Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 174J in Selected Statutes (Statutes framed under the Bombay University Act, 1914) 174J. The Director of Students' Welfare shall issue notices of the meeting of the Students' Council and the Students' Executive Union.
