangabad.
   



              5.       The District Women & Child Development 
                       Officer, Osmanabad.           RESPONDENTS 

                                         WITH 





                            WRIT PETITION NO.12389 OF 2015 

              Dnyan Sanskriti Mahila Pratishthan,  
              Maniknagar, Parali Vaijnath,  
              Dist. Beed,  





              Through its Secretary,  
              Sow. Neeta Madhukar Girwalkar,  
              Aged: 36 Years, Occ: Household,  
              R/o. Maniknagar, Parali Vaijnath,  
              Tq. Parali Vaijnath, Dist. Beed.  

              i.       Lavanyai Balakashram 
                       (Balgruha), Poos,  
                       Tq. Ambajogai, Dist.Beed.   PETITIONER




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                  11237.15WP
                                        38




                                                                     
                          VERSUS




                                             
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  




                                            
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   




                                    
                       in Finance Department,  
                       Maharashtra State, 
                             
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                            
                       Women and Child Development 
                       Maharashtra State, Pune 
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
      


                       Aurangabad.                  RESPONDENTS 
                                       WITH 
   



                          WRIT PETITION NO.12390 OF 2015 

              Sonali Gramin Vikas 
              Sevabhavi Sanstha,  





              Parali Vaijnath, Dist. Beed 
              Through its Secretary,  
              Santosh s/o Shankarrao Sarvade,  
              Aged: 40 Years, Occ: Agriculture,  
              R/o. Jajwadi, Padmavati Galli,  





              Parali Vaijnath, Dist. Beed.  

              i.       Balakashram (Balgruha),  
                       Basweshwar Colony,  
                       Parali Vaijnath,  
                       Dist. Beed.                     PETITIONER

                          VERSUS




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                  11237.15WP
                                        39




                                                                     
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




                                             
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                            
              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 




                                    
                       Mantralaya, Mumbai-32.  

              3.
                             
                       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 
                            
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 
      


                                       WITH 
                          WRIT PETITION NO.12391 OF 2015 
   



              Jeevandhara Bahuddeshiya 
              Sevabhavi Sanstha, Tokwadi,  
              Tq. Parali Vaijnath, Dist. Beed,  





              Through its President,  
              Sanjay s/o Bhaskarrao Munde,  
              Aged: 36 Years, Occ: Agriculture, 
              R/o. Tokwadi, Tq. Parali Vaijnath,  
              Dist. Beed.  





              i.       Shankarbapu Balakashram (Balgruha),  
                       Tokwadi, Tq. Parali Vaijnath,  
                       Dist. Beed.                 PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                  11237.15WP
                                        40




                                                                     
                       in Women & Child Development 
                       Department, Maharashtra State,  




                                             
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  




                                            
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  




                                    
                       Women and Child Development 
                       Maharashtra State, Pune 
                             
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                            
                       Aurangabad Division, 
                       Aurangabad.                 RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12392 OF 2015 
      


              Swami Dayanand Saraswati
              Sevabhavi Sanstha, Hingoli,  
   



              Through its Secretary,  
              Dayanand s/o Venkatrao Giri,  
              Aged: 40 Years, Occ: Service,  
              R/o Ghatnandur, Tq. Ambajogai,  





              Dist. Beed.  

                       Being runs: Balakashram (Balgruha),  
                       Ghatnandur, Tq.Ambajogai,  
                       Dist. Beed.                  PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                  11237.15WP
                                        41




                                                                     
              2.       The Principal Secretary
                       to the Government of Maharashtra   




                                             
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  




                                            
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  




                                    
                       Women and Child Development, 
                       Aurangabad Division, 
                             
                       Aurangabad.                  RESPONDENTS 
                                       WITH 
                          WRIT PETITION NO.12393 OF 2015 
                            
              Sonali Gramin Vikas 
              Sevabhavi Sanstha 
              Parali Vaijnath, Dist.Beed,
              Through its Secretary,  
      


              Santosh s/o Shankarrao Sarvade,  
              Aged: 40 Years, Occ: Agriculture,  
   



              R/o. Jajwadi, Padmavati Galli,  
              Parali Vaijnath, Dist. Beed.  

              i.       Shree Gurudatta Balakashram (Balgruha),  





                       Sirsala, Parali Vaijnath,  
                       Dist. Beed.                  PETITIONER

                          VERSUS





              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                  11237.15WP
                                        42




                                                                     
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  




                                             
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                            
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                 RESPONDENTS 




                                    
                                       WITH 
                          WRIT PETITION NO.12430 OF 2015 
                             
              Jai Jawan Jai Kisan Education Society's 
              Ramchandra Balakashram (Balgraha),  
                            
              Belamb Tanda, Tq.Omerga, Dist.Osmanabad
              Through it's Secretary 
              Amol s/o Govindrao Rathod
              Age: 29 Years, Occu: Secretary & Social 
              Worker, R/o. Near Kalikadevi Temple,  
      


              Sadgurunagar, Latur,  
              Tq. & Dist. Latur.               PETITIONER
   



                          VERSUS

              1.       The State of Maharashtra,  





                       Through its Principal Secretary, 
                       Women & Child Development 
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary





                       Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                    11237.15WP
                                          43




                                                                       
                       Aurangabad Division, 
                       Aurangabad.




                                               
              5.       District Women and Child Development 
                       Officer, Osmanabad
                       Dist. Osmanabad              RESPONDENTS 




                                              
                                         WITH 
                            WRIT PETITION NO.12474 OF 2015 

              Chhatrapati Shahu Maharaj Pratishthan,  




                                      
              Ambajogai, Tq. Ambajogai, Dist. Beed.  
              Through its Secretary,  
                             
              Baliram Balu Chopane,  
              Aged: 41 years, Occ. : Agril.  
              R/o. Yashwantrao Chavan Chowk,  
                            
              Morewadi, Ambajogai, Dist. Beed.  
                   Being runs: Balsadan, Morewadi,  
                   Tq. Ambajogai, Dist.Beed.    PETITIONER

                          VERSUS
      


              1.       The State of Maharashtra,  
   



                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  





                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       in Finance Department,  





                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                    11237.15WP
                                          44




                                                                       
                       Aurangabad Division, 
                       Aurangabad.                        RESPONDENTS 




                                               
                                         WITH 
                            WRIT PETITION NO.12574 OF 2015 

              Sevadas Shikshan Prasarak Mandal,  




                                              
              Mohadara (Tanda), Tq.Parli (V), Dist.Beed
              Through its Secretary, 
              Baliram s/o. Jeevanrao Rathod,  
              Aged: 39 Years, Occ. : Agri.  




                                      
              R/o. Panchvati Nagar, Parli Vaijinath,  
              Dist. Beed.    
                   Being runs: Sanjivani Balakashram 
                   (Balgruha) Lendewadi, Tq.Parli (V),  
                   Dist. Beed.                 PETITIONER
                            
                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
      


                       to the Government of Maharashtra 
                       in Women & Child Development 
   



                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary





                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 




    ::: Uploaded on - 05/07/2016               ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                  11237.15WP
                                        45




                                                                     
                                   WITH 
                      WRIT PETITION NO.12575 OF 2015 




                                             
              Amarnath Bahuuddeshiya Shikshan 
              Sanstha, Latur 
              Through its President 
              Atmaram s/o. Maruti Shep
              Aged: 42 Years, Occ. : Service




                                            
              R/o. Ladzari, Tq.Parli Vaijinath 
              Dist. Beed.  
                   Being runs: Bhagirathi Bal Sadan 
                   (Balgruha) Ladzari, Tq.Parli Vaijinath,  




                                    
                   Dist. Beed.                 PETITIONER
                             
                          VERSUS

              1.       The State of Maharashtra,  
                            
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
      


              2.       The Principal Secretary
   



                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS 
                                       WITH 
                           WRIT PETITION NO.107 OF 2016 

              1.       Jija Mata Shikhshan Prasarak Mandal (D)
                       Tq. Tuljapur, Dist. Osmanabad 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                      11237.15WP
                                            46




                                                                         
                       Through : Its Secretary - Shri.  
                       Prabhakar s/o Shankarrao Mule 




                                                 
                       Age 41 Years, Occu: Service & Social Work
                       R/o. Salgara, Tq.Tuljapur, Dist.Osmanabad
                                                     PETITIONER

                          VERSUS




                                                
              1.       The State of Maharashtra,  
                       Through : Principal Secretary 
                       to the Government of Maharashtra 




                                       
                       in Women & Child Development 
                       Department, M.S.Mantralaya, 
                             
                       Mumbai - 32.  

              2.       The Principal Secretary
                            
                       to the Government of Maharashtra   
                       in Finance Department,  
                       Maharashtra State, 
                       Mantralaya, Mumbai-32.  
      


              3.       The Commissioner,  
                       Women and Child Development 
   



                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 





                       Aurangabad Division, 
                       Aurangabad.                  RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.109 OF 2016





              1.       Jagdamba Vidhya Prasarak Mandal  
                       Bapshethwadi, Tq. and Dist. Nanded 
                       Through : Its Secretary - Shri. 
                       Shivraj s/o Vaijnath Visapure 
                       Age 55 Years, Occu. Agri. & Social Work, 
                       R/o. At Post Borhali, Tq.Mukhed, 
                       Dist. Nanded.               PETITIONER




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                      11237.15WP
                                            47




                                                                         
                          VERSUS




                                                 
              1.       The State of Maharashtra,  
                       Through : Principal Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, M.S.  




                                                
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   




                                       
                       in Finance Department,  
                       Maharashtra State, 
                             
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                            
                       Women and Child Development 
                       Maharashtra State, Pune 
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
      


                       Aurangabad, Dist.Aurangabad. RESPONDENTS
   



                                           WITH 
                               WRIT PETITION NO.113 OF 2016

              1.       Sudhakarraoji Naik Magasvargiya Samaj 





                       Kalyan Mandal, Tq. and Dist. Beed 
                       Through : Its President - Shri.  
                       Maruti s/o. Ramrao Rathod 
                       Age 60 Years, Occu:Social Work,  
                       R/o. Gajanan Nagar Nalwandi Road,  





                       Beed, Tq. and Dist. Beed.  

              2.       Annabhau Sathe Shikhshan Prasarak 
                       Mandal Beed, Through its Secretary 
                       Uttam s/o Wamanrao Pawar,  
                       Age 60 Years, Occu. Social Work,  
                       R/o. Jawahar Colony, Nagar Naka,  
                       Beed, Tq. and Dist. Beed.    PETITIONERS




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                      11237.15WP
                                            48




                                                                         
                          VERSUS




                                                 
              1.       The State of Maharashtra,  
                       Through : Principal Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, M.S. Mantralaya, 




                                                
                       Mumbai - 32.  

              2.       The Principal Secretary
                       to the Government of Maharashtra   




                                       
                       in Finance Department,  
                       Maharashtra State, 
                             
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                            
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
      


                       Aurangabad Division, 
                       Aurangabad,Dist.Aurangabad    RESPONDENTS
   



                                           WITH 
                               WRIT PETITION NO.114 OF 2016





              1.       Almin Education and Welfare Society 
                       Mukhed, Tq. Mukhed, Dist. Nanded 
                       Through : Its Secretary - Shri.  
                       Naserkhan Maheboobkhan Pathan 
                       Age 43 Years, Occu. Social Work,  





                       R/o. Tabela Galli, Main Road Mukhed,  
                       Tq. Mukhed, Dist. Nanded.     PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through : Principal Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:01 :::
                                                                      11237.15WP
                                            49




                                                                         
                       Department, M.S. Mantralaya, 
                       Mumbai - 32.  




                                                 
              2.       The Principal Secretary
                       to the Government of Maharashtra   
                       In Finance Department,  
                       Maharashtra State, 




                                                
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 




                                       
                       Maharashtra State, Pune 

              4.
                             
                       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                            
                       Aurangabad.                  RESPONDENTS


                                           WITH 
                               WRIT PETITION NO.165 OF 2016
      


              Madhumati Mahila Mandal,  
   



              Latur, Bastapure Nagar, Latur,  
              Through its Secretary,  
              Shashikala Vasantrao Muskawad,  
              Aged: 52 Years, Occ: Household,  





              R/o. Vishal Nagar, Latur,  
              Tq. & Dist. Latur  

              Madhumati Mahila Mandal's 





              i.       Shree Sai Balakashram,  
                       Latur.  

              ii. Shree Sai Balsadan,  
                  Latur.                                   PETITIONER

                          VERSUS




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            50




                                                                         
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




                                                 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                
              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  




                                       
                       Mantralaya, Mumbai-32.  

              3.
                             
                       The Additional Chief Secretary 
                       to the Government of Maharashtra 
                       in Planning Department,  
                            
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.  

              4.       The Commissioner,  
                       Women and Child Development, 
      


                       Maharashtra State, Pune 
   



              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad





              6.       The District Women & Child 
                       Development Officer, Latur    RESPONDENTS

                                           WITH 





                               WRIT PETITION NO.166 OF 2016

              Madhumati Mahila Mandal,  
              Latur, Bastapure Nagar, Latur,  
              Through its Secretary,  
              Shashikala Vasantrao Muskawad,  
              Aged: 52 Years, Occ: Household,  
              R/o. Vishal Nagar, Latur,  
              Tq. & Dist. Latur  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                  11237.15WP
                                        51




                                                                     
              Madhumati Mahila Mandal's 




                                             
              i.       Kai. Bhagubai Balasadan 
                       (Balgruha), Ambajogai,  
                       Dist. Beed.                     PETITIONER

                          VERSUS




                                            
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




                                    
                       to the Government of Maharashtra 
                       in Women & Child Development 
                             
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
                            
              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  
      


              3.       The Additional Chief Secretary 
   



                       to the Government of Maharashtra 
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.  





              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad

              6.       The District Women & Child 
                       Development Officer, Beed    RESPONDENTS




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            52




                                                                         
                                           WITH 
                               WRIT PETITION NO.167 OF 2016




                                                 
              Madhumati Mahila Mandal,  
              Latur, Bastapure Nagar, Latur,  
              Through its Secretary,  
              Shashikala Vasantrao Muskawad,  




                                                
              Aged: 52 Years, Occ: Household,  
              R/o. Vishal Nagar, Latur,  
              Tq. & Dist. Latur  




                                       
              Madhumati Mahila Mandal's 

              i.
                             
                       Gurukrupa Balsadan
                       (Balgruha), Loha, 
                       Dist. Nanded                        PETITIONER
                            
                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
      


                       to the Government of Maharashtra 
                       in Women & Child Development 
   



                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Additional Chief Secretary to 





                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  





              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.  

              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            53




                                                                         
              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                                 
                       Aurangabad Division, 
                       Aurangabad

              6.       The District Women & Child 
                       Development Officer, Nanded   RESPONDENTS




                                                
                                           WITH 
                               WRIT PETITION NO.168 OF 2016




                                       
              Madhumati Mahila Mandal,  
              Latur, Bastapure Nagar, Latur,  
                             
              Through its Secretary,  
              Shashikala Vasantrao Muskawad,  
              Aged: 52 Years, Occ: Household,  
                            
              R/o. Vishal Nagar, Latur,  
              Tq. & Dist. Latur  

              Madhumati Mahila Mandal's 
      


              i.       Kishanrao Balsadan 
                       (Balgruha), Parbhani                PETITIONER
   



                          VERSUS

              1.       The State of Maharashtra,  





                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  

              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 
                       in Planning Department,  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            54




                                                                         
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.  




                                                 
              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                                
              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad




                                       
              6.       The District Women & Child 
                             
                       Development Officer,Parbhani  RESPONDENTS

                                           WITH 
                            
                               WRIT PETITION NO.169 OF 2016

              Balaji Shikshan Prasarak Mandal,  
              Ambajogai, Tq.Ambajogai, Dist.Beed 
              Through its Secretary,  
      


              Rajkishor s/o Kantaprasad Modi,  
              Aged: 50 Years, Occ : Social Work,  
   



              R/o. Guruwar Peth, Ambajogai,  
              Tq. Ambajogai, Dist. Beed.       

              Being runs: a) Manav Balakashram,  





                          Ambajogai, Tq.Ambajogai, 
                          Dist. Beed.  

                                  b) Manav Vikas Balasadan 
                                  (Balgruh), 





                                  Ambajogai, Tq.Ambajogai,  
                                  Dist. Beed.            PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            55




                                                                         
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                 
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  




                                                
                       Mantralaya, Mumbai-32.   

              3.       The Commissioner,  
                       Women and Child Development 




                                       
                       Maharashtra State, Pune 

              4.
                             
                       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                            
                       Aurangabad

              5.       The District Women and Child Development
                       Officer, Beed, Tq. and Dist. Beed 
      


              6.       The Additional Chief Secretary 
   



                       Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.                   RESPONDENTS





                                           WITH 
                               WRIT PETITION NO.170 OF 2016

              Sevadas Shikshan Prasarak Mandal,  
              Mevapur Tanda, Tq. Jalkot,  





              Dist. Latur,  
              Through its President,  
              Ramrao s/o Shivaji Rathod,  
              Aged: 55 years, Occ: Agriculture,  
              R/o. Mevapur Tanda, Tq. Jalkot,  
              Dist. Latur.    

              Sevadas Shikshan Prasarak 
              Mandal's  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            56




                                                                         
              i.       Ramabai Balsadan,  
                       Shivajinagar Tanda,  




                                                 
                       Tq. Jalkot, Dist. Latur     PETITIONER 

                          VERSUS

              1.       The State of Maharashtra,  




                                                
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  




                                       
                       Mantralaya, Mumbai - 32.  

              2.
                             
                       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                            
                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  

              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 
      


                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
   



                       Mumbai-32.  

              4.       The Commissioner,  
                       Women and Child Development 





                       Maharashtra State, Pune 

              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 





                       Aurangabad

              6.       The District Women & Child 
                       Development Officer,Latur   RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.171 OF 2016

              Shriram Bahuuddeshiya Seva Bhavi 
              Sanstha, Kharosa, Tq.Ausa, Dist. Latur 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                  11237.15WP
                                        57




                                                                     
              Through its President,  
              Rajkishor s/o. Kantaprasad Modi,  




                                             
              Aged: 50 Years, Occ. : Social Work,  
              R/o. Guruwar Peth, Ambajogai,  
              Tq. Ambajogai, Dist. Beed.  

              Being runs: Ambikamata Balakashram,  




                                            
                          Ambajogai, Tq.Ambajogai,  
                          Dist. Beed.          PETITIONER

                          VERSUS




                                    
              1.       The State of Maharashtra,  
                             
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                            
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 
      


                       in Finance Department,  
                       Maharashtra State,  
   



                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 





                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 





                       Aurangabad

              5.       The District Women & Child 
                       Development Officer, Beed,  
                       Tq. and Dist. Beed.  

              6.       The Additional Chief Secretary 
                       Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.                  RESPONDENTS




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            58




                                                                         
                                           WITH 
                               WRIT PETITION NO.172 OF 2016




                                                 
              Shriram Bahuuddeshiya Seva Bhavi 
              Sanstha, Kharosa, Tq.Ausa, Dist. Latur 
              Through its President,  
              Rajkishor s/o. Kantaprasad Modi,  




                                                
              Aged: 50 Years, Occ. : Social Work,  
              R/o. Guruwar Peth, Ambajogai,  
              Tq. Ambajogai, Dist. Beed.  




                                       
              Being runs: a) Rajashri Sahu Balakashram 
                             Palam, Tq.Palam, Dist.Parbhani 
                             
                                  b) Sant Janabai Balashram,  
                                     Gangakhed, Tq.Gangakhed, 
                            
                                     Dist. Parbhani.    PETITIONER

                          VERSUS
      


              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
   



                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  





                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            59




                                                                         
              5.       The District Women & Child 




                                                 
                       Development Officer, Parbhani,   
                       Tq. and Dist. Parbhani.   

              6.       The Additional Chief Secretary, 
                       Planning Department,  




                                                
                       Maharashtra State, Mantralya,  
                       Mumbai-32.                  RESPONDENTS

                                           WITH 




                                       
                               WRIT PETITION NO.173 OF 2016
                             
              Sevadas Bahuuddeshiya Shaikshanik 
              Samajik Sanstha Balsur,  
              Tq. Omerga, Dist. Osmanabad 
                            
              Through its President 
              Babruwan s/o. Nandu Chavan,  
              Age: 48 Years, Occ. Agri.  
              R/o. Balsur, Tq.Omerga, Dist. Osmanabad 
      


              Being runs: a) Kashinath Maharaj Balakashram,
                             Karali Pati, Tq.Omerga,  
   



                             Dist. Osmanabad.

                                  b) Nilkantheshwar Balgruh 
                                     (Balsadan),  





                                     Ramkrushannagar, Tq.Omerga,  
                                     Dist. Osmanabad.    PETITIONER

                          VERSUS





              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            60




                                                                         
                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  




                                                 
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                                
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad




                                       
              5.       The District Women & Child 
                             
                       Development Officer, Osmanabad,  
                       Tq. and Dist. Osmanabad.   
                            
