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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(4) in The M.P. State Dental Council Rules, 1969

(4)Notice of every meeting other than a special meeting called under the proviso to sub-rule (1) of rule 25 or under the first proviso to item (ii) of sub-rule (6) of rule 25 shall be dispatched by the Registrar to each member of the Council not less than 40 days before the date of the meeting.