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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 48(1)(f) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(f)segregation in specially earmarked dormitories or wards or hospitals in case of a child suffering from contagious disease requiring special care and caution ;