              6.       The Additional Chief Secretary 
                       Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.                  RESPONDENTS
      


                                           WITH 
                               WRIT PETITION NO.174 OF 2016
   



              Kai. Ashadevi Samaj Seva Trust,  
              CIDCO, Aurangabad,  
              Through its President,  





              Smt. Dwarka d/o. Shankar Mundhe,  
              Aged: 61 years, Occ. : Household,  
              R/o. Mahajan Colony, N-2,  
              CIDCO, Aurangabad 





              Being runs: Shri Swami Samarth Balakashram,  
                           Jyoti Nagar, Garkheda Parisar,  
                           Beed bye Pass Road, Aurangabad 
                                                 PETITIONER 
                      VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            61




                                                                         
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                 
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  




                                                
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 




                                       
                       Maharashtra State, Pune 

              4.
                             
                       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                            
                       Aurangabad

              5.       The District Women & Child 
                       Development Officer, Aurangabad,  
                       Tq. and Dist. Aurangabad.   
      


              6.       The Additional Chief Secretary, 
   



                       Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32.                  RESPONDENTS





                                           WITH 
                               WRIT PETITION NO.175 OF 2016

              Kai. Ramlingappa Bahuuddeshiya Sanstha,  
              Latur, Tq. and District Latur 





              Through its Secretary 
              Hanmantrao Venkatrao Zare,  
              Aged : 46 Years, Occ. : Agri,  
              R/o. Rajura (Bk.), Tq.Mukhed,  
              Dist. Nanded.  

              Being runs: Sairam Niradhar Nirashrit 
                          Balakashram (Balgruh),  
                          Rajura (Bk.), Tq.Mukhed,  
                          Dist. Nanded.          PETITINER 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            62




                                                                         
                          VERSUS




                                                 
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




                                                
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 




                                       
                       the Government of Maharashtra 
                       in Finance Department,  
                             
                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  
                            
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 
      


              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
   



                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women & Child 





                       Development Officer, Nanded,  
                       Tq. and Dist. Nanded  

              6.       The Additional Chief Secretary, 
                       Planning Department,  





                       Maharashtra State, Mantralaya,  
                       Mumbai-32.                  RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.176 OF 2016

              Baliraja Shikshan Sanstha,  
              Someshwar, Tq.Palam, Dist. Parbhani 
              Through its President,  
              Chitra Kashinthrao Dudhate, 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                  11237.15WP
                                        63




                                                                     
              Age: 45 years, Occ. : Household,  
              R/o. Gangakhed, Tq. Gangakhed, 




                                             
              Dist. Parbhani 

              Being runs: Kalpana Chawala Mahila 
                          Balakashram (Balgruh),  
                          Gangakhed, Dist. Parbhan 




                                            
                                                 PETITIONER
                       VERSUS

              1.       The State of Maharashtra,  




                                    
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                             
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
                            
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
      


                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  
   



              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad





              5.       The District Women & Child 
                       Development Officer, Parbhani 
                       Tq. and Dist. Parbhani 

              6.       The Additional Chief Secretary, 
                       Planning Department,  
                       Maharashtra State, Mantralya,  
                       Mumbai-32.                  RESPONDENTS




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            64




                                                                         
                                           WITH 
                               WRIT PETITION NO.177 OF 2016




                                                 
              Gunai Shikshan Prasarak Mandal,  
              Kavalkhed, Tq.Udgir, Dist. Latur,  
              Through its President,  
              Bapurao s/o. Shankarrao Rathod,  




                                                
              Age: 43 years, Occ. Agri.  
              R/o. Degloor Road, Udgir,  
              Tq.Udgir, Dist. Latur.  
              Being runs: Rajiv Gandhi, Balsadan (Balgruh), 




                                       
                          Bhutanhipparga (Chowrasta),  
                          Nathnagar, Tq.Degloor,  
                             
                          Dist. Nanded.          PETITIONER 

                          VERSUS
                            
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
      


                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
   



              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  





                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 





                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women & Child 
                       Development Officer, Nanded,  
                       Tq. and Dist. Nanded.     




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            65




                                                                         
              6.       The Additional Chief Secretary 




                                                 
                       Planning Department,  
                       Maharashtra State, Mantralya,  
                       Mumbai-32.                  RESPONDENTS

                                           WITH 




                                                
                               WRIT PETITION NO.178 OF 2016

              Mauli Shikshan Sanstha, Sukani,  
              Tq. Udgir, District Latur 




                                       
              Through its President,  
              Sunil s/o. Ramrao Sukane,  
                             
              Aged : 48 Years, Occ. Agri.  
              R/o. Sukani, Tq. Udgir, Dist. Latur.  
                            
              Being runs: Ashtavinayak Balakashram,  
              Jamb, Tq. Mukhed, Dist. Nanded.    PETITIONER

                          VERSUS
      


              1.       The State of Maharashtra  
                       Through Principal its Secretary 
   



                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State  





                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                      11237.15WP
                                            66




                                                                         
              5.       The District Women & Child 




                                                 
                       Development Officer, Nanded,  
                       Tq. and Dist. Nanded.     

              6.       The Additional Chief Secretary, 
                       Planning Department,  




                                                
                       Maharashtra State, Mantralya,  
                       Mumbai-32.                  RESPONDENTS

                                           WITH 




                                       
                               WRIT PETITION NO.179 OF 2016
                             
              Krushna Bahuuddeshiya Shikshan Prasarak 
              Mandal, Udgir, Tq.Udgir, District Latur 
              Through its Secretary 
                            
              Sunil s/o. Ramrao Sukane,  
              Aged: 48 Years, Occ. : Agri.  
              R/o. Sukani, Tq. Udgir, Dist. Latur.  
      


              Being runs : Krushna Balakashram,  
              Latur, Tq. and Dist. Latur         PETITIONER
   



                          VERSUS

              1.       The State of Maharashtra,  





                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32.  

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                  11237.15WP
                                        67




                                                                     
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                             
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women & Child 
                       Development Officer, Latur, 




                                            
                       Tq. and Dist. Latur      

              6.       The Additional Chief Secretary, 
                       Planning Department,  




                                    
                       Maharashtra State, Mantralya,  
                       Mumbai-32.  
                              ig                   RESPONDENTS
                                       WITH 
                           WRIT PETITION NO.180 OF 2016
                            
              World Social Foundation,  
              Osmanabad, Dist. Osmanabad,  
              Through its Secretary, 
              Leena w/o Hanmant Kole,  
              Aged: 32 Years, Occ: Household,  
      


              R/o. Prakash Nagar, Latur.  
   



              World Social Foundation's 

              i.       Tirumalla Balgruha,  
                       Dhoki, Dist. Osmanabad.           PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:02 :::
                                                                  11237.15WP
                                        68




                                                                     
              3.       The Additional Chief Secretary 




                                             
                       to the Government of Maharashtra 
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32. 




                                            
              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                    
              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                             
                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS
                                       WITH 
                            
                           WRIT PETITION NO.181 OF 2016

              Lokvikas Pratishthan, Gudsur,  
              Tq. Udgir, Dist. Latur,  
              Through its President,  
      


              Narayan s/o Pralhadrao Muskawad,  
              Aged : 38 years, Occ : Agriculture,  
   



              R/o Latur, Tq. & Dist. Latur.  

              Lokvikas Pratishthan's 





              i.       Niradhar Nirashrit Balgruha 
                       (Balakashram),  
                       Jakekur Chowrasta,  
                       Tq. Omerga, Dist. Osmanabad.  





              ii. Kai. Pralhadrao Balgruha
                  (Balakashram), Omerga,  
                  Dist. Osmanabad.              PETITIONERS

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            69




                                                                         
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                 
              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  




                                                
                       Mantralaya, Mumbai-32. 

              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 




                                       
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                             
                       Mumbai-32. 

              4.       The Commissioner,  
                            
                       Women and Child Development 
                       Maharashtra State, Pune 


              5.       The Divisional Deputy Commissioner,  
      


                       Women and Child Development, 
                       Aurangabad Division, 
   



                       Aurangabad                  RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.182 OF 2016





              Jijamata Bahuddeshiya Mahila 
              Mandal, Bhuttekarwadi,  
              Tq. Ahmedpur, Dist. Latur, 
              Through its Secretary,  





              Leena w/o Hanmant Kole,  
              Aged: 32 years, Occ: Household,  
              R/o Prakash Nagar, Latur 

              Jijamata Bahuddeshiya Mahila 
              Mandal's 

              i.       Shree Sai Balgruha,  
                       Parbhani 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            70




                                                                         
              ii. Manish Balgruha,  
                  Parbhani 




                                                 
              iii. Balaji Balsadan,  
                   Latur.                                    PETITIONER

                          VERSUS




                                                
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 




                                       
                       in Women & Child Development 
                       Department, Maharashtra State,  
                             
                       Mantralaya, Mumbai - 32.  

              2.       The Additional Chief Secretary to 
                            
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 
      


              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 
   



                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32. 





              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              5.       The Divisional Deputy Commissioner,  





                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.183 OF 2016

              Balaji Seva Pratishthan Gudsur,  
              Tq. Udgir, Dist. Latur,  
              Through its Secretary,  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                  11237.15WP
                                        71




                                                                     
              Balaji s/o Vasantrao Muskawad, 
              Aged: 38 years, Occ: Agriculture,  




                                             
              R/o Vishal Nagar, Latur, 
              Tq. & Dist. Latur.  

              Balaji Seva Pratishthan's 




                                            
              i.       Vasantrao Balgruha,  
                       Gangakhed, Dist. Parbhani.  

              ii. Ramkrushna Balgruha,  




                                    
                  Loha, Dist. Nanded.  


                   Latur.  
                             
              iii. Sow. Shashikala Balgruha,  
                                                PETITIONER
                            
                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
      


                       in Women & Child Development 
                       Department, Maharashtra State,  
   



                       Mantralaya, Mumbai - 32.  

              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 





                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Additional Chief Secretary 





                       to the Government of Maharashtra 
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32. 

              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            72




                                                                         
              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                                 
                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.184 OF 2016




                                                
              Shree Sai Sevabhavi Sanstha, Latur,  
              Through its Secretary,  
              Sukeshini Premnath Akangire,  




                                       
              Aged: 32 years, Occ: Agriculture,  
              R/o. Vishal Nagar, Latur.  
                             
              Shree Sai Sevabhai Sanstha's 
                            
              i.       Manish Balgruha,  
                       Ambajogai, Dist. Beed.  

              ii. Madhumati Balgruha,  
                  Dhoki, Tq. & Dist. Osmanabad.  
      


              iii. Shantabai Balgruha,  
   



                   Tuljapur, Dist. Osmanabad.  

              iv. Sukeshini Balgruha, 
                  Ambajogai, Dist. Beed.                   PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            73




                                                                         
              3.       The Additional Chief Secretary 




                                                 
                       to the Government of Maharashtra 
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32. 




                                                
              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                       
              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                             
                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS
                            
                                           WITH 
                               WRIT PETITION NO.185 OF 2016

              Satyamev Jayate Sevabhavi 
              Sanstha, Dhoki, Dist. Osmanabad, 
      


              Through its Secretary, 
              Sambhaji s/o. Ram Badgire,  
   



              Aged: 32 Years, Occ: Agriculture,  
              R/o Harangul, Tq. & Dist. Latur,  
              Tq. & Dist. Latur.  





              Satyamev Jayate Sevabhavi 
              Sanstha's 

              i.       Bhavana Balgruha,  
                       Parbhani, Dist. Parbhani 





              ii. Sant Eknath Balgruha,  
                  Loha, Dist. Nanded.                        PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                  11237.15WP
                                        74




                                                                     
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                             
              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  




                                            
                       Mantralaya, Mumbai-32. 

              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 




                                    
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                             
                       Mumbai-32. 

              4.       The Commissioner,  
                            
                       Women and Child Development 
                       Maharashtra State, Pune 

              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
      


                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS
   



                                       WITH 
                           WRIT PETITION NO.186 OF 2016

              Manav Jeevan Vikas Pratishthan,  





              India Nagar, Latur,  
              Through its Secretary,  
              Hanmant s/o Narsinha Kole,  
              Aged: 44 years, Occ: Social Work,  
              R/o Prakash Nagar, Latur,  





              Tq. & Dist. Latur.  

              Manav Jeevan Vikas Pratishthan's 

              i.       Mahadev Balgruha,  
                       Parbhani, Tq. & Dist. Parbhani 

              ii. Kai. Sushilabai Balakashram,  
                  Datta Nagar, Dhoki,  
                  Tq. & Dist. Osmanabad.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            75




                                                                         
              iii. Premnath Balakashram,  




                                                 
                   Latur, Tq. & Dist. Latur.    PETITIONER 

                          VERSUS

              1.       The State of Maharashtra,  




                                                
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  




                                       
                       Mantralaya, Mumbai - 32.  

              2.
                             
                       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                            
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 


              3.       The Additional Chief Secretary 
      


                       to the Government of Maharashtra 
                       in Planning Department,  
   



                       Maharashtra State, Mantralaya,  
                       Mumbai-32. 

              4.       The Commissioner,  





                       Women and Child Development 
                       Maharashtra State, Pune 

              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 





                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.187 OF 2016

              Rajguru Bahuddeshiya Sevabhavi 
              Sanstha, Latur,  
              Through its Secretary,  
              Aniket s/o Sandipan Gurme,  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                  11237.15WP
                                        76




                                                                     
              Aged: 30 years, Occ: Agriculture,  
              R/o. Latur, Tq. & Dist. Latur.  




                                             
              Rajguru Bahuddeshiya Sevabhavi 
              Sanstha's 
              i.   Rajguru Balakashram,  
                   Narangwadi, Tq. Omerga,  




                                            
                   Dist. Osmanabad.  

              ii. Rajguru Balgruha
                  (Balakashram), Omerga,  




                                    
                  Dist. Osmanabad.                       PETITIONER 
                             
                          VERSUS

              1.       The State of Maharashtra,  
                            
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
      


              2.       The Additional Chief Secretary to 
   



                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 





              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  





                       Mumbai-32. 

              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              5.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            77




                                                                         
                                           WITH 
                               WRIT PETITION NO.188 OF 2016




                                                 
              Chatrapati Shahu Maharaj 
              Shaikshanik Sanstha, Parbhani,  
              Through its Secretary, 
              Archana Babarao Madne,  




                                                
              Aged: 32 years, Occ: Household,  
              R/o Wadkute Niwas, Parbhani.  

              Chatrapati Shahu Maharaj 




                                       
              Shaikshanik Sanstha's 

              i.
                             
                       Ahilyadevi Balakashram,  
                       Tadkalas, Tq. Purna,  
                       Dist. Parbhani                       PETITIONER 
                            
                          VERSUS

              1.       The State of Maharashtra,  
      


                       Through Principal its Secretary 
                       to the Government of Maharashtra 
   



                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Additional Chief Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 





              3.       The Additional Chief Secretary 
                       to the Government of Maharashtra 
                       in Planning Department,  
                       Maharashtra State, Mantralaya,  
                       Mumbai-32. 

              4.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            78




                                                                         
              5.       The Divisional Deputy Commissioner,  




                                                 
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad                  RESPONDENTS

                                           WITH 




                                                
                               WRIT PETITION NO.189 OF 2016

              Pandurang Bahuuddeshiya Sevabhavi 
              Sanstha, Barhali, Tq.Mukhed, Dist. Nanded.  




                                       
              Through its Secretary 
              Chandrakant s/o. Pandurang Sukunge,  
                             
              Age : 45 years, Occ. : Agri.  
              R/o. Barhali, Tq. Mukhed, Dist. Nanded 
                            
              Being runs: Pandurang Niradhar Nirashrit 
                          Balgruh (Unit No.1),  
                          Pandurang Niradhar Nirashrit 
                          Balgruh (Unit No.2),  
                          At Bapshetwadi,Tq.Mukhed, 
      


                          Dist. Nanded.         PETITIONER 
   



                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                  11237.15WP
                                        79




                                                                     
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                             
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Nanded, Tq. and Dist. Nanded.  




                                            
              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralaya 




                                    
                       Mumbai-32.                    RESPONDENTS
                              ig       WITH 
                           WRIT PETITION NO.190 OF 2016

              Shri. Mahatma Basveshwar Gramin Vikas 
                            
              Mandal, Bapshetwadi, Tq.Mukhed, 
              Dist. Nanded Thr.Sec.  
              Chandrakant Pandurang Sukunge,  
              Age: 45 years, Occ.: Agri, 
              R/o. Barhali, Tq. Mukhed, Dist. Nanded.  
      


              Being runs: Mahatma Basveshwar Balakashram,  
   



                          Mukramabad, Tq.Mukhed, 
                          Dist. Nanded.         PETITIONER 

                          VERSUS





              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 





                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            80




                                                                         
              3.       The Commissioner,  
                       Women and Child Development 




                                                 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 




                                                
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Nanded, Tq. and Dist. Nanded.  




                                       
              6.       The Additional Chief Secretary,  
                             
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                            
                                           WITH 
                               WRIT PETITION NO.191 OF 2016
      


              Priyadarshani Yuva Mandal,  
   



              Osmanabad, Tq. and Dist. Osmanabad.  
              Through its President,  
              Ramesh s/o. Baburao Jadhav,  
              Age: 36 Years, Occ. Agri.  





              R/o. Omerga, Tq. Omerga, Dist. Osmanabad 

              Being runs: Baburao Naik, Balgruh 
                          (Balakashram), Omerga, Tq.Omerga,
                          Dist. Osmanabad.       PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            81




                                                                         
              2.       The Principal Secretary to 
                       the Government of Maharashtra 




                                                 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  




                                                
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  




                                       
                       Women and Child Development, 
                       Aurangabad Division, 
                             
                       Aurangabad

              5.       The District Women and Child Development 
                            
                       Officer, Osmanabad, Tq. and Dist. 
                       Osmanabad.   

              6.       The Additional Chief Secretary,  
                       Planning Department,  
      


                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
   



                                           WITH 
                               WRIT PETITION NO.192 OF 2016





              Sadaguru Banjara Seva Sangh, Antharvan,  
              Pimpari (Tanda), Tq. and Dist. Beed,  
              Through its Secretary 
              Sushil s/o Dineshrao Pawar,  
              Aged: 28 Years, Occ. : Agri.  





              R/o. At Post Antharvan, Pimpari (Tanda)
              Tq. and District Beed.  
              Being runs: Balakashram (Balgruh) 
                           Antharvan, Pimpari (Tanda) 
                           Tq. and District Beed.  
                                                  PETITIONER 
                      VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                  11237.15WP
                                        82




                                                                     
                       to the Government of Maharashtra 
                       in Women & Child Development 




                                             
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 




                                            
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




                                    
              3.       The Commissioner,  
                       Women and Child Development 
                             
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                            
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
      


                       Officer, Beed, Tq. & Dist. Beed.  
   



              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS





                                       WITH 
                           WRIT PETITION NO.193 OF 2016

              Banjara Shikshan Prasarak Mandal,  
              Balsur, Tq.Omerga, Dist. Osmanabad.  





              Through its President, 
              Babruwan s/o Nandu Chanvan,  
              Age: 48 Years, Occ.: Agri.  
              R/o. Balsur, Tq.Omerga, Dist.Osmanabad 

              Being runs: Shrikrushan Balsadan (Balgruh),  
                           Balsur, Tq.Omerga, Dist.Osmanabad
                                                  PETITIONER
                      VERSUS




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            83




                                                                         
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




                                                 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  




                                       
                       Mantralaya, Mumbai-32. 

              3.
                             
                       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 
                            
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad
      


              5.       The District Women and Child Development 
   



                       Officer, Osmanabad, Tq. and Dist. 
                       Osmanabad. 
               
              6.       The Additional Chief Secretary,  





                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS

                                           WITH 





                               WRIT PETITION NO.194 OF 2016

              Kisan Trust Mitra Nagar Latur,  
              Through its Secretary 
              Bhagwat s/o. Shrirang Sot-Patil,  
              Age: 54 years, Occ.: Agri.  
              R/o. Tilak Nagar, In front of Post Office,  
              Mitra Nagar, Latur, Tq. and Dist. Latur.
                                                PETITIONER 
                      VERSUS




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            84




                                                                         
              1.       The State of Maharashtra,  




                                                 
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  




                                       
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 
                             
              3.       The Commissioner,  
                       Women and Child Development 
                            
                       Maharashtra State, Pune 


              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
      


                       Aurangabad Division, 
                       Aurangabad
   



              5.       The District Women and Child Development 
                       Officer, Latur, Tq. and Dist. Latur   





              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS





                                           WITH 
                               WRIT PETITION NO.195 OF 2016

              Shri. Kulswamini Bahuuddheshiya 
              Samajik Sanstha, Kamtha Tanda 
              (Waghjai Ghat), Tq.Tuljapur, Dist.Osmanabad 
              Through its President,  
              Sou. Anita w/o Sanjay Rathod,  
              Aged: 35 years, Occ.:Household, 
              R/o. Deepak Nagar, Kamtha Tanda,  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                      11237.15WP
                                            85




                                                                         
              Tq. Tuljapur, Dist. Osmanabad
              Being runs: Om Shanti Balakashraim (Balgrah), 




                                                 
              Nalgdurg, Tq.Tuljapur, Dist.Osmanabad. 
                                                 PETITIONER 
                      VERSUS

              1.       The State of Maharashtra,  




                                                
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  




                                       
                       Mantralaya, Mumbai - 32.  

