Punjab-Haryana High Court
State Of Haryana And Others vs Charanjeet Singh on 30 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1831 OF 2011 (O & M)
(L.A.C. NO. 8 OF 2010)
State of Haryana and others
............Appellants
Versus
Charanjeet Singh
...........Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. D. D. Gupta, Additional Advocate General, Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1814 of 2011, titled as State of Haryana and others Versus Pal Singh and others.
30.3.2011 (RAJESH BINDAL) aj JUDGE