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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)If the number of such candidate or candidate is equal to the number of membership to be filled, the Returning Officer shall forthwith declare such candidate or all such candidates, as the case may be, to the duly elected to fill that membership or those memberships.