              2.
                             
                       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                            
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
      


                       Maharashtra State, Pune 
   



              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad





              5.       The District Women and Child Development 
                       Officer, Parbhani, Tq. and Dist.Parbhani 

              6.       The Additional Chief Secretary,  





                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.196 OF 2016


              1.       Bhagwan Baba Jeevandhara Pratishthan 
                       At Dhamdham, Tq.Jintur, Dist. Parbhani 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:03 :::
                                                                  11237.15WP
                                        86




                                                                     
                       Through its Secretary 
                       Vishwambhar s/o. Ramchandrarao Darade, 




                                             
                       Age: 39 years, Occ. : Business,  
                       R/o. Yeldari Road, Jintur, Tq.Jintur,  
                       Dist. Parbhani.  

              2.       Krushipurak Udyog Va Shikshan Vikas 




                                            
                       Sanstha Jintur, Tq.Jintur, 
                       District Parbhani 
                       Through its President,  
                       Dr.Dinkar Gopalrao Deshpande,  




                                    
                       Age: 68 years, Occ. : Agri.  
                       R/o. Jintur, Tq.Jintur, Dist. Parbhani.  
                             
              3.       Savleshwari Mahila Va Balvikas Sanstha 
                       Parbhani, Tq. and Dist. Parbhani 
                            
                       Through its President,  
                       Sou. Shobha w/o. Janardhan Budhwant,  
                       Age: 45 years, Occ. : Household,  
                       R/o. Plot No.A-15, MIDC, Parbhani,  
                       Tq. and Dist. Parbhani.      PETITIONERS
      


                          VERSUS
   



              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 





                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 





                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            87




                                                                         
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                                 
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Parbhani, Tq. and Dist.Parbhani 




                                                
              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 




                                       
                       Mumbai-32.                    RESPONDENTS
                              ig           WITH 
                               WRIT PETITION NO.197 OF 2016
                            
              Baba Education Society, Chincholirao 
              Tq. and District Latur 
              Through its Secretary 
              Shaikh Shahin Yunus,  
              Aged: 40 Years, Occ. : Household,  
      


              R/o. Sanjay Nagar, Latur,  
              Tq. and Dist. Latur,  
   



              Being runs: Turabai Balak Ashram Parbhani,  
              Tq. and Dist. Parbhani.           PETITIONER 

                          VERSUS





              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 





                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            88




                                                                         
              3.       The Commissioner,  
                       Women and Child Development 




                                                 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 




                                                
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Parbhani, Tq. and Dist.Parbhani 




                                       
              6.       The Additional Chief Secretary,  
                             
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                            
                                           WITH 
                               WRIT PETITION NO.198 OF 2016

              Shri Sai Bahuuddeshiya Samaj Seva Sanstha,  
      


              Chincholirao, Tq.Latur, Dist. Latur,  
              Through its Secretary
   



              Sajid Babamiya Patel,  
              Age: 54 years, Occ.: Agri.  
              R/o. Chicholirao, Latur,  
              Tq. and Dist. Latur.            PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            89




                                                                         
              3.       The Commissioner,  




                                                 
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                                
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 




                                       
                       Officer, Latur, Tq.and Dist. Latur.   

              6.
                             
                       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                            
                       Mumbai-32.                    RESPONDENTS



                                           WITH 
      


                               WRIT PETITION NO.199 OF 2016
   



              Krushna Bahuuddeshiya Shikshan Prasarak 
              Mandal, Udgir, Tq. Udgir, District Latur
              Through its Secretary 
              Sunil s/o Ramrao Sukane,  





              Aged: 48 years, Occ.: Agri.  
              R/o. Sukani, Tq.Udgir, Dist.Latur  
              Being runs: Gopal Balakashram,  
              Mukrambad, Tq.Mukhed, Dist.Nanded  PETITINER 





                          VERSUS


              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            90




                                                                         
              2.       The Principal Secretary to 




                                                 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




                                                
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                       
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                             
                       Aurangabad Division, 
                       Aurangabad
                            
              5.       The District Women and Child Development 
                       Officer, Nanded, Tq. and Dist. Nanded.  

              6.       The Additional Chief Secretary,  
                       Planning Department,  
      


                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
   



                                           WITH 
                               WRIT PETITION NO.364 OF 2016





              Dnyanodaya Vimukta Jati Shikhan 
              Prasarak Mandal, Kanadi Borgaon,  
              Tq. & Dist. Latur.  
              Through its President 
              Shri Baburao s/o Kisanrao Jadhav 





              Age: 62 Occ: Social Work,  
              R/o. At/po: Kanadi Borgaon,  
              Tq. & Dist. Latur.  

              I.       Vasant Balsadan Seva Kendra,  
                       Kanadi Borgaon,  
                       Tq. & Dist. Latur             PETITIONER 

                          VERSUS




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            91




                                                                         
              1.       The State of Maharashtra,  
                       Through its Principal Secretary, 




                                                 
                       Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary,  




                                                
                       Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




                                       
              3.       The Commissioner,  
                       Women and Child Development 
                             
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                            
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad                    RESPONDENTS
      


                                           WITH 
                               WRIT PETITION NO.725 OF 2016
   



              Vidya Shikshan Prasarak Mandal,  
              Kolsa, Tq. Sengaon, Dist. Hingoli,  
              Through its President,  





              Bhaskarrao s/o Ramrao Bengal,  
              Aged: 52 Years, Occ. : Agri.  
              R/o. Kolsa, Tq. Sengaon, Dist. Hingoli. 

              Being runs: Punyashlok Ahilyadevi Balsadan 





                          (Balgruh),Kolsa,Tq.Sengaon, 
                          Dist.Hingoli.         PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            92




                                                                         
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                 
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  




                                                
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 




                                       
                       Maharashtra State, Pune 

              4.
                             
                       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                            
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Hingoli, Tq. and Dist. Hingoli  
      


              6.       The Additional Chief Secretary,  
   



                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS





                                           WITH 
                               WRIT PETITION NO.726 OF 2016

              Gramvikas Samajik, Aarthik,  
              Sanskrutik Yuvak Seva Bhavi Sansth,  





              Vasant Nagar, Nanded, Tq. and Dist.Nanded 
              Through its President,  
              Sachin s/o. Sopanrao Kshirsagar,  
              Aged: 35 years, Occ. : Agri.  
              R/o. Vasant Nagar, Nanded, 
              Tq. and Dist. Nanded 

              Being runs: Balakashram (Balgruh), Sailu,  
                          Tq. Sailu, Dist.Parbhani 
                                                PETITIONER




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                  11237.15WP
                                        93




                                                                     
                          VERSUS




                                             
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  




                                            
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 




                                    
                       in Finance Department,  
                       Maharashtra State,  
                             
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                            
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
      


                       Aurangabad Division, 
                       Aurangabad
   



              5.       The District Women and Child Development 
                       Officer, Parbhani, Tq.and Dist.Parbhani 





              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                                       WITH 





                           WRIT PETITION NO.727 OF 2016

              Gramvikas Samajik, Aarthik,  
              Sanskrutik Yuvak Seva Bhavi Sansth,  
              Vasant Nagar, Nanded, Tq. and Dist. Nanded 
              Through its President, 
              Sachin s/o Sopanrao Kshirsagar,  
              Aged: 35 years, Occ. : Agri.  
              R/o. Vasant Nagar, Nanded, Tq. and 
              Dist. Nanded.  




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            94




                                                                         
              Being runs:Balakashram (Balgruh),




                                                 
                         Akhada Balapur, Tq.Kalamnuri,  
                         Dist. Hingoli           PETITIONER 

                          VERSUS




                                                
              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 




                                       
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
                             
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                            
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
      


                       Women and Child Development 
                       Maharashtra State, Pune 
   



              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 





                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Hingoli, Tq.and Dist.Hingoli. 





              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.728 OF 2016

              Shri Jyotiba Sevabhavi Mandal,  
              Nandgaon (Jawanjal), Tq. and Dist. Parbhani 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                  11237.15WP
                                        95




                                                                     
              Through its President,  
              Kalyan Panditrao Kanke,  




                                             
              Age: 53 years, Occu.Social Work,  
              R/o. Parbhai, Tq. and Dist. Parbhani
                                             
              Being runs: 
              a)   Jyotiba Balsadan (Balgurh),  




                                            
                   Parbhani,Tq.and Dist.Parbhani.  
              b)   Balgruh (Balakashram),  
                   Parbhani,Tq.and Dist.Parbhani.PETITIONER




                                    
                          VERSUS

              1.
                             
                       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                            
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
      


                       the Government of Maharashtra 
                       in Finance Department,  
   



                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  





                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 





                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Parbhani,Tq.& Dist. Parbhani  

              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS




    ::: Uploaded on - 05/07/2016             ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            96




                                                                         
                                           WITH 




                                                 
                               WRIT PETITION NO.729 OF 2016

              Gramin Mahila Bahuuddeshiya Sevabhavi 
              Sanstha, Undri (P.M.) Tq.Mukhed Dist.Nanded 
              Through its President, 




                                                
              Sow. Godawari w/o. Maroti Tidke,  
              Aged: 37 years, Occ.:Social Work,  
              R/o. Gangakhed, Tq.Ganakhed, Dist.Parbhani




                                       
              Being runs:a) Sant Gadgebaba Balakashram 
                            Ranisavargaon,Tq.Gangakhed,
                             
                            Dist.Parbhani
                         b) Vaishnavi Girls Balakashram 
                            Tq.Gangakhed,Dist.Parbhani
                            
                                               PETITIONER

                          VERSUS

              1.       The State of Maharashtra,  
      


                       Through Principal its Secretary 
                       to the Government of Maharashtra 
   



                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            97




                                                                         
              5.       The District Women and Child Development 
                       Officer, Parbhani, Tq.and Dist.Parbhani 




                                                 
              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS




                                                
                                           WITH 
                               WRIT PETITION NO.730 OF 2016




                                       
              Shri Vasantrao Nik Vimukatya Jati and 
                             
              Bhatkya Jamati, Adarsh Shikshan Prasarak 
              Mandal Ghatangri, Tq.and Dist. Osmanabad 
              Through its President,  
                            
              Gulabchand s/o. Topaji Jadhav,  
              Aged: 55 years, Occ.:Agri.  
              R/o. At Present Ghatangri, Tq. and Dist.
              Osmanabad.  
              Being runs: Shri Venkatesh Balgruh Ghatangri
      


                           Tq.and District Osmanabad. 
                                                 PETITIONER 
   



                      VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            98




                                                                         
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                                 
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Osmanabad, Tq.and Dist.Osmanabad 




                                                
              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 




                                       
                       Mumbai-32.                    RESPONDENTS
                              ig           WITH 
                               WRIT PETITION NO.731 OF 2016
                            
              Sevadas Shikshan Prasarak Mandal,  
              At Shivajnagar Tanda, Tq.Jalkot, Dist.Latur, 
              Being runs: 
                   Matoshri Balagruh at Chincholi Atnur,  
                   Tq.Jalkot, Dist. Latur,  
      


                   Through its Superintendent,  
                   Prakash s/o. Sitaram Rathod,  
   



                   Aged: 35 years, Occ.:
                   R/o.Chincholi Atnur, Tq.Jalkot,  
                   Dist.Latur.                   PETITIONER





                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 





                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                            99




                                                                         
              3.       The Commissioner,  
                       Women and Child Development 




                                                 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 




                                                
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Latur, Tq. and Dist. Latur   




                                       
              6.       The Additional Chief Secretary,  
                             
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                            
                                           WITH 
                               WRIT PETITION NO.732 OF 2016
      


              Santoshimata Mahila Mandal,  
              Aral, Tq.Basmath, Dist.Hingoli,  
   



              Through its President,  
              Sou. Nilawati w/o. Keshavrao Chavan,  
              Age: 50 years, Occu:Household,  
              R/o. At Post Aral, Tq.Basmath, Dist.Hingoli





              Being runs:  
                   Sai Balsadan (Balagruh),  
                   Basmath, Tq.Basmath, Dist.Hingoli 
                                                PETITIONER 
                      VERSUS





              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                   11237.15WP
                                        100




                                                                      
                       in Finance Department,  
                       Maharashtra State,  




                                              
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                             
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 




                                    
                       Aurangabad

              5.
                             
                       The District Women and Child Development 
                       Officer, Hingoli,Tq.and Dist.Hingoli.  
                            
              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                                       WITH 
      


                           WRIT PETITION NO.733 OF 2016
   



              Ujjawal Shikshan Prasarak Mandal,  
              Hingoli, Tq. and Dist. Hingoli,  
              Through its President,  
              Chandrakant s/o. Ramji Paikrao,  





              Age: 47 years, Occu: Agri.  
              R/o.Hingoli, Tq. and Dist.Hingoli 
              Being run: 
                   a) Ujjawal Balakashram, Hingoli 
                   b) Ujjawal Niradhar, Nirashrit 





                      Balakashram Vidyanagar, Hingoli 
                                                PETITIONER
                      VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                           101




                                                                         
              2.       The Principal Secretary to 




                                                 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




                                                
              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




                                       
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                             
                       Aurangabad Division, 
                       Aurangabad
                            
              5.       The District Women and Child Development 
                       Officer, Hingoli,Tq.and Dist.Hingoli.  

              6.       The Additional Chief Secretary,  
      


                       Planning Department,  
                       Maharashtra State, Mantralaya 
   



                       Mumbai-32.                    RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.734 OF 2016





              Kai. Matoshri Parvatibai Sevabhavi Samajik 
              Sanstha, Methi Tq.Ahmedpur, Dist. Latur 
              Through its Secretary, 
              Padmakar s/o. Manohar Ugile,  





              Age: 31 years, Occu: Agri.  
              R/o.Nalgir, Tq.Udgir, Dist.Latur.  

              Being runs: 
                   a)   Parvati Balsadan (Balgruh),  
                        At Loha, Dist. Nanded 
                   b)   Ganesh Balakashram (Balgruh),  
                        At Nanded, Tq. and Dist.Nanded 
                                                  PETITIONER
                      VERSUS




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                           102




                                                                         
              1.       The State of Maharashtra,  




                                                 
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                                
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  




                                       
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 
                             
              3.       The Commissioner,  
                       Women and Child Development 
                            
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
      


                       Aurangabad
   



              5.       The District Women and Child Development 
                       Officer, Nanded, Tq. and Dist. Nanded.  

              6.       The Additional Chief Secretary,  





                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS

                                           WITH 





                               WRIT PETITION NO.735 OF 2016

              Vasantrao Naik Shikshan Parsarak Mandal,  
              Dongargaon, Tq.Jalkot, Dist. Latur, 
              Through its Secretary,  
              Shri.Maruti s/o.Laxman Chavan,  
              Age: 50 Years, Occu:Agri.  
              R/o.Sullali (Dongargaon),Tq.Jalkot,  
              Dist. Latur
              Being run:-




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                      11237.15WP
                                           103




                                                                         
                       Vasantrao Naik Balakashram,  
                       Tq.Bhokar District: Nanded   PETITIONER




                                                 
                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




                                                
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                       
              2.       The Principal Secretary to 
                             
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                            
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 
      


              4.       The Divisional Deputy Commissioner,  
   



                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad





              5.       The District Women and Child Development 
                       Officer, Nanded, Tq. and Dist. Nanded.  

              6.       The Additional Chief Secretary,  
                       Planning Department,  





                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.736 OF 2016

              Bhavana Education Society,  
              Latur, Tq.and Dist. Latur,  
              Through its Secretary,  
              Prabhakar s/o. Hiraji Rathod,  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:04 :::
                                                                   11237.15WP
                                        104




                                                                      
              Age: 54 years, Occu: Social Work,  
              R/o.Parbhani, Tq.and Dist.Parbhani,  




                                              
              Being run: 
                   Shri Shankarrao Balasadan,  
                   Parbhani, Tq. and Dist.Parbhani 
                                                PETITIONER




                                             
                      VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 




                                    
                       to the Government of Maharashtra 
                       in Women & Child Development 
                             
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
                            
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
      


                       Mantralaya, Mumbai-32. 
   



              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad





              5.       The District Women and Child Development 
                       Officer, Parbhani,Tq.and Dist.Parbhani

              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           105




                                                                         
                                           WITH 
                               WRIT PETITION NO.737 OF 2016




                                                 
              Pragati Sevabhavi Sanstha, Latur 
              Through its Secretary
              Sushant s/o. Bhimak Nalapure,  
              Aged: 28 years, Occ.:Agri.  




                                                
              R/o.Maharashtra Housing Society,  
              Barsi Road, Latur, Tq.and Dist.Latur 

              Being runs:Tirupati Balakashram,  




                                       
              Osmanabad,Tq.and Dist.Osmanabad.  PETITIONER 
                             
                          VERSUS

              1.       The State of Maharashtra,  
                            
                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
      


              2.       The Principal Secretary to 
   



                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 





              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Osmanabad,Tq.and Dist.Osmanabad

              6.       The Additional Chief Secretary,  
                       Planning Department,  




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           106




                                                                         
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS




                                                 
                                           WITH 
                               WRIT PETITION NO.738 OF 2016

              Yogeshwar Janvikas Mandal,  




                                                
              Bapshetwadi, Tq.Mukhed, Dist.Nanded,  
              Through its Secretary 
              Sou. Vimal w/o.Rajesh Mandewad,  
              Aged: 40 years, Occ.:Social Work,  




                                       
              R/o.Bapshetwadi, Tq.Mukhed, Dist.Nanded 
                             
              Being runs: Maharshi Walmiki Niradhar 
                          Nirshrit Balakashram (Balgruha), 
                          Pethwadaj, Tq.Kandhar, 
                            
                          Dist.Nanded.           PETITIONER


                          VERSUS
      


              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
   



                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  





                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           107




                                                                         
              5.       The District Women and Child Development 




                                                 
                       Officer, Nanded, Tq. and Dist. Nanded.  

              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 




                                                
                       Mumbai-32.                    RESPONDENTS

                                           WITH 
                               WRIT PETITION NO.739 OF 2016




                                       
              Shri. Datt Shikshan Prasarak Mandal,  
                             
              Lingdal, Tq.Ahmedpur, Dist.Latur,  
              Through its Secretary,  
              Anant s/o. Bhanudas Kukale,  
                            
              Age: 39 years, Occu: Agri.  
              R/o. Ahmedpur, Tq.Ahmedpur, Dist. Latur 

              Being run: 
                   Savitribai Phule Balsadan (Balagruh),  
      


                   Nanded, Tq. and Dist.Nanded   PETITIONER
   



                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                   11237.15WP
                                        108




                                                                      
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                              
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Nanded, Tq. and Dist. Nanded.  




                                             
              6.       The Additional Chief Secretary,  
                       Planning Department,  
                       Maharashtra State, Mantralya 




                                    
                       Mumbai-32.                    RESPONDENTS
                              ig       WITH 
                           WRIT PETITION NO.740 OF 2016

              Adivasi Va Vimuktya Jati Vikas Shikshan 
                            
              Sanstha Gutti, Tq.Jalkot, District Latur 
              Through its Secretary, 
              Shri. Bhimrao Uddhavrao Rathod,  
              Age: 61 years, Occu: Social Work,  
              R/o.N-4, D-29, CIDCO, Aurangabad  PETITIONER 
      


                          VERSUS
   



              1.       The State of Maharashtra,  
                       Through Principal its Secretary 
                       to the Government of Maharashtra 





                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 





                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                   11237.15WP
                                        109




                                                                      
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                              
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 
                       Officer, Aurangabad, 




                                             
                       Tq.and Dist. Aurangabad.   

              6.       The Additional Chief Secretary,  
                       Planning Department,  




                                    
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                              ig       WITH 
                           WRIT PETITION NO.741 OF 2016
                            
              Matoshri Gramin Vikas Sevabhavi Sanstha,  
              Hanegaon, Tq.Degloor, Dist.Nanded
              Through its President,  
              Sou. Vaishali w/o. Vivek Padkanthwar,  
              Age: 37 years, Occu: Social Work,  
      


              R/o. At Post Hanegaon, Tq.Degloor,  
              Dist. Nanded.                     PETITIONER 
   



                          VERSUS

              1.       The State of Maharashtra,  





                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                   11237.15WP
                                        110




                                                                      
              4.       The Divisional Deputy Commissioner,  




                                              
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 




                                             
                       Officer, Nanded, Tq. and Dist. Nanded.  

              6.       The Additional Chief Secretary,  
                       Planning Department,  




                                    
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                              ig       WITH 
                           WRIT PETITION NO.742 OF 2016
                            
              Samata Shikshan Prasarak Mandal,  
              Sailu, Tq. Ausa, Dist. Latur,  
              Through its Secretary,  
              Balaji s/o. Bankati Kamble,  
              Age: 48 years, Occu: Agri.  
      


