Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jharkhand - Subsection Section 8(g) in Jharkhand State Commission for the Scheduled Tribes Act, 2019 (g)to discharge such other functions in relation to the protection, welfare, development and advancement of the Scheduled Tribes as may be prescribed;
