Bombay High Court
M/S. Deltron Electricals vs Maharashtra State Electricity ... on 16 August, 2017
Bench: S.C. Dharmadhikari, Vibha Vasant Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 38 OF 2017
M/s. Deltron Electricals ....Petitioner
V/S
Maharashtra State Electricity Distribution ....Respondent
Company Limited And 2 Ors.
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 2 OF 2017 In COMMERCIAL APPEAL 38 OF 2017 M/s. Deltron Electricals ....Petitioner V/S Maharashtra State Electricity Distribution ....Respondent Company Limited And 2 Ors.
Mr. Suresh Dhole for the appellant.
CORAM : S.C. DHARMADHIKARI & SMT. VIBHA VASANT KANKANWADI, JJ DATE : 16th August, 2017 P.C. :
Mentioned at 11.00 a.m. Place on Supplementary Board on 18.08.2017.
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