              R/o. At Post Sailu, Tq.Ausa,  
              Dist. Latur.                      PETITIONER
   



                          VERSUS

              1.       The State of Maharashtra,  





                       Through Principal its Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                   11237.15WP
                                        111




                                                                      
              4.       The Divisional Deputy Commissioner,  




                                              
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad

              5.       The District Women and Child Development 




                                             
                       Officer, Latur, Tq. and Dist.Latur.   

              6.       The Additional Chief Secretary,  
                       Planning Department,  




                                    
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS
                              ig       WITH 
                           WRIT PETITION NO.743 OF 2016
                            
              Niti Niketan Bahuuddeshiya Shikshan Sanstha, 
              At Tondcheer, Tq.Udgir, District: Latur,  
              Through its Secretary,  
              Smt.Godavari w/o.Baswavaj Dyade, 
              Age: 54 years, Occu: Social Work,  
      


              R/o. Wagholi, Tq. and Dist. Pune.  PETITIONER
   



                          VERSUS

              1.       The State of Maharashtra,  
                       Through Principal its Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           112




                                                                         
              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 




                                                 
                       Aurangabad Division, 
                       Aurangabad

              5.       The Additional Chief Secretary,  
                       Planning Department,  




                                                
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS

                                           WITH 




                                       
                               WRIT PETITION NO.744 OF 2016
                             
              Shri Shivaji Shikshan Sanstha,  
              Gour, Tq.Nilanga, District: Latur,  
              Through its Secretary,  
                            
              Shri Anilkumar s/o. Digmbar Gharule,  
              Age: 47 years, Occu: Social work and Service, 
              R/o.Gour, Tq.Nilanga, District: Latur.  
                                                  PETITIONER
                      VERSUS
      


              1.   The State of Maharashtra,  
                   Through Principal its Secretary 
   



                   to the Government of Maharashtra 
                   in Women & Child Development 
                   Department, Maharashtra State,  
                   Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  





                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           113




                                                                         
              5.       The District Women and Child Development 




                                                 
                       Officer, Aurangabad, Tq.and Dist. 
                       Aurangabad.    

              6.       The Additional Chief Secretary,  
                       Planning Department,  




                                                
                       Maharashtra State, Mantralya 
                       Mumbai-32.                    RESPONDENTS

                                           WITH 




                                       
                               WRIT PETITION NO.750 OF 2016
                             
              Shrinath Manav Seva Mandal,  
              Parali (V), Tq.Parli (V), Dist.Beed 
              Through its Secretary,  
                            
              Dr.Santosh s/o.Eknath Mundhe,  
              Aged: 33 years, Occ.: Medical Practitioner,  
              R/o. Shrinath Hospital, In front of Arunodya 
              Market, Parali (V), Ta. Parli Vaijinath,  
              Dist. Beed.  
      


              Being runs: Indira Balsadan (Balgruha)
   



              Nathara, Tq.Parli (V), District: Beed. 
                                                  PETITIONER
                      VERSUS
              1.   The State of Maharashtra,  





                   Through Principal its Secretary 
                   to the Government of Maharashtra 
                   in Women & Child Development 
                   Department, Maharashtra State,  
                   Mantralaya, Mumbai - 32.  





              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                       11237.15WP
                                           114




                                                                          
              4.       The Divisional Deputy Commissioner,  




                                                  
                       Women and Child Development, 
                       Aurangabad Division, 
                       Aurangabad                    RESPONDENTS

                                          WITH 




                                                 
                               WRIT PETITION NO.751 OF 2016

              Priydarshini Gramin Aani Adivashi 




                                       
              Sevabhavi Sanstha, At Sangamner,  
              Tq.Sangamner, Dist. Ahmednagar,  
                             
              Through its President              PETITIONER
                            
                          VERSUS

              1.       The State of Maharashtra,  
                       Through its Principal Secretary 
                       to the Government of Maharashtra 
      


                       in Women & Child Development 
                       Department, Maharashtra State,  
   



                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 





                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 

              3.       The Commissioner,  





                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development Division,  
                       Nashik, Near Nasardi Bridge,  
                       Nashik.                      RESPONDENTS




    ::: Uploaded on - 05/07/2016                  ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           115




                                                                         
                                           WITH 
                               WRIT PETITION NO.752 OF 2016




                                                 
              Uday Mahila Vikas Sanstha 
              Ghargaon, At Ghargaon, 
              Tq.Sangamner, Dist. Ahmednagar,  
              Through its President              PETITIONER




                                                
                          VERSUS

              1.       The State of Maharashtra,  




                                       
                       Through its Principal Secretary 
                       to the Government of Maharashtra 
                             
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  
                            
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
      


                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 
   



              3.       The Commissioner,  
                       Women and Child Development 
                       Maharashtra State, Pune 





              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development Division,  
                       Nashik, Near Nasardi Bridge,  
                       Nashik.                      RESPONDENTS





                                           WITH 
                               WRIT PETITION NO.753 OF 2016

              Savata Mahararaj Sevabhavi Sanstha 
              Ghargaon, At Ghargaon, 
              Tq.Sangamner, Dist. Ahmednagar,  
              Through its President              PETITIONER




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                   11237.15WP
                                        116




                                                                      
                          VERSUS
              1.       The State of Maharashtra,  




                                              
                       Through its Principal Secretary 
                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  




                                             
              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  




                                    
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 
                             
              3.       The Commissioner,  
                       Women and Child Development 
                            
                       Maharashtra State, Pune 

              4.   The Divisional Deputy Commissioner,  
                   Women and Child Development Division,  
                   Nashik, Near Nasardi Bridge,  
      


                   Nashik.                      RESPONDENTS
                                   WITH 
   



                       WRIT PETITION NO.755 OF 2016
              Priydarshini Gramin Aani Adivashi
              Sevabhavi Sanstha, At Sangamner,
              Tq.Sangamner, Dist. Ahmednagar,  





              Through its President              PETITIONER

                          VERSUS
              1.       The State of Maharashtra,  
                       Through its Principal Secretary 





                       to the Government of Maharashtra 
                       in Women & Child Development 
                       Department, Maharashtra State,  
                       Mantralaya, Mumbai - 32.  

              2.       The Principal Secretary to 
                       the Government of Maharashtra 
                       in Finance Department,  
                       Maharashtra State,  
                       Mantralaya, Mumbai-32. 




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           117




                                                                         
              3.       The Commissioner,  




                                                 
                       Women and Child Development 
                       Maharashtra State, Pune 

              4.       The Divisional Deputy Commissioner,  
                       Women and Child Development Division,  




                                                
                       Nashik, Near Nasardi Bridge,  
                       Nashik.                      RESPONDENTS

                                           WITH




                                       
                              WRIT PETITION NO. 759 OF 2016
                             
              Jaishankar Gramin Va Adiwasi Vikas Sanstha
              Sangamner, At Sangamner,
              Tq. Sangamner, Dist. Ahmednagar
                            
              Through its President.            PETITIONER

                        VERSUS

              1.   The State of Maharashtra
      


                   Through Principal its Secretary to the
                   Government of Maharashtra in
   



                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.





              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development Division 
                   Nashik, Near Nasardi Bridge, Nashik.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           118




                                                                         
                                           WITH
                              WRIT PETITION NO. 764 OF 2016




                                                 
              Shrikrishna Sevabhani Sanstha 
              at Bota, Tq. Sangamner, 
              Dist. Ahmednagar.
              Through its President.                        PETITIONER




                                                
                       VERSUS

              1.   The State of Maharashtra




                                       
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                             
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
                            
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
      


                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
   



              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.





              4.   The Divisional Deputy Commissioner,
                   Women and Child Development Division 
                   Nashik, Near Nasardi Bridge, Nashik.
                                                RESPONDENTS





                                           WITH
                              WRIT PETITION NO. 768 OF 2016

              Priyadarshini Gramin Aani Adivashi
              Sevabhavi Sanstha, at Sangamner,
              Tq. Sangamner, Dist. Ahmednagar
              Through its President.            PETITIONER




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           119




                                                                         
                       VERSUS




                                                 
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,




                                                
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




                                       
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                             
                   Mumbai - 32.

              3.   The Commissioner,
                            
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development Division 
      


                   Nashik, Near Nasardi Bridge, Nashik.
                                                RESPONDENTS
   



                                           WITH
                               WRIT PETITION NO.873 OF 2016





              Vimukt Jati Seva Samiti
              Vasant Nagar, Tq. Mukhed, Dist. Nanded.
              Through its Secretary
              Gangadhar Govindrao Rathod
              Age: 40 years, Occu.: Social Work,





              R/o At Post Vasant Nagar, Tq. Mukhed, 
              Dist.Nanded                        PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           120




                                                                         
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.




                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                                
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                       
                   Maharashtra State, Pune.
                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
      


                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
   



                                                RESPONDENTS

                                           WITH
                              WRIT PETITION NO. 874 OF 2016





              Adivasi Mahila Vikas Mandal, 
              Purna, Dist.Parbhani.
              Through its President
              Smt.Parvatibai Ganeshrao Suryawanshi





              Age: 40 years, Occu.: Social Work,
              R/o Purna, Tq. Purna, Dist. Parbhani.
                                                 PETITIONER

                       VERSUS

              1.  The State of Maharashtra
                  Through Principal its Secretary to the
                  Government of Maharashtra in
                  Women and Child Development




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           121




                                                                         
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.




                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                                
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                       
                   Maharashtra State, Pune.
                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer, Parbhani, Tq.And Dist. Parbhani.

              6.   The Additional Chief Secretary,
      


                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
   



                                                RESPONDENTS

                                           WITH
                              WRIT PETITION NO. 875 OF 2016





              Eklavya Magas Seva Samiti Mankhed,
              Tq. Ahmedpur, Dist. Latur,
              Through its Secretary
              Sachin Shivajirao Bhikane





              Age: 38 years, Occu.: Social Work,
              R/o Mankhed, Tq. Ahmedpur, Dist. Latur.
                                                 PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:05 :::
                                                                      11237.15WP
                                           122




                                                                         
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.




                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                                
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                       
                   Maharashtra State, Pune.
                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
      


                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
   



                                               RESPONDENTS

                                           WITH
                              WRIT PETITION NO. 876 OF 2016





              Jai Bhavani Shikshan Seva Mandal
              Khanapur, Tq. Ausa, Dist. Latur
              Through its President
              Prashant Bhimrao Rathod





              Age: 45 years, Occu.: Agri.,
              R/o Khanpur Tanda, Tq. Ausa, Dist. Latur.
                                                 PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                      11237.15WP
                                           123




                                                                         
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.




                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                                
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                       
                   Maharashtra State, Pune.
                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer,   Osmanabad,   Tq.   And   Dist.  
                   Osmanabad.
              6.   The Additional Chief Secretary,
      


                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
   



                                                 RESPONDENTS

                                           WITH
                              WRIT PETITION NO. 877 OF 2016





              Kai. Janabai Chavan Adarsh Shikshan Prasarak
              Mandal, Parbhani, Tq. And Dist. Parbhani.
              Through its Secretary
              Sanjay Uddhavrao Chavan





              Age: 42 years, Occu.: Agri.,
              R/o Shivaji Nagar, Tq. Gangakhed, Dist. 
              Parbhani.                          PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                      11237.15WP
                                           124




                                                                         
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.




                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                                
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                       
                   Maharashtra State, Pune.
                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer, Parbhani, Tq.And Dist. Parbhani.

              6.  The Additional Chief Secretary,
      


                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
   



                                                RESPONDENTS

                                           WITH
                              WRIT PETITION NO. 878 OF 2016





              Vimukt Jati Seva Samiti
              Vasant Nagar, Tq. Mukhed, Dist. Nanded.
              Through its Secretary
              Shri. Gangadhar Govindrao Rathod





              Age: 40 years, Occu.: Social Work,
              R/o At Post Vasant Nagar, Tq. Mukhed,
              Dist. Nanded                       PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                      11237.15WP
                                           125




                                                                         
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.




                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                                
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                       
                   Maharashtra State, Pune.
                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
      


                   Planning Department,
                   Maharashtra State, Mantralya, 
   



                   Mumbai-32.                   RESPONDENTS

                                           WITH
                              WRIT PETITION NO. 879 OF 2016





              Jankalyan Gramin Vikas Mandal Pangari,
              Tq. Barshi, Dist. Osmanabad.
              Through its President.
              Vasant Kishan Garad





              Age: 45 years, Occu.: Agri.,
              R/o Bhanu Nagar, Osmanabad,
              Tq. and Dist. Osmanabad.
                                                 PETITIONER

                       VERSUS


              1.   The State of Maharashtra
                   Through Principal its Secretary to the




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                      11237.15WP
                                           126




                                                                         
                       Government of Maharashtra in
                       Women and Child Development




                                                 
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                       
              3.   The Commissioner,
                   Women and Child Development,
                             
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                            
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.


              5.   The District Women and Child Development
      


                   Officer,   Osmanabad,   Tq.   And   Dist.  
                   Osmanabad.
   



              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.





                                               RESPONDENTS

                                           WITH
                              WRIT PETITION NO. 881 OF 2016





              Vimukt Jati Seva Samiti
              Vasant Nagar, Tq. Mukhed, Dist. Nanded.
              Through its Secretary
              Gangadhar Govindrao Rathod
              Age: 40 years, Occu.: Social Work,
              R/o At Post Vasant Nagar, Tq. Mukhed, 
              Dist. Nanded                       PETITIONER

                       VERSUS




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                      11237.15WP
                                           127




                                                                         
              1.   The State of Maharashtra
                   Through Principal its Secretary to the




                                                 
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                                
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                       
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
                            

              4.   The Divisional Deputy Commissioner,
      


                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
   



              5.   The District Women and Child Development
                   Officer, Latur, Tq. And Dist. Latur.





              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS





                                           WITH
                              WRIT PETITION NO. 969 OF 2016

              1.   Shahuumaharaj Bahu-Uddeshiya Seva Bhavi
                   Sanstha, Ashti, Tq. Ashti, Dist. Beed.
                   Through its President
                   Shri. Sukhdeo Suryabhan Pokale,
                   Age: 44 years, Occu.: Agriculture 
                   & Social Work,
                   R/o Belgaon, Tq. Ashti, Dist. Beed.




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                   11237.15WP
                                        128




                                                                      
              2.   Jai Mata Bahu- Uddeshiya Seva Bhavi




                                              
                   Sanstha, Beed.
                   Through its Secretary
                   Rukhminibai Hanumant Bhosle,
                   Age: Major, Occu.: Household and Social  
                   Work,




                                             
                   R/o Beed, Tq. And Dist. Beed.

              3.  Tirumala   Bahu-Uddeshiya   Shikshan               
                  Prasarak Mandal, Pachegaon, Tq. Georai,  




                                   
                  Dist. Beed.
                  Through its President
                             
                  Appasaheb Aalu Chavan
                  Age:   30   years,   Occu.:   Agri   and   Social  
                  Work,
                            
                  R/o   Ganesh   Nagar,   Near   Swami   Samarth  
                  Temple, Georai, Tq. Georai, Dist. Beed.


              4.   Jyotiba Shikshan Prasarak Mandal Beed
      


                   Through its Secretary
                   Ajeet Motiram Warpe
   



                   Age: 46 years, Occu.: Business and Social 
                   Work,
                   R/o Office of Daily Zunjar Neta Mali Ves
                   Beed, Tq. And Dist. Beed.





                                                PETITIONERS
                         VERSUS

              1.   The State of Maharashtra
                   Through Principal Secretary to the





                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                      11237.15WP
                                           129




                                                                         
              3.   The Commissioner,




                                                 
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                                
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                           WITH




                                       
                              WRIT PETITION NO. 970 OF 2016
                             
              1.   Udgir Taluka Yuva Vikas Sanstha, Gudsur
                   Through its Secretary
                   Shaik Sattar Shaikh Kareem
                            
                   Age: 58 years, Occu.: Social Work,
                   R/o Noor Patel Colony, Shelhad Road,
                   Udgir, Tq. Udgir, Dist. Latur.
              2.   Diviyajyoti  Gramin  Va  Sahri  Vikas  Seva  
                   Bhavi   Shaikshanik   Sanstha   Udgir,   Dist.  
      


                   Latur,
                   Through its President
   



                   Govind Anantrao Gabale
                   Age: 54 years, Occu.: Business and Social 
                   Work,
                   R/o Jalkot, Tq. Jalkot, Dist. Latur.





              3.   Balaji Shikshan Sanstha Nalgir
                   Tq. Udgir, Dist. Latur.
                   Through its President
                   Laxmikant Murlidhar Bidwai





                   Age: 44 years, Occu.: Social Work,
                   R/o Ashtavinayak Colony, Udgir,
                   Tq. Udgir, Dist. Latur.

              4.   Bharat   Multipurpose   Education   Society  
                   Latur
                   Through its Secretary
                   Devidas Pundlikrao Nadarge,
                   Age: 68 years, Occu.: Social Work,
                   R/o Nalgir, Tq. Udgir, Dist. Latur.




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          130




                                                                        
                                                           PETITIONERS
                           VERSUS




                                                
              1.   The State of Maharashtra
                   Through Principal Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




                                               
                   Department, M.S.
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to




                                      
                   the Government of Maharashtra
                   in Finance Department,
                             
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                            
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
      


                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
   



                                          WITH
                             WRIT PETITION NO. 1006 OF 2016





              Shri. Chhattrapati Shahu Maharaj 
              Magasvargiya Seva Bhavi Sanstha
              Beed, Tq. And Dist. Beed.
              Through its Secretary
              Papita Kalyanrao Gade,





              Age: 46 years, Occu.: Service and Social 
              Work,
              R/o Sant Tukaram Nagar, Dhanora Road,
              Palwand Chowk, Beed, Tq. And Dist. Beed.
                                                 PETITIONER
                   VERSUS

              1.   The State of Maharashtra
                   Through Principal Secretary to the




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          131




                                                                        
                       Government of Maharashtra in
                       Women and Child Development




                                                
                       Department, M.S. 
                       Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




                                               
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                      
              3.   The Commissioner,
                   Women and Child Development,
                             
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                            
                   Women and Child Development,
                   Aurangabad Division, Aurangabad
                   Dist. Aurangabad.            RESPONDENTS

                                          WITH
      


                             WRIT PETITION NO. 1057 OF 2016
   



              Guruvarya   Lahuji   Salve   Shikshan   Prasarak 
              Mandal Shivpur, Tq. Shirur Anantpal, 
              Dist. Latur.
              Through The Secretary





              Madhukar Gopalrao Gaikwad
                                                  PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through its Principal Secretary, 
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary, 
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          132




                                                                        
              3.   The Commissioner,




                                                
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                               
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                          WITH




                                      
                             WRIT PETITION NO. 1058 OF 2016
                             
              Sarvangin Vikas Sanstha Udgir
              Tq. Udgir, Dist. Latur.
              Through its Secretary
                            
              Mangeshkumar Shivraj Herkar                  PETITIONER

                       VERSUS

              1.   The State of Maharashtra
      


                   Through its Principal Secretary
                   Women and Child Development
   



                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary, 





                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,





                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          133




                                                                        
                                          WITH
                             WRIT PETITION NO. 1059 OF 2016




                                                
              Shri Ganesh Shikshan Prasarak Mandal Latur
              Through its Secretary
              Nirmala Bhagawatrao Bhadane       PETITIONER




                                               
                       VERSUS

              1.   The State of Maharashtra
                   Through its Principal Secretary 




                                      
                   Women and Child Development
                   Department, Maharashtra State,
                             
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary,
                            
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
      


                   Women and Child Development,
                   Maharashtra State, Pune.
   



              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.





                                               RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1060 OF 2016

              Shivniketan Mahila Vikas Sevabhavi Sanstha





              Banwas, Tq. Pallam, Dist. Parbhani
              Through its President
              Sau. Sindhu Ramesh Landage        PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through its Principal Secretary 
                   Women and Child Development




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          134




                                                                        
                       Department, Maharashtra State,
                       Mantralaya, Mumbai - 32.




                                                
              2.   The Principal Secretary,
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                               
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                      
              4.   The Divisional Deputy Commissioner,
                             
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 1061 OF 2016

              Nagsen Education Society Udgir,
      


              Main Road, Udgir, 
              Tq. Udgir, Dist. Latur
   



              Through its President
              Vinayak Gangaram Kamble
                                                           PETITIONER
                       VERSUS





              1.   The State of Maharashtra
                   Through its Principal Secretary 
                   Women and Child Development
                   Department, Maharashtra State,





                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary, 
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          135




                                                                        
              4.   The Divisional Deputy Commissioner,




                                                
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                          WITH




                                               
                             WRIT PETITION NO. 1062 OF 2016

              Jagdamba Shikshan Prasarak Mandal
              Majalgaon, Tq. Majalgaon, Dist. Beed.




                                      
              Through The Superintendent
              Balakashram Partur, Tq. Partur, 
                             
              Dist. Jalna                       PETITIONER
                            
                       VERSUS

              1.   The State of Maharashtra
                   Through its Principal Secretary 
                   Women and Child Development
      


                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
   



              2.   The Principal Secretary,
                   Finance Department,
                   Maharashtra State, 





                   Mantralaya, Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.





