Patna High Court - Orders
M/S Theme Engineering Service Private ... vs The State Of Bihar on 26 September, 2023
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9066 of 2023
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M/s Theme Engineering Services Private Limited (2018-2019)
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 8928 of 2023
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M/s Theme Engineering Service Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 9066 of 2023)
For the Petitioner/s : Mr.Bijay Kumar Gupta, Advocate
For the Respondent/s : Mr.Vivek Prasad, GP-7
(In Civil Writ Jurisdiction Case No. 8928 of 2023)
For the Petitioner/s : Mr.Bijay Kumar Gupta, Advocate
For the Respondent/s : Mr.P.K. Shahi, AG
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 26-09-2023As prayed for by the learned counsel for the petitioner to file reply, post on 30.10.2023.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Sujit/-
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