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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(e) in Sales Tax New Deferment Scheme For Industries, 1989

(e)An industrial unit, if once gets sanctioned the benefits under the New Deferment Scheme by the appropriate Screening Committee, it shall not be allowed to switch over the Old Deferment Scheme.