              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1063 OF 2016

              Shri Babasai Bahuddeshiya Sevabhavi 




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          136




                                                                        
              Sanstha, Aurangabad
              Through: its President




                                                
              Nitin Vishwanath Wakude.                     PETITIONER

                       VERSUS

              1.   The State of Maharashtra




                                               
                   Through its Principal Secretary 
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                      
              2.   The Principal Secretary,
                             
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                            
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
      


              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
   



                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                          WITH





                             WRIT PETITION NO. 1064 OF 2016

              Vishwasagar Shikshan Prasarak Mandal
              Latur, Tq. Latur, Dist. Latur.
              Through its Secretary 





              D.T. Suryawanshi                  PETITIONER

                     VERSUS

              1.   The State of Maharashtra
                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                     11237.15WP
                                          137




                                                                        
              2.   The Principal Secretary,




                                                
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                               
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                      
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                              ig                RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 1065 OF 2016

              Vidya Vikas Pratisthan
      


              Latur, Tq. Latur, Prakash Nagar, 
              Dist. Latur.
   



              Through its President
              Vaijanath Shantaram More        PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,





                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                                   11237.15WP
                                        138




                                                                      
                       Maharashtra State, Pune.




                                              
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH




                                             
                      WRIT PETITION NO. 1066 OF 2016

              Samata Sanjivani Bahuudeshiya Shikshan 
              Prasarak Mandal,




                                    
              Tiruka Tq. Jalkot, Dist. Latur
              Through its Secretary
                             
              Pundlik Ramrao Thawad              PETITIONER

                       VERSUS
                            
              1.   The State of Maharashtra
                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,
      


                   Mantralaya, Mumbai - 32.
   



              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.





              3.  The Commissioner,
                  Women and Child Development,
                  Maharashtra State, Pune.





              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1067 OF 2016

              Eknathbaba Bahuddeshiya Shikshan Mandal
              Ghonsi, Tq. Udgir, Dist. Latur




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                              11237.15WP
                                   139




                                                                 
              Through its Secretary
              Datta Baburao Ghonsikar             PETITIONER




                                         
                       VERSUS

              1.   The State of Maharashtra
                   Through its Principal Secretary




                                        
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                  
              2.   The Principal Secretary
                   Finance Department,
                             
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                            
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
      


              4.   The Divisional Deputy Commissioner,
   



                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH





                      WRIT PETITION NO. 1068 OF 2016

              Jay Malhar Babuddeshiya Shikshan Sanstha
              Islampur, Tq. Udgir,Main Road, Udgir, 
              Dist. Latur.                      PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:06 :::
                                                              11237.15WP
                                   140




                                                                 
              2.   The Principal Secretary
                   Finance Department,




                                         
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                        
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                  
                   Aurangabad Division, Aurangabad.
                              ig                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1069 OF 2016
                            
              Matoshree Hirabai Bahuuddeshiya Sevabhavi 
              Sanstha Ausa, Tq. Ausa, Dist. Latur.
              Through its Secretary
              Ankush Namdeo Jadhav              PETITIONER
      


                       VERSUS
   



              1.   The State of Maharashtra
                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,





                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,





                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          141




                                                                        
                                          WITH
                             WRIT PETITION NO. 1070 OF 2016




                                                
              Bahujan Nayak Shikshan Prasarak Mandal
              Jalna, Tq. And Dist. Jalna
              Ramnagar, Sugar Factory, 
              Through its President




                                               
              Bramhanand Sakharam Chavan        PETITIONER

                       VERSUS




                                      
              1.   The State of Maharashtra
                   Through its Principal Secretary
                             
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
                            
              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
      


              3.   The Commissioner,
   



                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,





                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                          WITH





                             WRIT PETITION NO. 1071 OF 2016


              Sonali Mahila Mandal,
              Bhagwangad, Jalna
              Tq. and Dist. Jalna.
              Through its President
              Sau.Indumati Bhagwanrao Gite                 PETITIONER




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                              11237.15WP
                                   142




                                                                 
                       VERSUS




                                         
              1.   The State of Maharashtra
                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                        
              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,




                                  
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
                            
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


                                                RESPONDENTS
                                   WITH
   



                      WRIT PETITION NO. 1072 OF 2016

              Prayag May Bahu Udeshiya Samaj Jagruti
              Sanstha Pathri, Dist. Parbhani





              Through its Secretary
              Puja Chandrakant Paul              PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                              11237.15WP
                                   143




                                                                 
              3.   The Commissioner,




                                         
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                        
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1073 OF 2016




                                  
              Jay Kisan Shikshan Prasarak 
                             
              Mandal, Udgir (P.M.) Tq. Mukhed, 
              Dist. Nanded,
              Through its Secretary
                            
              Shivaji Namdeo Dhanage            PETITIONER

                       VERSUS

              1.   The State of Maharashtra
      


                   Through its Principal Secretary
                   Women and Child Development
   



                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary





                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,





                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          144




                                                                        
                                          WITH
                             WRIT PETITION NO. 1074 OF 2016




                                                
              Mother Terreesa Magasvargiya Mahila Vikas
              Mandal, Tiruka, Tq. Jalkot, Dist. Latur
              Through its Secretary
              Mirabai Manoj Langile             PETITIONER




                                               
                       VERSUS

              1.  The State of Maharashtra




                                      
                  Through its Principal Secretary
                  Women and Child Development
                             
                  Department, Maharashtra State,
                  Mantralaya, Mumbai - 32.
                            
              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
      


              3.   The Commissioner,
                   Women and Child Development,
   



                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,





                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1086 OF 2016





              Jagdamba Shikshan Prasarak Mandal
              Mantha, Tq. Mantha, Dist. Jalna
              Through its President
              Dondiram Harinaik Rathod
              Age: 70 years, Occu.: Agriculture, 
              R/o Naiknagar, Shivaji Chowk,
              Mantha, Dist. Jalna.              PETITIONER

                       VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                              11237.15WP
                                   145




                                                                 
              1.   The State of Maharashtra,




                                         
                   Through Principal Secretary
                   to the Government of Maharashtra 
                   in Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                        
              2.   The Principal Secretary
                   to the Government of Maharashtra 
                   in Finance Department,




                                  
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


              5.   The Divisional Deputy Commissioner,
   



                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              6.   The District Women and Child Development





                   Officer, Jalna.         
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1336 OF 2016





              Osmanabad Zilla Vasantrao Naik Magas
              Samaj Seva Mandal, Osmanabad
              Tq. and Dist. Osmanabad.
              Through its Secretary
              Dayanand Manohar Rathod
              Age: 45 years, Occu.: Social Work,
              R/o Vasant Primary Ashram School,
              Vidyanagar (Bavi), Tq. And Dist. Osmanabad
                                                PETITIONER




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                               11237.15WP
                                    146




                                                                  
                       VERSUS




                                          
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




                                         
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to




                                  
                   the Government of Maharashtra
                   in Finance Department,
                             
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                            
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
      


              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
   



                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer,   Osmanabad,   Tq.   And   Dist.  





                   Osmanabad.

              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.





                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1337 OF 2016

              Jeevan Jyot Shikshan Prasarak Mandal
              Sanmukhwadi, Tq. Mukhed, Dist. Nanded.
              Through its Secretary
              Shri. Pandurang Gopal Chavan
              Age: 42 years, Occu.: Social Work,
              R/o Sanmukhwadi, Tq. Mukhed, Dist. Nanded.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                              11237.15WP
                                   147




                                                                 
                                                    PETITIONER
                       VERSUS




                                         
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in




                                        
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                  
              2.   The Principal Secretary to
                   the Government of Maharashtra
                             
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                            
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
      


              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
   



                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.





              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS





                                   WITH
                      WRIT PETITION NO. 1431 OF 2016

              1.   Gramlok Samaj Vikas Mandal, Umrga
                   Through its Secretary
                   Shri. Harun Hajichandpasha Inamdar
                   Age: 45 years, Occu.: Business,
                   R/o Roza Mohlla, Kalam Road,
                   Kaij, Tq. Kaij, Dist. Beed.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                              11237.15WP
                                   148




                                                                 
              i)   Gramlok Samaj Vikas Mandal's
                   Pandurang balaksharam (Balgraha)




                                         
                   At Kaij, Tq. Kaij, Dist. Beed.

              ii)  Gramlok Samaj Vikas Mandal's
                   Pandurang Balakashram New (Balgraha)
                   At Kaij, Tq. Kaij, Dist. Beed.




                                        
              2.   Zunjar Bahuddshiya Shikshan Sanstha
                   Kaij, Tq. Kaij, Dist. Beed.
                   Through its Secretary




                                  
                   Shri Harun Hajichandpasha Inamdar
                   Age: 45 years, Occu.: Business,
                             
                   R/o Roza Area, Kalam Road,
                   Kaij, Tq. Kaij, Dist. Beed.
                            
              i)   Zunjar Bahuddeshiya Shikshan Sanstha's
                   Jijau Balaksharam (Balgraha)
                   At Anandgaon Road, Kaij,
                   Tq. Kaij, Dist. Beed.         PETITIONER
      


                       VERSUS
   



              1.   The State of Maharashtra,
                   Through Principal Secretary
                   Women and Child Development
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.





              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          149




                                                                        
              5.   The District Women and Child Development
                   Officer, Beed, Tq. And Dist. Beed.




                                                
                                                RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 1623 OF 2016




                                               
              Dnyaneshwar Shikshan Prasarak Mandal
              Gangakhed, Tq. Gangakhed, Dist. Parbhani.
              Through its Secretary
              Shri. Laxman Shankarrao Madalpalle




                                      
              Age: 47 years, Occu.: Agri.,
              R/o Gangakhed, Tq. Gangakhed, 
                             
              Dist. Parbhani.                    PETITIONER

                       VERSUS
                            
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
      


                   Women and Child Development
                   Department, Maharashtra State,
   



                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra





                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,





                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Parbhani, Tq.And Dist. Parbhani.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          150




                                                                        
              6.   The Additional Chief Secretary,
                   Planning Department,




                                                
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 1630 OF 2016




                                               
              Matoshri Bhagirathi Bahuuddeshiya Sanstha
              Nagaon (B), Tq. Naigaon (Khair), Dist. Nanded
              Through its Secretary




                                      
              Shri Dattatraya Maroti Patil
              Age: 45 years, Occu.: Social Work,
                             
              R/o Nagaon(B), Tq. Naigaon(Khair),Dist. 
              Nanded.                            PETITIONER
                            
                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
      


                   Women and Child Development
                   Department, Maharashtra State,
   



                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra





                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,





                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          151




                                                                        
              6.   The Additional Chief Secretary,
                   Planning Department,




                                                
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 1737 OF 2016




                                               
              Jay Jawan Jay Kisan 
              Shikshan Prasarak Mandal
              Kandhar, Tq. Kandhar, Dist. Nanded.




                                      
              Through its Secretary
              Sunil Balajirao Dhondge
                             
              Age: 44 years, Occu.: Secretary,
              R/o Bachoti, Tq. Kandhar,
              Dist. Nanded Sanchalit
                            
              Mahatma Gandhi Balakashram
              Tq. Kandhar, Dist. Nanded.        PETITIONER

                       VERSUS
      


              1.   The State of Maharashtra,
   



                   Through its Principal Secretary 
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary,
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.





              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          152




                                                                        
                                          WITH
                             WRIT PETITION NO. 1775 OF 2016




                                                
              Shiv Shankar Shikshan Seva Bhavi Sanstha
              Sahahu Nagar Beed, Tq. And Dist. Beed.
              Through its Secretary
              Dilip Baburao Jadhav




                                               
              Age: 27 years, Occu.: Agriculture, 
              R/o Amargadh Niwas, Sahahu Nagar,
              Beed, Tq. And Dist. Beed.
                                                 PETITIONER




                                      
                   VERSUS
                             
              1.   The State of Maharashtra
                   Through Principal Secretary to the
                   Government of Maharashtra in
                            
                   Women and Child Development
                   Department, M.S.
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
      


                   the Government of Maharashtra
                   in Finance Department,
   



                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,





                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,





                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 1852 OF 2016

              Vasantrao Naik Ashram Shala, Sanstha
              Vasant Nagar, Tq. Parli, Dist. Beed.
              Sanchalit Balakashram (Balgrah), Kaudgaon
              Huda, Tq. Pari, Dist. Beed.
              Through its President




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                              11237.15WP
                                   153




                                                                 
              Rathod Datta Sakharam
              Age: 51 years, Occu.: Social Work,




                                         
              R/o New Manik Nagar, Beside Laxmi Saw Mil,
              Rathod Niwas Parli, Tq. Parli, Dist. Beed.
                                                PETITIONER

                       VERSUS




                                        
              1.   The State of Maharashtra
                   Through : Principal Secretary to the
                   Government of Maharashtra in




                                  
                   Women and Child Development
                   Department, M.S. 
                             
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                            
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
      


              3.   The Commissioner,
                   Women and Child Development,
   



                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,





                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                      WITH
                      WRIT PETITION NO. 1856 OF 2016





              Ajinkya Shikshan Sanstha
              Latur Sanchalit,
              Ajinkya Balakashram
              Yashwant Nagar, Latur
              Through its Secretary
              Nivrutti Pandurang Nagmode
              Age: 30 years, Occu.: Social Work,
              R/o At Post Renapur, Tq. Renapur,
              Dist. Latur                       PETITIONER




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          154




                                                                        
                       VERSUS




                                                
              1.   State of Maharashtra
                   Through its Secretary
                   Women and Child Welfare Department,
                   Mantralaya, Mumbai.




                                               
              2.   The District Women and Child 
                   Development Officer, Latur.  RESPONDENTS

                                          WITH




                                      
                             WRIT PETITION NO. 1935 OF 2016
                             
              Beleshwar Shikshan Prasarak Mandal
              Pedgaon, Tq. And Dist. Parbhani.
              Through its Secretary
                            
              Shri. Digambar Madhavrao Neelwarn
              Age: 56 years, Occu.: Social Work,
              R/o Pedgaon, Tq. And Dist. Parbhani
                                                 PETITIONER
      


                       VERSUS
   



              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to





                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          155




                                                                        
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                                
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Parbhani, Tq.And Dist. Parbhani.




                                               
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, 
                   Mantralya, Mumbai-32.        RESPONDENTS




                                      
                              ig          WITH
                             WRIT PETITION NO. 1937 OF 2016
                            
              Rajaramchandra Shikshan Prasarak Mandal
              Kandhar, Dist. Nanded.
              Through its Secretary
              Shri. Nilkanth Ramchandra Rathod
              Age: 42 years, Occu.: Agri.,
      


              R/o At Majalgaon, Post Kusala,
              Tq. Kandhar, Dist. Nanded.        PETITIONER
   



                       VERSUS

              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          156




                                                                        
              4.   The Divisional Deputy Commissioner,




                                                
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                               
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                      
                                                RESPONDENTS
                              ig          WITH
                             WRIT PETITION NO. 1975 OF 2016
                            
              Jankalyan Bahuuddeshiya Prathishthan
              Pimpalkuntha, Tq. Mukhed, Dist. Nanded.
              Through its Secretary
              Shri. Lalbaji Govindrao Ghate
      


              Age: 40 years, Occu.: Social Work,
              R/o Gandhinagar, Tq. And Dist. Nanded.
   



                                                PETITIONER
                   VERSUS

              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                               11237.15WP
                                    157




                                                                  
              4.   The Divisional Deputy Commissioner,




                                          
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                         
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralaya, Mumbai-32.




                                  
                                                RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 1976 OF 2016

              Adarsha Shikshan Prasarak Mandal, 
                            
              Osmanabad
              Through its President
              Sudhir Keshavrao Patil
              Age: 54 years, Occu.: Service,
              R/o Tambori, Tq. And Dist. Osmanabad
      


                                                PETITIONER
                   VERSUS
   



              1.   The State of Maharashtra
                   Through its Principal Secretary 
                   Women and Child Development





                   Department, 
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary
                   Finance Department,





                   Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                                     11237.15WP
                                          158




                                                                        
              5.   District Women and Child Development
                   Officer, Osmanabad, Tq. And Dist. 




                                                
                   Osmanabad.                   RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 2093 OF 2016




                                               
              Pratiksha Seva Bhavi Bahu Uddeshiya
              Samajik Sanstha, Kallamb,
              Tq. Kalamb, Dist. Osmanabad.
              Through its Secretary




                                      
              Pratap Prakashrao More
              Age: 40 years, Occu.: Agri.,
                             
              R/o Near Vitthal Mandir, Kallamb,
              Tq. Kallamb, Dist. Osmanabad.
                            
              Being runs : Pratiksha Seva Bhavi Bahu 
                            Uddeshiya Samajik Sanstha, 
                             Kallamb operated
                             Kai Rajiv Gandhi Balsadan 
                             (Balgruha), Itkur,  
      


                             Tq.Kallamb,Dist.Osmabad. 
                                                  PETITIONER
   



                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the





                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:07 :::
                                                               11237.15WP
                                    159




                                                                  
              4.  The Divisional Deputy Commissioner,
                  Women and Child Development,




                                          
                  Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Osmanabad, Tq. And Dist. 
                   Osmanabad.




                                         
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                  
                                                 RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 2179 OF 2016

              Ashthavinayak Shikshan Prasarak Mandal
                            
              Beed, Dist. Beed.
              Through its Vice-President
              Rahul Purushottam Sonwane,
              Age: 36 years, Occu.: Agri.,
              R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
      


              Being runs: Ashthavinayak Shikshan Prasarak 
                           Mandal
   



                           Beed Operated Venktesh Balsadan 
                          (Balgruha), Beed By-Pass,
                           Aurangabad, Dist. Aurangabad.
                                                  PETITIONER





                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          160




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                               
              5.   The District Women and Child Development
                   Officer,   Aurangabad,   Tq.   And   Dist.  
                   Aurangabad.




                                      
              6.   The Additional Chief Secretary,
                             
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 2181 OF 2016

              Pratiksha Seva Bhavi Bahu Uddeshiya Samaji
      


              Sanstha, Kallamb, Tq. Kalamb, Dist. Osmanabad
              Through its Secretary
   



              Pratap Prakashrao More,
              Age: 40 years, Occu.: Agri.,
              R/o Near Vitthal Mandir, Kallmab,
              Tq. Kallamb, Dist. Osmanabad.     





              Being runs: Pratiksha Seva Bhavi Uddeshiya 
                           Samajik Sanstha, Kallamb operated
                           Mauli Bal Sadan (Balgruha),  
                           Kallamb, Tq.Kallamb, 





                           Dist. Osmanabad.       PETITIONER
                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          161




                                                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                               
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                      
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
                            
              5.   The District Women and Child Development
                   Officer,   Osmanabad,   Tq.   And   Dist.  
                   Osmanabad.
      


              6.   The Additional Chief Secretary,
                   Planning Department,
   



                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS

                                          WITH





                             WRIT PETITION NO. 2182 OF 2016

              Mauli Vidyapeeth Kaij, 
              Tq. Kaij, Dist. Beed.
              Through it's Treasurer





              Navnath Ramnath Thote
              Age: 62 yeaers, Occu.: Agri.,
              R/o Surdi Thot, Tq. And Dist. Beed.

              Being runs: Mauli Vidyapeeth, Kaij operated
              Mauli Balsadan, Mangwadgaon,
              Tq. Kaij, Dist. Beed.            PETITIONER

                       VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                      11237.15WP
                                           162




                                                                         
              1.   The State of Maharashtra
                   Through Principal its Secretary to the




                                                 
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                                
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,




                                       
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
                            
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
      


                   Officer, Beed, Tq. And Dist. Beed.
   



              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralaya, Mumbai-32.
                                                RESPONDENTS





                                          WITH
                             WRIT PETITION NO. 2183 OF 2016

              Mauli Vidyapeeth Kaij, 





              Tq. Kaij, Dist. Beed.
              Through its Treasurer
              Navnath Ramnath Thote
              Age: 62 yeaers, Occu.: Agri.,
              R/o Surdi Thot, Tq. And Dist. Beed.
              Being runs: Mauli Vidyapeeth Kaij operated
              MIDC, Beed Balkashram (Balgruh),
              Tq. and Dist. Beed.               

              Being runs:          Mauli Vidyapeeth, Kaij 




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                      11237.15WP
                                           163




                                                                         
                                   operated MIDC, Beed 
                                   Balkashram (Balgrugh),  




                                                 
                                   Tq. and Dist. Beed. 
                                                       PETITIONER
                       VERSUS




                                                
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development




                                       
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
                             
              2.   The Principal Secretary to
                   the Government of Maharashtra
                            
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
      


                   Women and Child Development,
                   Maharashtra State, Pune.
   



              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.





              5.   The District Women and Child Development
                   Officer, Beed, Tq. And Dist. Beed.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralaya, Mumbai-32.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 2185 OF 2016

              Veer Hanuman Shikshan Sanstha
              Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
              Through it's Secretary
              Rahul Purushottam Sonwane,




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                              11237.15WP
                                   164




                                                                 
              Age: 36 years, Occu.: Agri.,
              R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.




