Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 10A in The Coimbatore City Municipal Corporation Act, 1981

10A.

[* * *] [Inserted by Tamil Nadu Municipal Laws (Amendment and Special Provisions) Act, 1994 (Tamil Nadu Act 26 of 1994 and subsequently omitted by Tamil Nadu Municipal Laws (3rd Amendment) Act, 1996 (Tamil Nadu Act 22 of 1996)14.8.1996.]