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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(5) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(5)The Council shall consider the application and may, if it thinks fit, adjourn the consideration thereof to a further date or require further evidence or explanation from the applicant.