                                         
              Being runs: Veer Hanuman Shikshan Sanstha
              Operated Raj Laxmi Balsadan (Balgruha),
              Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
                                                PETITIONER




                                        
                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the




                                  
                   Government of Maharashtra in
                   Women and Child Development
                             
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
                            
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
      


                   Mumbai - 32.
   



              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.





              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.





              5.   The District Women and Child Development
                   Officer, Beed, Tq. And Dist. Beed.


              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralaya, Mumbai-32.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          165




                                                                        
                                          WITH
                             WRIT PETITION NO. 2187 OF 2016




                                                
              Veer Hanuman Shikshan Sanstha
              Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
              Through its Secretary
              Rahul Purushottam Sonwane,




                                               
              Age: 36 years, Occu.: Agri.,
              R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.

              Being runs: Veer Hanuman Shikshan Sanstha




                                      
              Operated Shree Venktesh Balsadan (Balgruha),
              Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
                              ig                PETITIONER

                       VERSUS
                            
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
      


                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
   



              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,





                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,





                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Beed, Tq. And Dist. Beed.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                      11237.15WP
                                           166




                                                                         
              6.   The Additional Chief Secretary,
                   Planning Department,




                                                 
                   Maharashtra State, Mantralaya, Mumbai-32.
                                                RESPONDENTS

                                          WITH 
                              WRIT PETITION NO.2206 OF 2016




                                                
              Education Society at Naigaon
              Tq. Naigaon (Kh.), Dist. Nanded,
              Through its Secretary,




                                       
              Shri Ravindra s/o Vasantrao Chavan
              Age: 35 years, Occu.: Social Work,
                             
              R/o Naigaon, Tq. Naigaon, Dist. Nanded
                                                PETITIONER
                            
                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
      


                   Women and Child Development
                   Department, Maharashtra State,
   



                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra





                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,





                   Women and Child Development,
                   Maharashtra State, Pune.

              4.       The Divisional Deputy Commissioner,
                       Women and Child Development,
                       Aurangabad Division, Aurangabad.

              5.  The District Women and Child Development
                  Officer, Nanded, Tq. And Dist. Nanded.




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          167




                                                                        
              6.  The Additional Chief Secretary,




                                                
                  Planning Department,
                  Maharashtra State, Mantralya, Mumbai-32.
                                               RESPONDENTS

                                          WITH




                                               
                             WRIT PETITION NO. 2487 OF 2016

              Chhatrapati Sevabhavi Sanstha
              Talwada, Tq. Georai, Dist. Beed.




                                      
              Through its President
              Suresh Dnynoba Hatte
                             
              Age: 45 years, Occu.: Agri.,
              R/o Talwada, Tq. Georai, Dist. Beed.
                                                 PETITIONER
                            
                       VERSUS

              1.   The State of Maharashtra
                   Through Principal Secretary to the
      


                   Government of Maharashtra in
                   Women and Child Development Department,
   



                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              2.   The Principal Secretary to the





                   Government of Maharashtra in
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai -32.





              3.  The Commissioner,
                  Women and Child Development Department,
                  Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development Department,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          168




                                                                        
                                          WITH
                             WRIT PETITION NO. 2536 OF 2016




                                                
              Jijamata Mahila Va Bal Vikas Pratishthan,
              Kangthi, Dist. Nanded.
              Through its President
              Smt. Meenatai Uttamrao Kangthikar,




                                               
              Age: 50 years, Occu.: Social Work,
              R/o Naigaon (Bz.), 
              Tq. Naigaon (Khai),Dist.Nanded   PETITIONER




                                      
                       VERSUS
                             
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                            
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
      


              2.   The Principal Secretary to
                   the Government of Maharashtra
   



                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.





              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,





                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          169




                                                                        
                                          WITH




                                                
                             WRIT PETITION NO. 2537 OF 2016

              Karuna Shikshan Sanstha
              at Dadagari Wadgaon, 
              Tq.Parali(V),Dist. Beed.




                                               
              Through its Secretary,
              Shri. Prakash s/o Kerba Surwase,
              Age: 50 years, Occu.: Service,
              R/o Parali (V), Tq. Parali (V), 




                                      
              Dist. Beed.                       PETITIONER

                       VERSUS
                             
              1.   The State of Maharashtra
                            
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.
      


              2.   The Principal Secretary to
   



                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.





              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.





              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Beed, Tq. And Dist. Beed.

              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          170




                                                                        
                                                        RESPONDENTS




                                                
                                          WITH
                             WRIT PETITION NO. 2919 OF 2016

              1.   Rajaram Bahu-Uddeshiya Seva Bhavi 
                   Sanstha Vasoor, 




                                               
                   Sanchalit Balakasharam Vasoor,
                   Tq. Mukhed, Dist. Nanded.
                   Through its Secretary
                   Shri Sadashiv Rajaram Shinde




                                      
                   Age: 37 years, Occu.: Social Work,
                   R/o. At Post Vasoor, 
                             
                   Tq.Mukhed, Dist.Nanded
                            
              2.   Marathwada Yuva Mittra Mandal,
                   Chavanwadi Tq. Mukhed, 
                   Dist. Nanded Sanchalit
                   Balsadan (Balgraha) Chavanwadi, 
                   Tq.  Mukhed, Dist. Nanded
      


                   Through its President
                   Sushant Seshrao Chavan
   



                   Age: 38 years, Occu.: Social Work,
                   R/o.At Post Barali,
                   Tq.Mukhed, Dist.Nanded.





              3.   Mhatma Phule Shikshan Prasark Mandal,
                   Khanapur, Tq. Deglur Sanchalit
                   Balakashram (Balgraha) Biloli, 
                   Dist. Nanded.
                   Through its Secretary





                   Arvind Pirajirao Khanapurkar,
                   Age: 37 years, Occu.: Social Work,
                   R/o Kailash Nagar, Nanded, 
                   Tq. & Dist.  Nanded.

              4.  Jai   Tulja   Bhavani   Shikshan   Prasarak  
                  Mandal Chavanwadi, Tq. Mukhed, 
                  Dist.     Nanded Sanchalit 
                  Balsadan Krushnawadi, 
                  Tq. Mukhed, Dist. Nanded.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                   11237.15WP
                                        171




                                                                      
                       Through its Secretary
                       Swapnil Sashirao Chavan




                                              
                       Age: 42 years, Occu.: Social Work,
                       R/o Chavanwadi, At Post Barali,
                       Tq. Mukhed, Dist. Nanded.

              5.   Dnyaneshwar Mauli Shikshan Sanstha




                                             
                   Pimperkhed, Tq. Ghansawangi Sanchalit
                   Balsada (Balgraha) Ghansawangi, 
                   Dist. Jalna.
                   Through its President




                                    
                   Mrs. Sunita Ashok Aghav,
                   Age: 45 years, Occu.: Social Work 
                             
                   and  Household, 
                   R/o Pimperkhed (Khurd), 
                   Tq.  Ghansawangi,  Dist. Jalna.
                            
                                                 PETITIONERS

                       VERSUS
      


              1.   The State of Maharashtra
                   Through : Principal Secretary to the
   



                   Government of Maharashtra in
                   Women and Child Development
                   Department, M.S.,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,





                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          172




                                                                        
                                          WITH




                                                
                             WRIT PETITION NO. 2927 OF 2016

              Vasant Shikshan Prasarak Mandal Mukhed,
              Tq. Mukhed, Dist. Nanded.
              Through its Vice-President




                                               
              Nilkanth Bhimrao Chavan,
              Age: 62 years, Occu.: Agri and Social Work,
              R/o Shesh Sadan, Main Road,
              Mukhed, Dist. Nanded.             PETITIONER




                                      
                       VERSUS
              1.   The State of Maharashtra
                   Through : Principal Secretary to the
                            
                   Government of Maharashtra in
                   Women and Child Development
                   Department, M.S.
                   Mantralaya, Mumbai - 32.
      


              2.   The Principal Secretary to
                   the Government of Maharashtra
   



                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.





              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,





                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 2928 OF 2016

              1.   Shri Saraswati Shikshan Mandal 
                   Shiradhon, Tq. Mandhar, Dist. Nanded




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                   11237.15WP
                                        173




                                                                      
                       Through its Secretary
                       Balaji Madhavrao Pandagale,




                                              
                       Age: 46 years, Occu.: Social Work 
                       and  Secretary of above society,
                       R/o Shiradhon, Tq. Kandhar, Dist. Nanded.

              2.   Aadiwadi Shikshan Vikas Mandal Naarwat,




                                             
                   Tq. Bhokar, Dist. Nanded 
                   Through its Secretary
                   Prashant Achyutrao Kadam
                   Age: 37 years, Occu.: Social Work,




                                    
                   R/o At Post Billale, Tq. Mukhed, 
                   Dist. Nanded.
                             
              3.  Taroda Seva Bhavi Sanstha, 
                  Sahyadri Nagar, Taroda (B) Road, 
                            
                  Nanded, Tq. And  Dist. Nanded.
                  Through its Secretary
                  Kishor Dhondiram Ashwale
                  Age: 30 years, Occu.: Social Work,
                  R/o At Post Barhali, Tq. Mukhed, 
      


                  Dist. Nanded.
   



              4.  Vidhyaratna   Bahu   Uddeshiya   Seva   Bhavi  
                  Sanstha Ashwalwadi, Tq. Mukhed, 
                  Dist. Nanded.
                  Through its Secretary





                  Dhondiram Laxmanrao Aswale,
                  Age: 50 years, Occu.: Social Work,
                  R/o At Post Barhali, Tq. Mukhed, 
                  Dist. Nanded.





              5.       Shri   Sitaram   Mahajan   Gram   Vikas                   
                       Pratishthan Barhali, Tq. Mukhed, 
                       Dist.Nanded.
                       Through its Secretary
                       Arun Sitaram Mahajan,
                       Age: 55 years, Occu.: Social Work,
                       R/o Barhali, Tq. Mukhed, Dist. Nanded.

              6.   Savitribai Phule Bhatkiyaa Vimukta 
                   Jamati Shikshan Sanstha 




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                   11237.15WP
                                        174




                                                                      
                       Gadewadi, Tq. Ahmedpur, 
                       Dist. Latur,




                                              
                       Through its Secretary,
                       Raosaheb Shivappa Raghumud
                       Age: 64 years, Occu.: Social Work,
                       R/o Barhali, Tq. Mukhed, Dist. Nanded.
                                                    PETITIONERS




                                             
                       VERSUS

              1.   The State of Maharashtra
                   Through : Principal Secretary to the




                                    
                   Government of Maharashtra in
                   Women and Child Development
                             
                   Department, M.S. 
                   Mantralaya, Mumbai - 32.
                            
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
      


              3.   The Commissioner,
   



                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,





                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 3136 OF 2016





              Veer Lahuji Magasvargiya Shikshan Sanstha
              At Hipperga (Mal), Tq. Billoli, 
              Dist. Nanded.
              Through its President
              Shri Trimbak Govindrao Daswad
              Age: 47 years, Occu.: Social Work,
              R/o Ravinagar, Tq. And Dist. Nanded.
                                                 PETITIONER
                   VERSUS




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          175




                                                                        
              1.   The State of Maharashtra




                                                
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                               
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                      
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


              5.   The District Women and Child Development
   



                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                   Planning Department,





                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 3137 OF 2016





              Mahatma Phule Bahuuddeshiya Shikshan
              Prasarak Mandal Lohara (Bk), 
              Tq. Lohara, Dist. Osmanabad
              Through its Secretary,
              Shri.Musa Ilahi Chaus,
              Age: 42 years, Occu.: Social Work,
              R/o Latur, Tq. And Dist. Latur    PETITIONER

                       VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          176




                                                                        
              1.   The State of Maharashtra




                                                
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                               
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                      
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


              5.   The District Women and Child Development
   



                   Officer,   Osmanabad,   Tq.   And   Dist.  
                   Osmanabad.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS

                                          WITH





                             WRIT PETITION NO. 3575 OF 2016

              Vanshri Bahu Udeshiya Sanstha Dastapur,
              Tq. Lohara, Dist. Osmanabad
              Through its President,
              Pramod Prabhakar Madane          PETITIONER

                       VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:08 :::
                                                                     11237.15WP
                                          177




                                                                        
              1.   The State of Maharashtra
                   Through its Principal Secretary




                                                
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary




                                               
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                      
              3.   The Commissioner,
                   Women and Child Development,
                             
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                            
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                          WITH
      


                             WRIT PETITION NO. 3581 OF 2016
   



              Lokseva Magasvargiy Shikshan 
              Prasarak Mandal
              Chilwadi, Tq. And Dist.Osmanabad.
              Through its Secretary,





              Nandkumar Shivaji Jadhav        PETITIONER

                       VERSUS

              1.   The State of Maharashtra





                   Through its Principal Secretary
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          178




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                               
                                                RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 3657 OF 2016




                                      
              Shri Krushna Shikshan Prasarak Mandal
                             
              Kuntoor Tanda, Tq. Naigaon (Khai),
              Dist. Nanded,
              Through its President,
                            
              Shri Balaji Devidas Pawar
              Age: 46 years, Occu.: Social Work,
              R/o Naigaon Tanda, Tq. Naigaon, 
              Dist. Nanded                       PETITIONER
      


                       VERSUS
   



              1.   The State of Maharashtra
                   Through its Principal Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to





                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                              11237.15WP
                                   179




                                                                 
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                         
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                        
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya,
                   Mumbai-32.                   RESPONDENTS




                                  
                                   WITH
                      WRIT PETITION NO. 3658 OF 2016
                             
              Kai. Somsing Naik Sevabhavi Prathishthan
              Ramnaik Tanda, Post. Kurula,
                            
              Tq. Kandhar, Dist. Nanded.
              Through its President
              Shri. Avinash Ramrao Rathod,
              Age: 45 years, Occu.: President,
              R/o c/o Ramnaik Tanda, Post. Kurula,
      


              Tq. Kandhar, Dist. Nanded.        PETITIONER
   



                       VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development





                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                              11237.15WP
                                   180




                                                                 
              3.   The Commissioner,
                   Women and Child Development,




                                         
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                        
              5.   The District Women and Child Development
                   Officer, Hingoli, Tq. And Dist. Hingoli.




                                  
              6.   The Additional Chief Secretary,
                   Planning Department,
                             
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
                                   WITH
                            
                      WRIT PETITION NO. 3659 OF 2016

              Rayat Pratishthan Gawandgaon,
              Tq. Degloor, Dist. Nanded.
              Through its President,
      


              Shri.Pralhad Damodhar Naik,
              Age: 40 years, Occu.: President,
   



              R/o Naiknagar, Gawandgaon,
              Tq Degloor, Dist. Nanded.         PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development





                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          181




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                               
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                      
              6.   The Additional Chief Secretary,
                   Planning Department,
                             
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 3660 OF 2016

              Saiprasad Gramin Sevabhavi Sanstha
              Kutoor Tanda, Tq. Naigaon (Khai), 
      


              Dist. Nanded.
              Through its Secretary
   



              Shri. Balwant Keshavrao Pawar,
              Age: 48 years, Occu.: Social Work,
              R/o Kutoor Tanda, Tq. Naigaon (Khai),
              Dist. Nanded.                      PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the





                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          182




                                                                        
              3.   The Commissioner,




                                                
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                               
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                      
              6.   The Additional Chief Secretary,
                             
                   Planning Department,
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 3661 OF 2016

              Shri Govindprabhu Shikshan Sanstha
      


              Mathuranagar, Parbhani.
              Through its President
   



              Subhash Gopiraj Kale,
              Age: 40 years, Occu.: President,
              R/o Mathura Nagar, Parbhani,
              Tq. and Dist. Parbhani.           PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the





                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          183




                                                                        
              3.   The Commissioner,




                                                
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                               
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Hingoli, Tq. And Dist. Hingoli.




                                      
              6.   The Additional Chief Secretary,
                             
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 3662 OF 2016

              Vasant Shikshan Sanstha, 
      


              Post. Rameshwar Tanda 
              Tq. Kalamnuri, Dist. Hingoli.
   



              Through its Secretary.
              Smt. Sunanda Avinash Rathod
              Age: 39 years, Occu.: Secretary,





              R/o Station Road, Parbhani,
              Tq. and Dist. Parbhani.
                                                            PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                   11237.15WP
                                        184




                                                                      
                       in Finance Department,
                       Maharashtra State, Mantralaya,




                                              
                       Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                    
              5.   The District Women and Child Development
                             
                   Officer, Hingoli, Tq. And Dist. Hingoli.

              6.   The Additional Chief Secretary,
                            
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 3766 OF 2016
      


              1.   Narsinha Jankalyan Sevabhavi Sanstha
   



                   Latur, Tq. And dist. Latur.
                   Through its Secretary
                   Shri Rangnath Narsing Sampate





              2.  Shri Datta Shikshan Prasarak 
                  Mandal, Ligndhal Post Telgaon, 
                  Tq. Ahmedpur, Dist. Latur.
                  Through its Secretary
                  Shri Anant Bhanudasrao Kukale





              3.   Shram Bahuudeshiya Sevabhavi Sanstha
                   Kharosa, Tq. Ausa, Dist. Latur.
                   Through its Secretary
                   Sahuraj Bhagawan Doke        PETITIONERS

                       VERSUS

              1.   The State of Maharashtra
                   Through its Principal Secretary 




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          185




                                                                        
                       Women and Child Development
                       Department, Maharashtra State,




                                                
                       Mantralaya, Mumbai - 32.

              2.   The Principal Secretary 
                   Finance Department,
                   Maharashtra State, 




                                               
                   Mantralaya, Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,




                                      
                   Maharashtra State, Pune.
                             
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, 
                            
                   Aurangabad.                  RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 3915 OF 2016
      


              Dr. B.R. Aambedkar Chambers of Commerce 
              and Industries Association Nanded
   



              Tq. and Dist. Nanded.
              Through its President
              Shri Dharamsing Dagdu Rathod





              Age: 62 years, Occu.: Agri.,
              R/o At Post Bhorad, Tq. Mahur, 
              Dist. Nanded                    PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          186




                                                                        
                       in Finance Department,
                       Maharashtra State, Mantralaya,




                                                
                       Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                               
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                      
              5.   The District Women and Child Development
                             
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                            
                   Planning Department,
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS

                                          WITH
      


                             WRIT PETITION NO. 3920 OF 2016
   



              Kai Narbaji Shikshan Prasarak Mandal,
              Mudkhed, Tq. Mudkhed, Dist. Nanded.
              Through its President
              Shri Anand Kondiba Kunte,





              Age: 50 years, Occu.: Agri.,
              R/o Dhangar Tekdi, 
              Tq. Mukhed, Dist. Nanded          PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          187




                                                                        
                       in Finance Department,
                       Maharashtra State, Mantralaya,




                                                
                       Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                               
              4.  The Divisional Deputy Commissioner,
                  Women and Child Development,
                  Aurangabad Division, Aurangabad.




                                      
              5.   The District Women and Child Development
                             
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                            
                   Planning Department,
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS

                                          WITH
      


                             WRIT PETITION NO. 3921 OF 2016
   



              Mamta Mahila Mandal, Sangavi,
              Nanded, Tq. And Dist. Nanded.
              Through its President
              Smt.Mangal Ravindra Dhulekar





              Age: 46 years, Occu.: Social Work,
              R/o Hingoli Gate under Bridge,
              Nanded, Tq. And Dist. Nanded.
                                                PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                      11237.15WP
                                           188




                                                                         
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                 
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                                
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                       
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
      


                                           WITH
   



                              WRIT PETITION NO.3922 OF 2016

              Shri. Sant Gadgebaba Gramvikas
              Sevabhavi Sanstha





              Pandurna, Tq. Bhokar, Dist. Nanded.
              Through its President
              Shri.Narayanrao Vishwanathrao Shinde
              Age: 50 years, Occu.: Agri.,
              R/o At Post Pandurna, Tq. Bhokar,





              Dist. Nanded                       PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          189




                                                                        
              2.   The Principal Secretary to




                                                
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                               
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                      
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                             
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                            
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralaya, Mumbai-32.
      


                                                RESPONDENTS
   



                                          WITH
                             WRIT PETITION NO. 3923 OF 2016

              Balak Shikshan Prasarak Mandal





              Marwadi Tanda, Tq. Naigaon, Dist. Nanded
              Through its President
              Shri Ratan Laxman Rathod
              Age: 85 years, Occu.: Agri.,
              R/o Marwali Tanda, 





              Tq. Naigaon, Dist. Nanded.        PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          190




                                                                        
              2.   The Principal Secretary to




                                                
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                               
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                      
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                             
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                            
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
      


                                                RESPONDENTS
   



                                          WITH
                             WRIT PETITION NO. 3924 OF 2016

              Annabhau Sathe Foundation Mumbai





              Through its President
              Smt. Sheetal Raosaheb Antapurkar
              Age: 45 years, Occu.: Social Work,
              R/o Anatpur, Tq. Degloor, Dist. Nanded.
                                                PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          191




                                                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                               
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.  The Divisional Deputy Commissioner,




                                      
                  Women and Child Development,
                  Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
      


                                          WITH
   



                             WRIT PETITION NO. 3925 OF 2016

              Gramin Manav Vikas Mandal, 
              Degaon, Tq. Naigaon, Dist. Nanded.





