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Punjab-Haryana High Court

State Of Haryana And Others vs Charanjeet Singh on 30 March, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                      R.F.A. NO. 1831 OF 2011 (O & M)
                                         (L.A.C. NO. 8 OF 2010)

State of Haryana and others

                                                       ............Appellants
                   Versus


Charanjeet Singh

                                                     ...........Respondent


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL


Present : Mr. D. D. Gupta, Additional Advocate General, Haryana


RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1814 of 2011, titled as State of Haryana and others Versus Pal Singh and others.




30.3.2011                                      (RAJESH BINDAL)
aj                                                 JUDGE