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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(2)(b) in Telangana Urban Areas (Development) Act, 1975

(b)if the document so addressed or a copy thereof so addressed, is delivered to any person on the land or building or where there is no person on the land or building to whom it can be delivered is affixed to some conspicuous part of the land or building.