              Through its Secretary
              Shri. Madhav Raosaheb More
              Age: 33 years, Occu.: Agri.,
              R/o Degaon, Tq. Naigaon, 
              Dist. Nanded.                     PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                      11237.15WP
                                           192




                                                                         
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                 
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                                
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                       
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
      


                                           WITH
   



                              WRIT PETITION NO.3926 OF 2016

              Shivsai Sevabhavi Sanstha, 
              Adampur,Tq. Biloli, Dist. Nanded.





              Through its Treasurer,
              Shri. Uttam Sangram Halburge,
              Age: 52 years, Occu.: Social Work,
              R/o Adampur, Tq. Biloli, Dist. Nanded.
                                                PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          193




                                                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                               
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                      
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, 
                   Mumbai-32                    RESPONDENTS
      


                                          WITH
   



                             WRIT PETITION NO. 3927 OF 2016

              Pragati Shikshan Sanstha, Bahaddarpura,
              Tq. Kandhar, Dist. Nanded.





              Through its Secretary
              Shri. Digamber Nagora Petkar,
              Age: 70 years, Occu.: Agri.,
              R/o Bahaddarpura, Tq. Kandhar, 
              Dist. Nanded.                     PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          194




                                                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                               
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                      
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS
      


                                          WITH
   



                             WRIT PETITION NO. 3931 OF 2016

              Radhabai Mahila Vikas Sanstha
              Nanded, Tq. And Dist. Nanded.





              Through its President
              Smt. Premlata Shamrao Neemkar
              Age: 35 years, Occu. Social Work,
              R/o Viveknagar, Nanded, Tq. And Dist. Nanded.
                                                PETITIONER





                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:09 :::
                                                                     11237.15WP
                                          195




                                                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                               
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                      
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
      


                                          WITH
   



                             WRIT PETITION NO. 3932 OF 2016

              Shri.Sant Dyaneshwar Shikshan Prasarak 
              Mandal, Sawargaon (P), Tq. Mukhed, 





              Dist. Nanded.
              Through its Secretary
              Shri.Shankarrao Bapurao Honshete,
              Age: 53 years, Occu.: Agri.
              R/o. Sangavi (Be), Tq. Mukhed, 





              Dist. Nanded.                   PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   196




                                                                 
              2.   The Principal Secretary to




                                         
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                        
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                  
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                             
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                            
                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, 
      


                   Mumbai-32.                   RESPONDENTS
                                   WITH
   



                      WRIT PETITION NO. 3933 OF 2016

              Gaibee Nagendra Maharaj Shikshan Sanstha,
              At Panbhosi, Tq. Kandhar, Dist. Nanded.





              Through its Superintendent.
              Shri.Ramdas Madhavrao Pethkar,
              Age: 42 years, Occu.: Agri.,
              R/o Manaspuri, Tq. Kandhar, Dist. Nanded.
                                                PETITIONER





                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   197




                                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                         
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                        
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                  
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
      


                                   WITH
                      WRIT PETITION NO. 3971 OF 2016
   



              Savitri Bahuddeshiya Sevabhavi
              Sanstha, Kukadgaon
              Through its Authorized person 





              by Secretary and President
              Ratnadeep Sampat Jadhav
              Age: 25 years, Occu.: Service,
              R/o Palawan Road, Beed, 
              Tq. And Dist. Beed.





              i)   Savitri Bahuddeshiya Sevabhavi 
                   Sanstha's Mauli Balakashram, 
                   Palawan Road, Beed,
                   Tq. and Dist. Beed.          PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal Secretary




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                                     11237.15WP
                                          198




                                                                        
                       Women and Child Development
                       Mantralaya, Mumbai - 32.




                                                
              2.   The Principal Secretary
                   Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                               
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                      
              4.   The Divisional Deputy Commissioner,
                             
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer, Beed, Tq. And Dist. Beed.
                                                RESPONDENTS

                                          WITH
      


                             WRIT PETITION NO. 3999 OF 2016
   



              Dnyanvikas Mandal, Latur
              Through its Secretary
              Vidyasagar Shivajirao  Sherkhane
              Age: 42 years, Occu.: Agri.,





              R/o Labour Colony, Latur,
              Tq. and Dist. Latur.

              Being runs: Ambikadevi Balakashram & 
              Savitribai Phule Balakashram, Latur,





              Tq. and Dist. Latur
                                                PETITIONER
                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   199




                                                                 
              2.   The Principal Secretary to




                                         
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                        
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                  
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                             
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH
                            
                      WRIT PETITION NO. 4014 OF 2016

              Banjara Shikshan Prasarak Mandal
              at Khatgaon, Tq. Mukhed, Dist. Nanded.
              Through its Joint Secretary
      


              Shri. Swaroop Ramrao Rathod
              Age: 38 years, Occu.: Agri.,
   



              R/o Shiwani Boarder Tanda,
              Tq. Degloor, Dist. Nanded.
                                                PETITIONER
                   VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development





                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                                      11237.15WP
                                           200




                                                                         
              3.   The Commissioner,
                   Women and Child Development,




                                                 
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                                
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                       
              6.   The Additional Chief Secretary,
                   Planning Department,
                             
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
                            
                                           WITH
                              WRIT PETITION NO.4015 OF 2016

              Sandhi Niketan Shikshan Sanstha, 
              Wadgaon,Tq. Mukhed, Dist. Nanded.
      


              Through its Secretary
              Shri.Nivarutti Mahipati Wadgaonkar
   



              Age: 70 years, Occu.: Agri.,
              R/o Barahali, Tq. Mukhed, Dist. Nanded.
                                                PETITIONER
                   VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development





                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                 ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                                     11237.15WP
                                          201




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                               
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                      
              6.   The Additional Chief Secretary,
                   Planning Department,
                             
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 4016 OF 2016

              Sandhi Niketan Shikshan Sanstha, 
              Wadgaon, Tq. Mukhed, Dist. Nanded.
      


              Through its Secretary
              Shri.Nivarutti Mahipati Wadgaonkar
   



              Age: 70 years, Occu.: Agri.,
              R/o Barahali, Tq. Mukhed, Dist. Nanded.
                                                PETITIONER
                   VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development





                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                                     11237.15WP
                                          202




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                               
              5.   The District Women and Child Development
                   Officer, Osmanabad, 
                   Tq. And Dist. Osmanabad. 




                                      
              6.   The Additional Chief Secretary,
                             
                   Planning Department,
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 4017 OF 2016

              Gram Vikas Yuvak Mandal, 
      


              Barhali, Tq. Mukhed, Dist. Nanded,
              Through its Secretary
   



              Shri. Nivrutti Mahipati Wadgaonkar
              Age: 70 years, Occu.: Agri.,
              R/o Barahali, Tq. Mukhed, Dist. Nanded.
                                                PETITIONER





                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   203




                                                                 
              3.   The Commissioner,
                   Women and Child Development,




                                         
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                        
              5.   The District Women and Child Development
                   Officer, Jalna, Tq. And Dist. Jalna.




                                  
              6.   The Additional Chief Secretary,
                   Planning Department,
                             
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
                                   WITH
                            
                      WRIT PETITION NO. 4018 OF 2016

              Arati Shikshan Prasarak Mandal, 
              Manaspuri Tq. Kandhar, Dist. Nanded,
              Through its President
      


              Shri. Ananda Navsaji Doijad
              Age: 48 years, Occu.: Agri.,
   



              R/o At Manaspuri, Post Bhadarpura,
              Tq. Kandhar, Dist. Nanded
                                                PETITIONER
                   VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   204




                                                                 
              3.   The Commissioner,
                   Women and Child Development,




                                         
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                        
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                  
              6.   The Additional Chief Secretary,
                   Planning Department,
                             
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
                                   WITH
                            
                      WRIT PETITION NO. 4019 OF 2016

              Friends Education and Social 
              Association, Barhali Tq. Mukhed, 
              Dist. Nanded.
      


              Through its President
              Shri. Venkat Khanderao Walge,
   



              Age: 46 years, Occu.: Agri.,
              R/o Barahali, Tq. Mukhed, 
              Dist. Nanded.                     PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   205




                                                                 
              3.   The Commissioner,
                   Women and Child Development,




                                         
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                        
              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                  
              6.   The Additional Chief Secretary,
                   Planning Department,
                             
                   Maharashtra State, Mantralya, 
                   Mumbai-32.                   RESPONDENTS
                                   WITH
                            
                      WRIT PETITION NO. 4020 OF 2016
              Samaj Udbhodhan Yuvak Mandal, 
              Rui, Tq. Kandhar, Dist. Nanded
              Through its Secretary
              Shri. Nivratti Mahipati Wadgaonkar
      


              Age: 70 years, Occu.: Agri.,
              R/o Barahali, Tq. Mukhed, Dist. Nanded.
   



                                                 PETITIONER
                   VERSUS

              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                               11237.15WP
                                    206




                                                                  
              4.   The Divisional Deputy Commissioner,




                                          
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                         
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                  
                                                 RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 4021 OF 2016

              Samaj Prabodhan Shikshan Mandal, 
                            
              Saknur, Tq. Mukhed, Dist. Nanded.
              Through its President.
              Shri. Ramesh Nivartti Wadgaonkar
              Age: 43 years, Occu.: Agri.,
              R/o Shahu Colony, Udgir, Dist. Latur.
      


                                                PETITIONER
                   VERSUS
   



              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.  The Principal Secretary to
                  the Government of Maharashtra
                  in Finance Department,
                  Maharashtra State, Mantralaya,
                  Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   207




                                                                 
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                         
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child 
                   Development Officer, 
                   Osmanabad, 




                                        
                   Tq. And Dist. Osmanabad.

              6.   The Additional Chief Secretary,
                   Planning Department,




                                  
                   Maharashtra State, Mantralya, Mumbai-32.
                              ig                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 4022 OF 2016
                            
              Sarvangin Vikas Mandal, 
              Degloor, Tq. Degloor, Dist. Nanded
              Through its Secretary.
              Shri. Vilas Jalbajirao Dosalwar,
              Age: 46 years, Occu.: Agri.,
      


              R/o Degloor, Tq. Degloor, Dist. Nanded.
                                                PETITIONER
   



                       VERSUS

              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                               11237.15WP
                                    208




                                                                  
              4.   The Divisional Deputy Commissioner,




                                          
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Jalna, Tq. And Dist. Jalna.




                                         
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                  
                                                 RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 4023 OF 2016

              Samaj Prabodhan Shikshan Mandal, 
                            
              Saknur, Tq. Mukhed, Dist. Nanded.
              Through its President.
              Shri Ramesh Nivrutti Wadgaonkar
              Age: 43 years, Occu.: Agri.,
              R/o Shahu Colony, Udgir, Dist. Latur.
      


                                                PETITIONER
   



                       VERSUS


              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                              11237.15WP
                                   209




                                                                 
              4.   The Divisional Deputy Commissioner,




                                         
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Jalna, Tq. And Dist. Jalna.




                                        
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                  
                                                RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 4024 OF 2016

              Shri. Ganesh Shikshan Prasarak 
                            
              Mandal, Ahmedpur,
              Tq. Ahmedpur, Dist. Latur.
              Through its Secretary
              shri. Madhukar Ramchandra Madane,
              Age: 50 years, Occu.: Agri.,
      


              R/o Ramchandra Niwas, Nanded Road,
              Ahmedpur, Tq. Ahmedpur, Dist. Latur
   



                                                PETITIONER
                   VERSUS

              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                               11237.15WP
                                    210




                                                                  
              4.   The Divisional Deputy Commissioner,




                                          
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                         
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                  
                                                 RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 4025 OF 2016

              Rani Laxmibai Mahila Mandal, 
                            
              Nanded Tq. and Dist. Nanded.
              Through its President
              Smt. Lalita Bhagwan Kumbhar
              Age: 48 years, Occu.: Social Work,
              R/o Vinayak Nagar, New Mondha, Nanded
      


                                                PETITIONER
   



                       VERSUS


              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                               11237.15WP
                                    211




                                                                  
              4.   The Divisional Deputy Commissioner,




                                          
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                         
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                  
                                                 RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 4026 OF 2016

              Samata Yuvak Mandal, 
                            
              Wadagaon,Tq. Mukhed, Dist. Nanded.
              Through its Secretary,
              Shri.Nivrutti Mahipati Wadgaonkar
              Age: 70 years, Occu.: Agri.,
              R/o Barahali, Tq. Mukhed, Dist. Nanded.
      


                                                PETITIONER
   



                       VERSUS


              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                               11237.15WP
                                    212




                                                                  
              4.   The Divisional Deputy Commissioner,




                                          
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Nanded, Tq. And Dist. Nanded.




                                         
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                  
                                                 RESPONDENTS
                              ig   WITH
                      WRIT PETITION NO. 4027 OF 2016

              Gram Vikas Yuvak Mandal 
                            
              Barhali, Tq. Mukhed, Dist. Nanded.
              Through its Secretary
              Shri.Nivarutti Mahipati Wadgaonkar,
              Age: 70 years, Occu.: Agri.,
              R/o Barahali, Tq. Mukhed, Dist. Nanded.
      


                                                PETITIONER
   



                       VERSUS


              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:10 :::
                                                                     11237.15WP
                                          213




                                                                        
              4.   The Divisional Deputy Commissioner,




                                                
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Latur, Tq. And Dist. Latur.




                                               
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                      
                                                 RESPONDENTS
                              ig          WITH
                             WRIT PETITION NO. 4028 OF 2016
                            
              Sandhi Niketan Shikshan Sanstha, 
              Wadgaon, Tq. Mukhed, Dist. Nanded.
              Through its Secretary
              Shri. Nivarutti Mahipati Wadgaonkar
              Age: 70 years, Occu.: Agri.,
      


              R/o Barahali, Tq. Mukhed, Dist. Nanded.
                                                PETITIONER
   



                       VERSUS

              1.   The State of Maharashtra





                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          214




                                                                        
              4.   The Divisional Deputy Commissioner,




                                                
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Latur, Tq. And Dist. Latur.




                                               
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                      
                                                RESPONDENTS
                              ig          WITH
                             WRIT PETITION NO. 4255 OF 2016
                            
              Shri Dnyaneshwar Mauil Bhu-uddesiya 
              Sevabhavi Sanstha Ozar Bk. 
              Tq. Sangamner, Dist. Ahmednagar
              Through its President
              Shri Nivrutti Kashinath Deshmukh,
      


              Age: 45 years, Occu.: Social Service,
              R/o Ozar Bk., Tq. Sangamner, 
   



              Dist. Ahmednagar.                  PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development





                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          215




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development Division 
                   Nashik, Near Nasardi Bridge, Nashik.




                                               
              5.   The District Women and Child Development
                   Officer, Ahmednagar, at Sarjepura,
                   Tq. and Dist. Ahmednagar.




                                      
                                                RESPONDENTS
                              ig          WITH
                             WRIT PETITION NO. 4256 OF 2016
                            
              Shri Sanjay Gandhi Vastigruh Sanstha 
              Pathardi Tatha Sanjay Gandhi Shikshan 
              Prasarak Mandal 
              At Pathardi, Tq. Pathardi, 
              Dist. Ahmednagar.
      


              Through its President
              Shri. Sahdev Rambhau Shirsat
   



              Age: 63 years, Occu.: Soc. Service,
              R/o Pathardi, 
              Tq. Pathardi, Dist.Ahmednagar     PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          216




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development Division 
                   Nashik, Near Nasardi Bridge, Nashik.




                                               
              5.   The District Women and Child Development
                   Officer, Ahmednagar, at Sarjepura,
                   Tq. and Dist. Ahmednagar.




                                      
                                                RESPONDENTS
                              ig          WITH
                             WRIT PETITION NO. 4259 OF 2016
                            
              Navodaya Gramin Nagari Vikas Pratisthan Va
              Sanskurtik Mandal, Pathardi,
              At Pathardi, Tq. Pathardi,  
              Dist. Ahmednagar.
              Through its President
      


              Smt. Anita Ashok Nirhali,
              Age: 42 years, Occu.: Soc. Service,
   



              R/o Asthawada, Pathardi,
              Tq. Pathardi, Dist. Ahmednagar.
                                                PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in





                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          217




                                                                        
              3.   The Commissioner,
                   Women and Child Development,




                                                
                   Maharashtra State, Pune.

              4.  The Divisional Deputy Commissioner,
                  Women and Child Development Division 
                  Nashik, Near Nasardi Bridge, Nashik.




                                               
              5.   The District Women and Child Development
                   Officer, Ahmednagar, at Sarjepura,
                   Tq. and Dist. Ahmednagar.




                                      
                                                RESPONDENTS
                              ig          WITH
                             WRIT PETITION NO. 4289 OF 2016
                            
              Navjeevan Gramodaya Pratishthan Savedi,
              Ahmednagar, Dist. Ahmednagar
              Through its Secretary
              Shri. Rajendra Dhondiram Pawar
              Age: 38 years, Occu.: Soc. Service,
      


              r/o Savedi, Tq. And Dist. Ahmednagar.
                                                PETITIONER
   



                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the





                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                              11237.15WP
                                   218




                                                                 
              4.   The Divisional Deputy Commissioner,




                                         
                   Women and Child Development Division 
                   Nashik, Near Nasardi Bridge, Nashik.

              5.   The District Women and Child Development
                   Officer, Ahmednagar, at Sarjepura,




                                        
                   Tq. and Dist. Ahmednagar.
                                               RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 4367 OF 2016




                                  
              Kai. Sau. Seetabai Vaarad 
                             
              Samaj Sevi Sanstha, Nanded
              Through its Secretary
              Dadarao Kishanrao Patil
                            
              Age: 35 years, Occu.: Social Work and 
              Agricultural,
              R/o Vaijapur (Pardi), At Post Nimbgha,
              Tq. Mudkhed, Dist. Nanded.       PETITIONER
      


                       VERSUS
   



              1.   The State of Maharashtra
                   Through : Principal Secretary to the





                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          219




                                                                        
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                                
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 4368 OF 2016




                                               
              1.   Ashwalingh Seva Bhavi Sanstha, Palwan
                   Tq. and Dist. Beed.
                   Through its Secretary




                                      
                   Balasaheb Dagdu Jatal,
                   Age: 42 years, Occu.: Business and Social 
                             
                   Work,
                   R/o Palwan, Tq. And Dist. Beed.
                            
              2.   Raje Chattrapati Gramin Vikas Bahu-
                   uddeshiya Seva Bhavi Sanstha Palwan,
                   Tq. And Dist. Beed.
                   Through its Secretary
                   Varsha Rambhau Ghadge,
      


                   Age: 38 years, Occu.: Household and 
                   Social Work,
   



                   R/o Palwan, Tq. And Dist. Beed.

              3.   Bhartiya Gramin Vikas Sanstha Nandur 
                   (Ghat) Tq. Kaij, Dist. Beed.





                   Through its Secretary
                   Pandurang Changdev Tambde,
                   Age: 59 years, Occu.: Doctor and Social 
                   Work,
                   R/o Kabad Lane, Tq. And Dist. Beed.





              4.   Sahid Bhagat Singh Gramvikas Mandal 
                   Shirur (Ghat) Tq. Kaij, Dist. Beed.
                   Through its President
                   Pandurang Changdev Tambde,
                   Age: 59 years, Occu.: Doctor and Social 
                   Work,
                   R/o Kabad Lane, Tq. And Dist. Beed.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                              11237.15WP
                                   220




                                                                 
              5.   Devdatt Sevabhavi Sanstha Chausala
                   Tq. and Dist. Beed.




                                         
                   Through its President
                   Anjali Suresh Nawale,
                   Age: 40 years, Occu.: Agri and Social 
                   Work,
                   R/o Maliwes, Beed, Tq. And Dist. Beed.




                                        
              6.   Vijay Laxmi Mahila Seva Bhavi Sanstha, 
                   Beed
                   Through its Secretary




                                  
                   Dnyanoba Bhagwanrao Gotawade
                   Age: 48 years, Occu.: Agri and Social 
                             
                   Work,
                   R/o Talwada, Tq. Georai, Dist. Beed.
                                                PETITIONERS
                            
                   VERSUS

              1.   The State of Maharashtra
                   Through : Principal Secretary to the
                   Government of Maharashtra in
      


                   Women and Child Development
                   Department, M.S. 
   



                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra





                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,





                   Women and Child Development,
                   Maharashtra State, Pune.


              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          221




                                                                        
                                          WITH
                             WRIT PETITION NO. 4372 OF 2016




                                                
              1.   Sanmitra Education Society, Udgir, Dist. 
                   Latur
                   Through its President,
                   Suresh Pandharinath Debadwar




                                               
                   Age: 63 years,  Occu.: pensioner and 
                   Social Work,
                   R/o Sanmitra Colony, Deglur Road,
                   Udgir, Tq. Udgir, Dist. Latur.




                                      
              2.   Jai Jawan Jai Kissan Bahu Uddeshiya 
                             
                   Shikshan
                   Prasarak Mandal, Antnur, Tq. Udgir, at 
                   present Tq. Jalkot, Dist. Latur.
                            
