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Bombay High Court

M/S. Deltron Electricals vs Maharashtra State Electricity ... on 16 August, 2017

Bench: S.C. Dharmadhikari, Vibha Vasant Kankanwadi

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

                  COMMERCIAL APPEAL NO. 38 OF 2017

       M/s. Deltron Electricals                                 ....Petitioner
                   V/S
       Maharashtra State Electricity Distribution            ....Respondent

Company Limited And 2 Ors.

WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 2 OF 2017 In COMMERCIAL APPEAL 38 OF 2017 M/s. Deltron Electricals ....Petitioner V/S Maharashtra State Electricity Distribution ....Respondent Company Limited And 2 Ors.

Mr. Suresh Dhole for the appellant.

CORAM : S.C. DHARMADHIKARI & SMT. VIBHA VASANT KANKANWADI, JJ DATE : 16th August, 2017 P.C. :

Mentioned at 11.00 a.m. Place on Supplementary Board on 18.08.2017.

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