                   Through its President
                   Shivaji Narayanrao Kadam
                   Age: 65 years, Occu.: Ex-serviceman,
                   r/o Antnur, Tq. Jalkot, Dist. Latur.
      


              3.   Uday Mahila Bahu Uddeshiya Shikshan 
                   Prasarak Mandal, at Udgir, Tq. Udgir, 
   



                   Dist. Latur.
                   Through its President
                   Varsha Manikrao Patil
                   Age: Major, Occu.: Household,





                   R/o Anand Nagar, In front of Nanded Naka,
                   Latur, Tq. And Dist. Latur.

              4.   Jawaharlal Nehru Shikshan Prasarak Mandal
                   Umdardari, Tq. Mukhed, Dist. Nanded.





                   Through its President
                   Ramrao Shankarrao Patil,
                   Age: 58 years, Occu.: Social Work,
                   R/o At Post Umardari, Tq. Mukhed, Dist. 
                   Nanded.

              5.   Parivartan Seva Bhavi Sanstha Neknoor,
                   Tq. and Dist. Beed.
                   Through its President
                   Balkrushna Vasantrao Khorke,




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                   11237.15WP
                                        222




                                                                      
                       Age: 45 years,  Occu.: Business and 
                       Social Work,




                                              
                       R/o Neknoor, Tq. And Dist. Beed.
                                                    PETITIONERS
                       VERSUS

              1.   The State of Maharashtra




                                             
                   Through Principal Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,




                                    
                   Mantralaya, Mumbai - 32.
                             
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                            
                   Maharashtra State, Mantralaya, Mumbai-32.

              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.
      


              4.   The Divisional Deputy Commissioner,
   



                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                                                RESPONDENTS
                                   WITH





                      WRIT PETITION NO. 4377 OF 2016

              Holicross Bahuuddeshiya Gramin Seva 
              Bhavi Sanstha Ahmedpur, Tq. Ahmedpur, 
              Dist. Latur.





              Being runs: Swami Smarth Balakashram
              (Balgruha)At Khanpur (Chitta), 
              Tq. And Dist. Hingoli.
              Through its Superintendent
              Shri.Madhav Pandharinath Mundhe
              Age: 34 years, Occ.: Superintendent,
              R/o At Khanpur (Chitta), Tq. And Dist. 
              Hingoli.                          PETITIONER




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          223




                                                                        
                       VERSUS




                                                
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,




                                               
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




                                      
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                             
                   Mumbai - 32.

              3.   The Commissioner,
                            
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
      


                   Aurangabad Division, Aurangabad.
   



              5.   The District Women and Child Development
                   Officer, Hingoli, Tq. And Dist. Hingoli.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS

                                          WITH





                             WRIT PETITION NO. 4383 OF 2016

              Ramling Shikshan Prasarak Mandal
              At Wadgaon, Tq. Lohara, Dist. Osmanabad.
              Through its Secretary
              Shri. Shivaji Pandurang Gaikwad
              Age: 53 years, Occu.: Agri.,
              R/o Wadgaon, Tq. Lohara, Dist. Osmanabad
                                                PETITIONER
                   VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                               11237.15WP
                                    224




                                                                  
              1.   The State of Maharashtra




                                          
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                         
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                  
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


              5.   The District Women and Child Development
   



                   Officer, Osmanabad, Tq. And Dist. 
                   Osmanabad.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 4384 OF 2016





              Veer hanuman Bahuuddeshiya Gram Vikas
              Pratishthan, Ramegaon, 
              Tq. Ausa, Dist. Latur.
              Through its President
              Shri Subhash Kishan Rathod
              Age: 41 years, Occu.: Agri.,
              R/o At Post Devsinga (Nal),
              Tq. Tuljapur, Dist. Osmanabad.
                                                PETITIONER




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                               11237.15WP
                                    225




                                                                  
                       VERSUS




                                          
              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,




                                         
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




                                  
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                             
                   Mumbai - 32.

              3.   The Commissioner,
                            
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Additional Chief Secretary,
                   Planning Department,
      


                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
   



                                   WITH
                      WRIT PETITION NO. 4385 OF 2016

              Rural Foundation





              At Nadurbar, Tq. And Dist. Nandurbar.
              Through its Secretary
              Shri Kaniram Manohar Rathod
              Age: 48 years, Occu.: Social Work,
              R/o Gujar Navi Galli, Nandurbar,





              Tq. and Dist. Nandurbar             PETITIONER

                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                              11237.15WP
                                   226




                                                                 
              2.   The Principal Secretary to




                                         
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                        
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                  
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                             
                   Nashik Division, Nashik.

              5.   The District Women and Child Development
                            
                   Officer, Nandurbar, Tq. And Dist. 
                   Nandurbar.

              6.   The Additional Chief Secretary,
                   Planning Department,
      


                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
   



                                   WITH
                      WRIT PETITION NO. 4386 OF 2016

              Dawalsha Baba Mahila Unnatti Mandal





              Taloda, Tq. Taloda, Dist. Nandurbar.
              Through President.
              Smt. Vandana Ramdas Torne,
              Age: 42 years, Occu.: Social Work,
              R/o Taloda, Tq. Taloda, Dist. Nandurbar.





                                                PETITIONER
                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                   11237.15WP
                                        227




                                                                      
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                              
                   in Finance Department,
                   Maharashtra State, Mantralaya, Mumbai-32.

              3.   The Commissioner,
                   Women and Child Development,




                                             
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,




                                    
                   Nashik Division, Nashik.
                             
              5.   The District Women and Child Development
                   Officer, Nandurbar, Tq. And Dist. 
                   Nandurbar.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS
      


                                   WITH
                      WRIT PETITION NO. 4387 OF 2016
   



              Indira Mahila Seva Society 
              Nandurbar Sanchalit
              1.   Nirmal Balika Ashram, Nandurbar





                   Through its Superintendent
                   Kansarabai Bakram Suryawanshi,
                   Age: 32 years, Occu.: Superintendent,
                   R/o Behind G.T.P. College,
                   Nandurbar, Tq. And Dist. Nandurbar.





              2.       Niradhar   Nirashrit   Boys   Balgruha,                   
                       Nandurbar
                       Through its Superintendent
                       Shri. Sharad Mharu Pawar,

                       Age: 27 years, Occu.: Superintendent,
                       R/o Nandurbar, Tq. And Dist. Nandurbar.
                                                    PETITIONERS
                       VERSUS




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                               11237.15WP
                                    228




                                                                  
              1.   The State of Maharashtra




                                          
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                         
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                  
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Nashik Division, Nashik.
      


              5.   The District Women and Child Development
   



                   Officer, Nandurbar, Tq. And Dist. 
                   Nandurbar.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 4388 OF 2016





              Kathobadev Shikshan Prasarak Mandal
              At Akrale, Tq. And Dist. Nandurbar.
              Through its President.
              Shri. Rohidas Shankar Rathod,
              Age: 60 years, Occu.: Agri.,
              R/o Akrale, Tq. And Dist. Nandurbar.
                                                 PETITIONER
                   VERSUS




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                               11237.15WP
                                    229




                                                                  
              1.   The State of Maharashtra




                                          
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                         
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                  
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Nashik Division, Nashik.
      


              5.   The District Women and Child Development
   



                   Officer, Nandurbar, Tq. And Dist. 
                   Nandurbar.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 4389 OF 2016





              Dawalsha Baba Mahila Unnatti Mandal, 
              Taloda, Tq. Taloda, Dist. Nandurbar.
              Through President.
              smt. Vandana Ramdas Torne
              Age: 42 years, Occu.: Social Work,
              R/o Taloda, Tq. Taloda, Dist. Nandurbar.
                                                 PETITIONER
                   VERSUS




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                               11237.15WP
                                    230




                                                                  
              1.   The State of Maharashtra




                                          
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                         
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                  
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Nashik Division, Nashik.
      


              5.   The District Women and Child Development
   



                   Officer, Nandurbar, Tq. And Dist. 
                   Nandurbar.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                 RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 4390 OF 2016





              Minakshi Mahila Mandal,
              Nanded, Tq. And Dist. Nanded.
              Through its Secretary,
              Shri. Anil Vithalrao Dinkar,
              Age: 39 years, Occu.: Agri.,
              R/o Ram Nagar, Nanded, Tq. And Dist. Nanded.
                                                PETITIONER
                   VERSUS




    ::: Uploaded on - 05/07/2016          ::: Downloaded on - 30/07/2016 06:56:11 :::
                                                                     11237.15WP
                                          231




                                                                        
              1.   The State of Maharashtra




                                                
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                               
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                      
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


              5.   The District Women and Child Development
   



                   Officer, Nanded, Tq. And Dist. Nanded.

              6.   The Additional Chief Secretary,
                   Planning Department,





                   Maharashtra State, Mantralaya, Mumbai-32.
                                                RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 4391 OF 2016





              Dawalsha Baba Mahila Unnatti Mandal
              Taloda, Tq. Taloda, Dist. Nandurbar.
              Through its President
              Smt. Vandana Ramdas Torne,
              Age: 42 years, Occu.: Social Work,
              R/o Taloda, Tq. Taloda, Dist. Nandurbar.
                                                PETITIONER
                   VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                              11237.15WP
                                   232




                                                                 
              1.   The State of Maharashtra




                                         
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                  
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Nashik Division, Nashik.
      


              5.   The District Women and Child Development
   



                   Officer, Nandurbar, Tq. And Dist. 
                   Nandurbar.

              6.   The Additional Chief Secretary,





                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
                                   WITH
                      WRIT PETITION NO. 4547 OF 2016





              Pragati Sevabhavi Sanstha Dharmapuri,
              Tq. Parali, Dist. Beed.
              Through its Secretary
              Shri. Shivanand Shrimantappa Salgare,
              Age: 45 years, Occu.: Business,
              R/o Dharmapuri, Tq. Parali(V), Dist. Beed.
                                                PETITIONER
                   VERSUS




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                                     11237.15WP
                                          233




                                                                        
              1.   The State of Maharashtra




                                                
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                               
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                      
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


              5.   The District Women and Child Development
   



                   Officer, Beed, Tq. And Dist. Beed.

              6.   The Additional Chief Secretary,
                   Planning Department,





                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS

                                          WITH
                             WRIT PETITION NO. 4573 OF 2016





              Jyotiba Shikshan Prasarak Mandal, Beed
              Through its Secretary
              Ajit Motiram Warpe
              Age: 40 years, Occu.: Business,
              R/o Netaji Marg, Subhash Road,
              Beed, Tq. And Dist. Beed.         PETITIONER

                       VERSUS




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                              11237.15WP
                                   234




                                                                 
              1.   The State of Maharashtra




                                         
                   Through Principal Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,




                                  
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.
                             
              3.   The Commissioner,
                   Women and Child Development,
                            
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
      


                                                RESPONDENTS
                                   WITH
   



                      WRIT PETITION NO. 4879 OF 2016

              Trimurti Bahuuddeshiya Shaikshanik 
              Sevabhavi Sanstha, Gudsur, 





              Tq. Udgir, Dist. Latur.
              Through its President
              Shri. Shwet Sandipan Mogarge
              Age: 34 years, Occu.: Agri.,
              R/o Lakkad Jawalga, Tq. Shirur Anantpal,





              Dist. Latur                        PETITIONER

                       VERSUS


              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                                   11237.15WP
                                        235




                                                                      
                       Mantralaya, Mumbai - 32.




                                              
              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.




                                             
              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




                                    
              4.   The Divisional Deputy Commissioner,
                             
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                            
              5.   The District Women and Child Development
                   Officer, Jalna, Tq. And Dist. Jalna.

              6.   The Additional Chief Secretary,
                   Planning Department,
      


                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
   



                                   WITH
                      WRIT PETITION NO. 4883 OF 2016

              Sevadas Shikshan Prasarak Mandal, Nanded





              Through its President
              Shri. Ganesh Narayan Chavan
              Age: 50 years, Occu.: Agri./Social Sork,
              R/o Rameshwar Tanda, Tq. Kalamnuri,
              Dist. Hingoli                      PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016              ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                              11237.15WP
                                   236




                                                                 
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                         
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                        
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                  
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                             
              5.   The District Women and Child Development
                   Officer, Hingoli, Tq. And Dist. Hingoli.
                            
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.
                                                RESPONDENTS
      


                                   WITH
                      WRIT PETITION NO. 6448 OF 2016
   



              Matoshri Ramabai Ambedkar Shikshan Prasarak
              Mandal, Beed
              Through its President





              Shriram Vithal Khalge
              Age: 60 years, Occu.: Social Work,
              R/o Phule Nagar, Majalgaon,
              Tq. Majalgaon, Dist. Beed.       PETITIONER





                       VERSUS

              1.   The State of Maharashtra
                   Through : Principal Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.




    ::: Uploaded on - 05/07/2016         ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                                     11237.15WP
                                          237




                                                                        
              2.   The Principal Secretary to
                   the Government of Maharashtra




                                                
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.

              3.   The Commissioner,




                                               
                   Women and Child Development,
                   Maharashtra State, Pune.

              4.   The Divisional Deputy Commissioner,




                                      
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.
                              ig                RESPONDENTS
                            
                                          WITH
                             WRIT PETITION NO. 6449 OF 2016

              Shri Gurumauli Bahu-Uddeshiya 
              Seva Bhavi Sanstha, Beed
      


              Through its Secretary
              Akshaya Shivajirao Ghodke,
   



              Age: 28 years, Occu.: Business, Agri and 
              Social Work,
              R/o c/o Shri Shivaji Sambhaji Ghodke,
              Chhatrapati Niwas, Shivneri Colony,





              Shriram Nagar, Nagar Road, Beed,
              Tq. and Dist. Beed.               PETITIONER

                       VERSUS





              1.   The State of Maharashtra
                   Through : Principal Secretary to the
                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.

              2.   The Principal Secretary to
                   the Government of Maharashtra




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                                     11237.15WP
                                          238




                                                                        
                       in Finance Department,
                       Maharashtra State, Mantralaya,




                                                
                       Mumbai - 32.

              3.  The Commissioner,
                  Women and Child Development,
                  Maharashtra State, Pune.




                                               
              4.   The Divisional Deputy Commissioner,
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.




                                      
                                                RESPONDENTS
                              ig          WITH
                             WRIT PETITION NO. 6467 OF 2016
                            
              Sphurthi Sevabhavi Sanstha,
              Parbhani, Tq. and Dist. Parbhani.
              Through its President
              Shri. Santosh Babarao Bobade
              Age: 54 years, Occu.: Agri.,
      


              R/o Parbhani, Tq. And Dist. Parbhani
                                                PETITIONER
   



                   VERSUS

              1.   The State of Maharashtra
                   Through Principal its Secretary to the





                   Government of Maharashtra in
                   Women and Child Development
                   Department, Maharashtra State,
                   Mantralaya, Mumbai - 32.





              2.   The Principal Secretary to
                   the Government of Maharashtra
                   in Finance Department,
                   Maharashtra State, Mantralaya,
                   Mumbai - 32.


              3.   The Commissioner,
                   Women and Child Development,
                   Maharashtra State, Pune.




    ::: Uploaded on - 05/07/2016                ::: Downloaded on - 30/07/2016 06:56:12 :::
                                                                        11237.15WP
                                             239




                                                                           
              4.   The Divisional Deputy Commissioner,




                                                   
                   Women and Child Development,
                   Aurangabad Division, Aurangabad.

              5.   The District Women and Child Development
                   Officer, Parbhani, Tq.And Dist. Parbhani.




                                                  
              6.   The Additional Chief Secretary,
                   Planning Department,
                   Maharashtra State, Mantralya, Mumbai-32.




                                        
                                                 RESPONDENTS
                              ig     ...

              Mr.K.J.Ghute   -   Patil,   Mr.M.P.   Tripati, 
              Mr.S.S.Mundhe,                    Mr.M.S.Bhosale, 
                            
              Mr.V.D.Salunke,   Mr.N.P.Patil   Jamalpurkar, 
              Mr.Bapusaheb          B.Dahiphale        (Patil), 
              Mr.R.D.Biradar,   Mr.Kamaluddin   N.Farooqui, 
              Mr.Vinod          B.Jadhav,        Mr.S.K.Shinde, 
              Mr.S.T.Veer, Mr.Sushant Dixit, Mr.V.R.Dhorde, 
      


              Mr.B.B.Bhise   &   Mr.D.J.Chaudhari,   Mr.Madan 
              S.Kokate   and   Mr.T.M.Venjane,   Advocates   for 
   



              the petitioners in respective Petitions.  
              Mr.S.B.Yawalkar, AGP for Respondent - State. 
              Mr.S.B.Deshpande,   Standing   Counsel   for 
              Respondent - Union.  





                                      ...

               CORAM : S.S. SHINDE & SANGITRAO S. PATIL, JJ.
                           Dated: JUNE 27, 2016
                                     ...





              ORAL JUDGMENT ( S.S. SHINDE, J) 

The learned counsel appearing for the respective petitioners in the respective Petitions undertake to deposit the deficit court fees, if any, within three weeks from ::: Uploaded on - 05/07/2016 ::: Downloaded on - 30/07/2016 06:56:12 ::: 11237.15WP 240 today.

2. Rule. Rule made returnable forthwith. Heard finally with the consent of the learned counsel appearing for the parties.

3. Heard the learned counsel appearing for the respective petitioners. It is submitted by them that the concerned Respondent Authorities have made assessment of the expenditure incurred by them in respect of the years concerned and after assessment, the orders have been issued indicating the amount therein, for which the petitioners are entitled as per the Government policy. The petitioners have placed on record copies of the assessment orders signed by the respondent authorities concerned. It is submitted that though there is assessment from the year 2011 onwards, as a matter of fact, the amount for which the petitioners are entitled, has not been disbursed in favour of the petitioners. It is submitted that the concerned Department has disbursed the amount to various similarly situated institutions, relying upon the assessment orders. Therefore, the learned ::: Uploaded on - 05/07/2016 ::: Downloaded on - 30/07/2016 06:56:12 ::: 11237.15WP 241 counsel appearing for the petitioners jointly submit that the Respondents may be directed to disburse the amounts, due and payable as per the Assessment Orders, which are placed on record with the Writ Petitions, after verifying the original record maintained by the office of the concerned respondents.

4. On the other hand the learned A.G.P. appearing for the Respondent/State submits that the Departments of Planning and Finance have not approved the proposals forwarded by the concerned Department i.e. the Department of Woman and Child Development, for sanction and disbursement of the amount, and the said Departments have raised certain queries. He prays that the hearing of these Petitions may be deferred and six weeks time may be given to the Respondent/State, so as to carry out reassessment and also ask the concerned department to cure the deficiencies/ clear the doubts pointed out by the Planning and Finance Departments.

5. We have heard the learned counsel appearing for the petitioners and learned A.G.P. appearing for the Respondent- State. With their able assistance, we have perused ::: Uploaded on - 05/07/2016 ::: Downloaded on - 30/07/2016 06:56:12 ::: 11237.15WP 242 the pleadings in the Petitions and annexures thereto.

6. It is not in dispute that the concerned Department by making budgetary provision after issuing Government Resolution has disbursed substantial amount in favour of some of the institutions similarly situated like the petitioners. It, prima facie, appears that there is some difference of opinion between the concerned Department i.e. Department of Woman and Child Development on one hand and the Departments of Planning and Finance on the other about disbursement of the amounts claimed. It is an internal matter of the State Government and all the concerned in the process will have to resolve the same at their level. Therefore, we are of the opinion that the ends of justice would be met in case the Chief Secretary, Government of Maharashtra is directed to look into the subject matter of these Writ Petitions and direct the concerned departments to ensure the disbursement of amounts as per the entitlement of the petitioners, after verifying the original record maintained by the concerned Respondent Authorities, who have issued the assessment orders in favour ::: Uploaded on - 05/07/2016 ::: Downloaded on - 30/07/2016 06:56:12 ::: 11237.15WP 243 of the petitioners and also similarly situated institutions throughout the State, and if necessary, also by verifying the record maintained by the petitioners

-institutions, as expeditiously as possible, and preferably within 10 weeks from today, and those institutions who are found eligible as per government policy then prevailing, the amounts should be disbursed to them within two weeks thereafter. However, the entire exercise should be done within 12 weeks from today. We make it clear that the Heads of the Departments of Woman and Child Development, Planning and Finance Department and the Chief Secretary, Government of Maharashtra would be jointly responsible for implementation of the directions issued hereinabove.

7. With the above observations/ directions, all the Writ Petitions stand disposed of.

8. Rule is made absolute in the above terms.

9. The parties shall act upon authenticated copy of this order.

::: Uploaded on - 05/07/2016 ::: Downloaded on - 30/07/2016 06:56:12 :::

11237.15WP 244

10. Pending Civil Applications, if any, same stand disposed.

                       Sd/-                                  Sd/- 
              (SANGITRAO S. PATIL, J.)               (S.S. SHINDE, J.)




                                                  
              SGA




                                         
                             
                            
      
   






    ::: Uploaded on - 05/07/2016                   ::: Downloaded on - 30/07/2016 06:56:12 :::